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ITAT Nagpur Bench
3,585 judgments
AMIT VEDPRAKASH BANSAL,NAGPUR vs ITO WARD -4(4), NAGPUR
ITA 303/NAG/2024[2012-13]Status: Heard12/12/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
SARASWATI PADMAVATI CHARITABLE TRUST,AKOLA vs CIT EXEMPTION , PUNE
ITA 301/NAG/2024[00]Status: Heard12/12/2024
SHRI V. DURGA RAO (Judicial Member)
TERRA INFRA DEVELOPMENT LIMITED,NAGPUR vs ACIT CIRCLE-3, NAGPUR
ITA 297/NAG/2024[2017-18]Status: Heard12/12/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
BALLARPUR SEWA SAMITI BALLARPUR,CHANDRAPUR vs INCOME TAX OFFICER WARD-1 , CHANDRAPUR
ITA 296/NAG/2024[A.Y. 2015-16]Status: Heard12/12/2024
SHRI V. DURGA RAO (Judicial Member)
VIDYA PRAMOD PATIL,KHAMGAON vs JCIT , AKOLA
ITA 287/NAG/2024[2018-19]Status: Heard12/12/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
PURUSHOTTAM NARAYANRAO JADHAO,NAGPUR vs ITO WARD 3(4), NAGPUR
ITA 283/NAG/2024[2013-14]Status: Heard12/12/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
VAIBHAV DEVIDAS SAKHARE,AMRAVATI vs INCOME TEX OFFICER, WARD - 4(2) AMRAVATI, AMRAVATI
ITA 282/NAG/2024[2013-2014]Status: Heard12/12/2024AY 2013-2014
SHRI V. DURGA RAO (Judicial Member)
ANITA SNEHADEEP SONI,NAGPUR vs ITO WARD 4(4), NAGPUR
ITA 274/NAG/2024[2018-19]Status: Disposed12/12/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD 4(1), NAGPUR vs GGF MERCANTILE PRIVATE LIMITED, NAGPUR
ITA 415/NAG/2023[2011-12]Status: Disposed12/12/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
VIKRAM AGRAWAL,NAGPUR vs ITO WARD 4(4), NAGPUR
ITA 321/NAG/2023[2017 18]Status: Disposed12/12/2024
SHRI V. DURGA RAO (Judicial Member)
VIKRAM AGRAWAL,NAGPUR vs ITO WARD 4 (4), NAGPUR
ITA 320/NAG/2023[2016 17]Status: Disposed12/12/2024
SHRI V. DURGA RAO (Judicial Member)
VIKRAM AGRAWAL,NAGPUR vs ITO WARD 4(4), NAGPUR
ITA 319/NAG/2023[2015 16]Status: Disposed12/12/2024
SHRI V. DURGA RAO (Judicial Member)
THE BULDHANA DISTRICT CENTRAL CO-OP BANK LTD ,BULDHANA vs DCIT, AKOLA CIRCLE , AKOLA
ITA 125/NAG/2020[2011-12]Status: Disposed12/12/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX , AKOLA CIRCLE , AKOLA vs THE BULDHANA DISTRICT CENTRAL CO-OP BANK LIMITED , BULDHANA
ITA 118/NAG/2020[2011-12]Status: Disposed12/12/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs M/S MAHAVIR GLOBAL COAL LIMITED, NAGPUR
ITA 101/NAG/2018[2012-2013]Status: Disposed12/12/2024AY 2012-2013
SHRI V. DURGA RAO (Judicial Member)
ADITI EXPRESS CARGO INDIA PRIVATE LIMITED,NAGPUR vs DCIT ACIT CIRCLE -3, NAGPUR
ITA 560/NAG/2024[2014-15]Status: Disposed6/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ADITI EXPRESS CARGO INDIA PRIVATE LIMITED,NAGPUR vs DCIT ACIT CIRCLE -3, NAGPUR
ITA 559/NAG/2024[2014-15]Status: Disposed6/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ADITI EXPRESS CARGO INDIA PRIVATE LIMITED,NAGPUR vs DCIT ACIT CIRCLE -3, , NAGPUR
ITA 558/NAG/2024[2014-15]Status: Disposed6/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
NISHANT MULTI STATE CO-OP. CREDIT SOCIETY LTD.,AKOLA vs ITO WARD-2, AKOLA
ITA 542/NAG/2024[2022-23]Status: Disposed6/12/2024AY 2022-23
SHRI V. DURGA RAO (Judicial Member)
NISHANT MULTI STATE CO-OP. CREDIT SOCIETY LTD.,AKOLA vs ITO WARD-2, AKOLA
ITA 541/NAG/2024[2020-21]Status: Disposed6/12/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
