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ITAT Nagpur Bench
3,585 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-2(1), NAGPUR vs M/S. METROCITY HOMES, NAGPUR
ITA 165/NAG/2023[2019-20]Status: Disposed21/1/2025AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-2(1), NAGPUR vs M/S. METROCITY HOMES, NAGPUR
ITA 164/NAG/2023[2017-18]Status: Disposed21/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR vs SANJAY DHANRAJ JAIN, NAGPUR
ITA 63/NAG/2022[2017-18]Status: Disposed21/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMISSIONER CENTRAL CIRCLE 1(3), NAGPUR vs M/S SHRIGOPAL RAMESHKUMAR SALES PVT. LTD , NAGPUR
ITA 135/NAG/2018[2015-2016]Status: Disposed21/1/2025AY 2015-2016
SHRI V. DURGA RAO (Judicial Member)
RAMSWROOP AGARWAL,NAGPUR vs ITO WARD 5(3), NAGPUR
ITA 418/NAG/2024[2018-19]Status: Disposed8/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
DILIP JANUSING PAWAR,YAVATMAL vs INCOME TAX OFFICER, WARD-1, YAVATMAL
ITA 406/NAG/2024[2016-17]Status: Disposed8/1/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
DILIP JANUSING PAWAR,YAVATMAL vs INCOME TAX OFFICER, WARD-1, YAVATMAL
ITA 403/NAG/2024[2015-16]Status: Disposed8/1/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
HASMUKH DOULATRAM AMESAR,RAIPUR vs ITO WARD-4(1), NAGPUR, NAGPUR
ITA 197/NAG/2024[2018-19]Status: Disposed8/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
TIRUPATI MINERALS AND INDUSTRIES,NAGPUR vs DCIT OR ACIT DEPUTY OR ASSISTANT COMMISSIONER OF INCOME TAX CENTER CIRCLE 2(1), NAGPUR
ITA 195/NAG/2024[AY 2016-17]Status: Disposed8/1/2025
SHRI V. DURGA RAO (Judicial Member)
ASHWIN SURESH CHANDAK,NAGPUR vs ITO WARD, TDS 51(1), NAGPUR
ITA 120/NAG/2024[2014-15]Status: Disposed8/1/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
EARTH FOCUS FOUNDATION,NAGPUR vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, PUNE
ITA 365/NAG/2023[2021-22]Status: Disposed8/1/2025AY 2021-22
SHRI V. DURGA RAO (Judicial Member)
METROCITY HOMES,DHARAMPETH vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRLCLE-2(1), NAGPUR, NAGPUR
ITA 329/NAG/2023[AY 2018-19]Status: Disposed8/1/2025
SHRI V. DURGA RAO (Judicial Member)
THE DY. C.I.T., CENTRAL CIR. 2(1),, NAGPUR vs M/S MAHAVIR COAL RESOURCES PVT. LTD.,,
ITA 386/NAG/2014[2011-12]Status: Disposed8/1/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
THE DY. C.I.T., CENTRAL CIR. 2(1),, NAGPUR vs M/S MAHAVIR COAL RESOURCES PVT. LTD.,,
ITA 385/NAG/2014[2010-11]Status: Disposed8/1/2025AY 2010-11
SHRI V. DURGA RAO (Judicial Member)
M/S SHRIGOPAL RAMESHKUMAR SALES PVT. LTD ,NAGPUR vs ASSISTANT COMISSIONER CENTRAL CIRCLE 1(3), NAGPUR
ITA 53/NAG/2020[2015-16]Status: Disposed30/12/2024AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
PREETI KAMAL KOTHARI,NAGPUR vs DCIT/ACIT CIRCLE-2, NAGPUR
ITA 527/NAG/2024[2018-19]Status: Disposed26/12/2024AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
PREMJEET SINGH,DABHA NAGPUR vs ITO WARD 5(3), NAGPUR
ITA 521/NAG/2024[AY 2020-2021]Status: Disposed26/12/2024
SHRI V. DURGA RAO (Judicial Member)
USHA PARBAT,NAGPUR vs INCOME TAX OFFICER WARD 1(4) NAGPUR , NAGPUR
ITA 52/NAG/2024[2014-15]Status: Disposed26/12/2024AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
USHA KISHOR PARBAT,NAGPUR vs INCOME TAX OFFICER WARD 1(4) NAGPUR , NAGPUR
ITA 51/NAG/2024[2013-14]Status: Disposed26/12/2024AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
UMESH SHAMBHARKAR,NAGPUR vs ITO WARD 1(5), NAGPUR, BSNL RTTC BUILDING
ITA 49/NAG/2024[2017-18]Status: Disposed26/12/2024AY 2017-18
SHRI V. DURGA RAO (Judicial Member)