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ITAT Nagpur Bench
3,585 judgments
DY COMMISSIONER OF INOCME TAX , CIRCLE -2, NAGPUR vs M/S N KUMAR CONSTRUCTION CO .PVT.LTD , NAGPUR
ITA 252/NAG/2018[2012-13]Status: Disposed6/12/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
DY COMMISSIONER OF INOCME TAX , CIRCLE -2, NAGPUR vs M/S N KUMAR CONSTRUCTION CO .PVT.LTD , NAGPUR
ITA 247/NAG/2018[2010-11]Status: Disposed6/12/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
IMPERAIAL CONSTRUCTION COMPANY ,NAGPUR vs ACIT,CENTRAL CIRCLE -1(3), NAGPUR
ITA 236/NAG/2017[2009-2010]Status: Disposed6/12/2024AY 2009-2010
SHRI V. DURGA RAO (Judicial Member)
IMPERAIAL CONSTRUCTION COMPANY ,NAGPUR vs ACIT,CENTRAL CIRCLE -1(3), NAGPUR
ITA 235/NAG/2017[2007-2008]Status: Disposed6/12/2024AY 2007-2008
SHRI V. DURGA RAO (Judicial Member)
TARACHAND PUSARAMJI MAHAKALKAR,PUNE vs ITO WARD 5(1), NAGPUR
ITA 90/NAG/2024[2015-16]Status: Disposed28/11/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
SMT BARJIBAI BHAGIRATH RANDER CHARITABLE TRUST,NAGPUR vs COMMISSIONER OF INCOME TAX, PUNE
ITA 89/NAG/2024[00]Status: Disposed28/11/2024
SHRI V. DURGA RAO (Judicial Member)
SMT BARJIBAI BHAGIRATH RANDER CHARITABEL TRUST,NAGPUR vs COMMISSIONER OF INCOME TAX, PUNE
ITA 88/NAG/2024[00]Status: Disposed28/11/2024
SHRI V. DURGA RAO (Judicial Member)
DHANWANTA ABHIMAN ATHAWALE,AMRAVATI vs JCIT AMRAVATI RANGE, AMRAVATI
ITA 84/NAG/2024[2017-18]Status: Disposed28/11/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD-4(3), NAGPUR vs PRAJWAL NAGRI SAHAKARI PATH SANSTHA LIMITED, NAGPUR
ITA 71/NAG/2024[2018-19]Status: Disposed28/11/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
GARDEN CITY,AMRAWATI vs INCOME TAX OFFICER, WARD 3, AMRAWATI, AMRAVATI
ITA 53/NAG/2024[2017-18]Status: Disposed28/11/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
COAL MINES WORKERS CREDIT CO- OPERATIVE SOCIETY LTD.,NAGPUR vs ITO WARD 3(4), NAGPUR
ITA 439/NAG/2024[2017-18]Status: Disposed28/11/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
VINAYAK JAGANNATH RAGIT,NAGPUR vs ITO WARD 3(1), NAGPUR
ITA 434/NAG/2024[2016-17]Status: Disposed28/11/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
M/S UNIJULES LIFE SCIENCES LTD.,NAGPUR vs ACIT CENTRAL CIRCLE-2(1), NAGPUR
ITA 220/NAG/2024[2014-15]Status: Disposed28/11/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ANIRUDHA HARIHAR MANDAL,NAGPUR vs ITO WARD 1(1), NAGPUR, NAGPUR
ITA 213/NAG/2024[2020-2021]Status: Disposed28/11/2024AY 2020-2021
SHRI V. DURGA RAO (Judicial Member)
DURGAPUR RAYATWARI COLLIERY KAMGAR SAHAKARI PAT SANSTHA,CHANDRAPUR vs ITO WARD-2, CHANDRAPUR
ITA 212/NAG/2024[2020-21]Status: Disposed28/11/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
DURGAPUR RAYATWARI COLLIERY KAMGAR SAHAKARI PAT SANSTHA,CHANDRAPUR vs ITO WARD 2, CHANDRAPUR
ITA 211/NAG/2024[2018-19]Status: Disposed28/11/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
JAIKA MOTORS PVT LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 2, NAGPUR
ITA 198/NAG/2024[2018-19]Status: Disposed28/11/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
UTKARSH NAGPUR Z P PRATHMIK SHIKSHAK PAT SANSTHA MARYADIT NAGPUR,NAGPUR vs INCOME TAX OFFICER, WARD 4(4), NAGPUR
ITA 125/NAG/2024[2018-19]Status: Disposed28/11/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
DAMMANI INDUSTRIES,NAGPUR vs ITO WARD, TDS 51(1), NAGPUR
ITA 122/NAG/2024[2016-17]Status: Disposed28/11/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
DAMMANI INDUSTRIES,NAGPUR vs ITO WARD, TDS 51(1), NAGPUR
ITA 121/NAG/2024[2012-13]Status: Disposed28/11/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
