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ITAT Nagpur Bench
3,585 judgments
NISHANT MULTI STATE CO-OP. CREDIT SOCIETY LTD.,AKOLA vs ITO WARD-2, AKOLA
ITA 540/NAG/2024[2018-19]Status: Disposed6/12/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
ADITI EXPRESS CARGO INDIA PRIVATE LIMITED,NAGPUR vs DCIT ACIT CIRCLE -3, NAGPUR
ITA 517/NAG/2024[2013-14]Status: Disposed6/12/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
ADITI EXPRESS CARGO INDIA PRIVATE LIMITED THROUGH ITS ERSTWHILE DIRECTOR PRASHANT NATWARLAL LAKHANI,NAGPUR vs DCIT ACIT CIRCLE-3, NAGPUR
ITA 501/NAG/2024[2014-15]Status: Disposed6/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ADITI EXPRESS CARGO INDIA PRIVATE LIMITED THROUGH ITS ERSTWHILE DIRECTOR PRASHANT NATWARLAL LAKHANI,NAGPUR vs DCIT ACIT CIRCLE-3, NAGPUR
ITA 500/NAG/2024[2013-14]Status: Disposed6/12/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
ADITI EXPRESS CARGO INDIA PRIVATE LIMITED THROUGH ITS ERSTWHILE DIRECTOR PRASHANT NATWARLAL LAKHANI,NAGPUR vs DCITACIT CIRCLE-3 , NAGPUR
ITA 498/NAG/2024[2013-14]Status: Disposed6/12/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
GAJANAN MANOHAR KHANDARE,NAGPUR vs ITO WARD-1, YAVATMAL, YAVATMAL,MAHARASHTRA
ITA 46/NAG/2024[2017-18]Status: Disposed6/12/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
VINEER GLASS INDUSTRIES,NAGPUR vs INCOME TAX OFFICER WARD 3(5), NAGPUR
ITA 270/NAG/2024[2017-18]Status: Disposed6/12/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
JYOTI NITIN CHAPORKAR,AMRAVATI vs THE INCOME TAX OFFICER, WARD - 1, AMRAVATI, AMRAVATI
ITA 245/NAG/2024[2017-2018]Status: Disposed6/12/2024AY 2017-2018
SHRI V. DURGA RAO (Judicial Member)
BALIRAJA BAHUUDDESHIYA SEVA SANSTHA,WARDHA vs CIT (EXEMPTION), PUNE
ITA 243/NAG/2024[00-00]Status: Disposed6/12/2024
SHRI V. DURGA RAO (Judicial Member)
VAISHNAV YASHWANT ASHTANKAR,NAGPUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX - NAGPUR 2, NAGPUR
ITA 240/NAG/2024[2016-2017]Status: Disposed6/12/2024AY 2016-2017
SHRI V. DURGA RAO (Judicial Member)
YASHWANT PANDURANGJI ASHTANKAR,NAGPUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX - NAGPUR - 2, NAGPUR
ITA 236/NAG/2024[2016-2017]Status: Disposed6/12/2024AY 2016-2017
SHRI V. DURGA RAO (Judicial Member)
RAVI NAIR HOSPITALS PV. LTD.,NAGPUR vs DEPUTY COMMISIONER OF INCOME TAX CIRCLE -1, NAGPUR
ITA 232/NAG/2024[2016-17]Status: Disposed6/12/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
RAVI NAIR HOSPITALS PVT. LTD.,NAGPUR vs DEPUTY COMMISIONER OF INCOME TAX CIRCLE -1, NAGPUR
ITA 231/NAG/2024[2015-16]Status: Disposed6/12/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
PARINEE GROWERS PRIVATE LIMITED,NAGPUR vs INCOMETAX OFFICER WARD 5(3), NAGPUR
ITA 226/NAG/2024[2018-19]Status: Disposed6/12/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
M/S UNIJULES LIFE SCIENCES LTD.,NAGPUR vs DCIT CENTRAL CIRCLE-2(1), NAGPUR
ITA 223/NAG/2024[2015-16]Status: Disposed6/12/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
COAL MINES WORKERS CREDIT CO-OPERATIVE SOCIETY LIMITED,NAGPUR vs INCOME TAX OFFICER NFAC, DELHI
ITA 16/NAG/2024[2018-19]Status: Disposed6/12/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
COAL MINES WORKERS CREDIT CO-OPERATIVE SOCIETY LIMITED,NAGPUR vs INCOME TAX OFFICER NFAC, NFAC DELHI
ITA 15/NAG/2024[2013-14]Status: Disposed6/12/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
SHILPA STEEL AND POWERS LTD,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR
ITA 317/NAG/2022[2018-2019]Status: Disposed6/12/2024AY 2018-2019
SHRI V. DURGA RAO (Judicial Member)
INOCME TAX OFFICER , WARD 1(5), NAGPUR vs VIDARBHA KONKAN GRAMIN BANK , NAGPUR
ITA 5/NAG/2019[2015-16]Status: Disposed6/12/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
INOCME TAX OFFICER , WARD 1(5), NAGPUR vs VIDARBHA KONKAN GRAMIN BANK , NAGPUR
ITA 4/NAG/2019[2014-15]Status: Disposed6/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
