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ITAT Nagpur Bench
3,585 judgments
ANANT RAMRAO CHAVAN,AMRAVATI vs INCOME TAX OFFICER, WARD-1, AMRAVATI
ITA 476/NAG/2024[2014-15]Status: Disposed26/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ABHAY DEVICHAND CHAUDHARY,AKOLA, MAHARASHTRA vs ITO WARD - 1, AKOLA, MAHARASHTRA
ITA 464/NAG/2024[2014-15]Status: Disposed26/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-3, NAGPUR, NAGPUR vs JAYPEE ENTERPRISES, NAGPUR
ITA 455/NAG/2024[2014-15]Status: Disposed26/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
GIRDHARILAL MOTILAL AGRAWAL,BULDANA vs ITO WARD-1, KHAMGAON, KHAMGAON
ITA 332/NAG/2024[2008-09]Status: Disposed26/12/2024AY 2008-09
SHRI V. DURGA RAO (Judicial Member)
SHREE HANUMAN MANDIR SEWA SAMITI,, CIVIL LINES, GONDIA BAZAR vs CIT, EXEMPTION, PUNE, PUNE
ITA 275/NAG/2024[2024-25]Status: Disposed26/12/2024AY 2024-25
SHRI V. DURGA RAO (Judicial Member)
BHARTIYA UTKARSH MANDAL,NAGPUR vs COMMISSIONER OF INCOME TAX EXEMPTIONS, PUNE
ITA 26/NAG/2024[2022-23]Status: Disposed26/12/2024AY 2022-23
SHRI V. DURGA RAO (Judicial Member)
SHRI KEDARESHWAR BUILDERS AND DEVELOPERS,WARDHA ROAD vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), NAGPUR
ITA 230/NAG/2024[2016-17]Status: Disposed26/12/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
SHRI KEDARESHWAR BUILDERS AND DEVELOPERS,WARDHA ROAD vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), NAGPUR
ITA 229/NAG/2024[2015-16]Status: Disposed26/12/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
SHRI KEDARESHWAR BUILDERS AND DEVELOPERS,NAGPUR vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -21), NAGPUR
ITA 228/NAG/2024[2014-15]Status: Disposed26/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
SHRI KEDARESHWAR BUILDERS AND DEVELOPERS,NAGPUR vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), NAGPUR
ITA 227/NAG/2024[2014-15]Status: Disposed26/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
M/S MAHESHWARI COAL BENEFICATION & INFRASTRUCTURE P LTD.,BILASPUR vs ACIT CENTRAL CIRCLE 1(1), NAGPUR
ITA 119/NAG/2024[2020-21]Status: Disposed26/12/2024AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
M/S MAHESHWARI COAL BENEFICATION & INFRASTRUCTURE P LTD.,BILASPUR vs ACIT CENTRAL CIRCLE 1(1), NAGPUR
ITA 117/NAG/2024[2018-19]Status: Disposed26/12/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
M/S MAHESHWARI COAL BENEFICATION & INFRASTRUCTURE P LTD.,BILASPUR vs ACIT CENTRAL CIRCLE 1(1), NAGPUR
ITA 116/NAG/2024[2017-18]Status: Disposed26/12/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
M/S MAHESHWARI COAL BENEFICATION & INFRASTRUCTURE P LTD.,BILASPUR vs ACIT CENTRAL CIRCLE 1(1), NAGPUR
ITA 115/NAG/2024[2016-17]Status: Disposed26/12/2024AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
M/S MAHESHWARI COAL BENEFICATION & INFRASTRUCTURE P LTD,BILASPUR vs ACIT CENTRAL CIRCLE 1(1), NAGPUR
ITA 114/NAG/2024[2015-16]Status: Disposed26/12/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
M/S MAHESHWARI COAL BENEFICATION & INFRASTRUCTURE P. LTD,BILASPUR vs ACIT CENTRAL CIRCLE-1(1), NAGPUR
ITA 113/NAG/2024[2014-15]Status: Disposed26/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
M/S MAHESHWARI COAL BENEFICATION & INFRASTRUCTURE P. LTD,BILASPUR vs DCIT CENTRAL CIRCLE-1(1), NAGPUR
ITA 112/NAG/2024[2013-14]Status: Disposed26/12/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
M/S MAHESHWARI COAL BENEFICATION & INFRASTRUCTURE P. LTD,BILASPUR vs DCIT CENTRAL CIRCLE-1(1), NAGPUR
ITA 111/NAG/2024[2012-13]Status: Disposed26/12/2024AY 2012-13
SHRI V. DURGA RAO (Judicial Member)
M/S MAHESHWARI COAL BENEFICATION& INFRASTRUCTURE P. LTD,BILASPUR vs DCIT CENTRAL CIRCLE-1(1), NAGPUR
ITA 110/NAG/2024[2011-12]Status: Disposed26/12/2024AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
M/S MAHESHWARI COAL BENEFICATION& INFRASTRUCTURE P. LTD,BILASPUR vs DCIT CENTRAL CIRCLE-1(1), NAGPUR
ITA 109/NAG/2024[2010-11]Status: Disposed26/12/2024AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
