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ITAT Nagpur Bench
3,585 judgments
M/S MAHESHWARI COAL BENEFICATION& INFRASTRUCTURE P. LTD,BILASPUR vs DCIT CENTRAL CIRCLE-1(1), NAGPUR
ITA 108/NAG/2024[2009-10]Status: Disposed26/12/2024AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs NIRMAL SOFTWARE SERVICES PVT. LTD., NAGPUR
ITA 402/NAG/2023[2017-18]Status: Disposed26/12/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
EXOTIC HOSPITALITY (NAGPUR) PRIVATE LIMITED,NAGPUR vs ITO WARD 2(1) NAGPUR, NAGPUR
ITA 352/NAG/2023[2015-16]Status: Disposed26/12/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
DY .CIT, CIRCLE -2, NAGPUR vs M/S SOMRAS DISTILLERY, NAGPUR
ITA 86/NAG/2019[2001-2002]Status: Disposed26/12/2024AY 2001-2002
SHRI V. DURGA RAO (Judicial Member)
GIRISH SATYANARYAN SINGH,NAGPUR vs INCOME TAX OFFICER WARD-2(2), NAGPUR
ITA 72/NAG/2024[2017-18]Status: Disposed20/12/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SHRI GOPAL GOPIKISHAN BHATTAD,NAGPUR vs INCOME TAX OFFICER WARD 4(4) NAGPUR , NAGPUR
ITA 45/NAG/2024[2017-18]Status: Disposed20/12/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
MULCHAND JAGANATH RAGIT,NAGPUR vs ITO WARD 3(4), NAGPUR
ITA 433/NAG/2024[2016-17]Status: Heard20/12/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
KHADAKPURNA NAGARI SAHAKARI PAT SANSTHA MARYADIT,KHAMGAON vs ITO WARD-1, KHAMGAON
ITA 420/NAG/2024[2020-21]Status: Heard20/12/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
KHADAKPURNA NAGARI SAHAKARI PAT SANSTHA MARYADIT,KHAMGAON vs ITO WARD-1, KHAMGAON
ITA 419/NAG/2024[2018-19]Status: Heard20/12/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
SHIKSHAN PRASARAK MANDAL AKOLA,AKOLA vs CIT EXEMPTION PUNE, PUNE
ITA 402/PUN/2024[NIL]Status: Disposed20/12/2024
SHRI V. DURGA RAO (Judicial Member)
PRAJAKTA NITIN VAIDYA,NAGPUR vs INCOME TAX OFFICER WARD 1(5), NAGPUR
ITA 373/NAG/2024[2013-14]Status: Disposed20/12/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
PRAJAKTA VAIDYA,NAGPUR vs ITO WARD 1(5), NAGPUR
ITA 372/NAG/2024[2013-14]Status: Disposed20/12/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
PRAVIN NILKANTH BORODE,NAGPUR vs THE INCOME TAX OFFICER WARD-1 AKOLA, AKOLA
ITA 371/NAG/2024[2019-20]Status: Disposed20/12/2024AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
NAMDEO PRABHAKAR WANDILE,HINGANGHAT vs ITO WARD-2, WARDHA
ITA 367/NAG/2024[2014-15]Status: Disposed20/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
DAULAT PRABHAKAR WANDILE,HINGANGHAT vs ITO WARD-2 , WARDHA
ITA 366/NAG/2024[2013-14]Status: Disposed20/12/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
RAMANKUMAR GANESHLAL AGRAWAL,KHAMGAON vs ITO WARD-1, KHAMGAON, KHAMGAON
ITA 365/NAG/2024[2015-16]Status: Disposed20/12/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
SANT TUKDOJI NAGRI SHAHKARI PAT SANSTHA LIMITED, HINGANGHAT,HINGANGHAT vs ITO WARD - 2, WARDHA
ITA 356/NAG/2024[2020-21]Status: Disposed20/12/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
SHRI VILASRAO DESHMUKH SHIKSHAN PRASARAK VA BAHUDESHIYA S BULDANA,BULDHANA vs INCOME TAX OFFICER,WARD-2(EXEMPTION), NAGPUR
ITA 333/NAG/2024[2015-16]Status: Disposed20/12/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
PRASAD DIPAKRAO BELORKAR,NAGPUR vs ITO WARD-1, YAVVATMAL
ITA 326/NAG/2024[2018-19]Status: Disposed20/12/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
JANKALYAN SAHAKARI PAT SANSTHA MARYADIT,TUMSAR vs ITO WARD - 1, BHANDARA, BHANDARA
ITA 324/NAG/2024[2020-21]Status: Disposed20/12/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)