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ITAT Nagpur Bench

3,585 judgments

VIJAYKUMAR SHREEVISHNU TOSHNIWAL,AKOLA vs ITO WARD-3, AKOLA

ITA 313/NAG/2024[2016-17]Status: Disposed20/12/2024AY 2016-17

SHRI V. DURGA RAO (Judicial Member)

NIKHIL SHANKARLALJI WAGHWANI, LEGAL HEIR OF LATE SHANKARLALJI HOTCHANDJI WAGHWANI,NAGPUR vs ACIT,CIRCLE-5, NAGPUR

ITA 201/NAG/2024[2017-18]Status: Disposed20/12/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

SACHIN SHANKAR AGNIHOTRI,WARDHA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR

ITA 157/NAG/2024[2019-20]Status: Disposed20/12/2024AY 2019-20

SHRI V. DURGA RAO (Judicial Member)

SACHIN SHANKAR AGNIHOTRI,WARDHA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR

ITA 156/NAG/2024[2018-19]Status: Disposed20/12/2024AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

UTKARSH NAGPUR Z P PRATHMIK SHIKSHAK PAT SANSTHA MARYADIT ,NAGPUR vs INCOME TAX OFFICER,WARD 4(4), NAGPUR

ITA 126/NAG/2024[2020-21]Status: Disposed20/12/2024AY 2020-21

SHRI V. DURGA RAO (Judicial Member)

MRS BHAVANA RAJU SHINGOTE, NAGPUR vs ITO WARD 1(5), NAGPUR

ITA 123/NAG/2024[2017-18]Status: Disposed20/12/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

HARSHIKA ENGINEERING PVT LTD,CHANDRAPUR vs ITO WARD-2, CHANDRAPUR

ITA 106/NAG/2024[2021-2022]Status: Disposed20/12/2024AY 2021-2022

SHRI V. DURGA RAO (Judicial Member)

REKHA MANOJ JAJODIA,AKOLA vs INCOME TAX OFFICER, WARD-2, AKOLA

ITA 169/NAG/2023[2015-16]Status: Disposed20/12/2024AY 2015-16

SHRI V. DURGA RAO (Judicial Member)

ASHOK LAKHARAM VANJANI,NAGPUR vs INCOME TAX OFFICER, WARD-4(3), NAGPUR

ITA 167/NAG/2023[2015-16]Status: Disposed20/12/2024AY 2015-16

SHRI V. DURGA RAO (Judicial Member)

SHREE JAIN SWETAMBAR MURTIPUJAK SHREE SANGH,KHAMGAON vs INCOME TAX OFFICER, WARD-2 (EXEMPTION), NAGPUR

ITA 13/NAG/2023[2019-20]Status: Disposed20/12/2024AY 2019-20

SHRI V. DURGA RAO (Judicial Member)

DAYAL COTSPIN LIMITED,AKOLA vs ACIT, AKOLA CIRCLE, AKOLA

ITA 87/NAG/2024[2012-13]Status: Disposed12/12/2024AY 2012-13

SHRI V. DURGA RAO (Judicial Member)

M/S UNIJULES LIFE SCIENCES LTD.,NAGPUR vs DCIT CENTRAL CIRCLE-2(1), NAGPUR

ITA 381/NAG/2024[2013-14]Status: Heard12/12/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

M/S UNIJULES LIFE SCIENCES LTD,NAGPUR vs ACIT, CENTRAL CIRCLE-2(1), NAGPUR

ITA 380/NAG/2024[2013-14]Status: Heard12/12/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

SANJAY UMARSHI DAND,MALKAPUR vs ITO WARD-1, KHAMGAON

ITA 320/NAG/2024[2013-14]Status: Heard12/12/2024AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

SHRI PANKAJ NANDLAL AGRAWAL,NAGPUR vs DCIT CENTRAL CIRCLE-1(1), NAGPUR

ITA 318/NAG/2024[2018-19]Status: Heard12/12/2024AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

SHRI PANKAJ NANDLAL AGRAWAL,NAGPUR vs DCIT-CENTRAL CIRCLE-1(1), NAGPUR

ITA 317/NAG/2024[2017-18]Status: Heard12/12/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

SHRI PANKAJ NANDLAL AGRAWAL,NAGPUR vs DCIT CENTRAL CIRCLE-1(1), NAGPUR

ITA 316/NAG/2024[2017-18]Status: Heard12/12/2024AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

SHRI PANKAJ NANDLAL AGRAWAL,NAGPUR vs DCIT CENTRAL CIRCLE-1(1), NAGPUR

ITA 315/NAG/2024[2015-16]Status: Heard12/12/2024AY 2015-16

SHRI V. DURGA RAO (Judicial Member)

VIJAYKUMAR SHREEVISHNU TOSHNIWAL,AKOLA vs ITO WARD-3, AKOLA

ITA 314/NAG/2024[2016-17]Status: Heard12/12/2024AY 2016-17

SHRI V. DURGA RAO (Judicial Member)

CARDIOLOGICAL SOCIETY OF INDIA VIDARBHA CHAPTER,NAGPUR vs CIT EXEMPTION, PUNE

ITA 312/NAG/2024[N.A]Status: Heard12/12/2024

SHRI V. DURGA RAO (Judicial Member)