← All Benches
ITAT Nagpur Bench
3,585 judgments
SHRIRAM NARAYAN TIKDE,NAGPUR vs INCOME TAX, WARD 4(4) , NAGPUR
ITA 89/NAG/2021[2008-09]Status: Disposed27/1/2025AY 2008-09
JEEWAK WELFARE SOCIETY NAGPUR,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 395/NAG/2024[2024-25]Status: Disposed24/1/2025AY 2024-25
SHRI V. DURGA RAO (Judicial Member)
RADHAKRISHNA NAGAR SAHAKARI PAT SANSTHA LTD.,MALKAPUR vs ITO WARD-2, KHAMGAON
ITA 546/NAG/2024[2022-23]Status: Disposed23/1/2025AY 2022-23
SHRI V. DURGA RAO (Judicial Member)
GITANJALI CHAITANYA GURAM,NAGPUR vs ITO WARD-2, , CHANDRAPUR
ITA 522/NAG/2024[2017-18]Status: Disposed23/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
AMOGH GAJANAN SAWANT,YAVATMAL vs DCIT/ACIT CIRCLE-3, NAGPUR
ITA 512/NAG/2024[2018-19]Status: Disposed23/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, NAGPUR, NAGPUR vs AMIT KHARA, NAGPUR
ITA 511/NAG/2024[2016-17]Status: Disposed23/1/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
AMOGH GAJANAN SWANT,YAVATMAL vs ITO WARD-1, YAVATMAL
ITA 509/NAG/2024[2017-18]Status: Disposed23/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
GOVIND SHRIKANT KABRA,NAGPUR vs ITO WARD, 5(3), NAGPUR
ITA 507/NAG/2024[2017-18]Status: Disposed23/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
JEEWAK WELFARE SOCIETY NAGPUR,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 396/NAG/2024[2024-25]Status: Disposed23/1/2025AY 2024-25
SHRI V. DURGA RAO (Judicial Member)
ASHWAGHOSHA BUDDHISTS FOUNDATION NAGPUR INDIA ASHWAGHOSHA FOUNDATION,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 394/NAG/2024[2024-25]Status: Disposed23/1/2025AY 2024-25
SHRI V. DURGA RAO (Judicial Member)
ASHWAGHOSHA BUDDHISTS FOUNDATION NAGPUR INDIA ASHWAGHOSHA FOUNDATION,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 370/NAG/2024[2024-25]Status: Disposed23/1/2025AY 2024-25
SHRI V. DURGA RAO (Judicial Member)
K M BHANGDIYA (JV),NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 2(1), NAGPUR
ITA 346/NAG/2024[2011-12]Status: Disposed23/1/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
K M BHANGDIYA (JV),NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 2(1), NAGPUR
ITA 345/NAG/2024[2010-11]Status: Disposed23/1/2025AY 2010-11
M G BHANGDIYA AND HITBHAV ENGINEERS JV,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 2(1), NAGPUR
ITA 344/NAG/2024[2009-10]Status: Disposed23/1/2025AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
MG BHANGDIYA AND HITBHAV ENGINEERS JV,NAGPUR vs ASST COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), NAGPUR
ITA 343/NAG/2024[2008-09]Status: Disposed23/1/2025AY 2008-09
SHRI V. DURGA RAO (Judicial Member)
NITIN TRADERS,KHAMGAON vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE - AKOLA, AKOLA
ITA 144/NAG/2024[2014-15]Status: Disposed23/1/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ZIM LABORATORIES LIMITED ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), NAGPUR
ITA 118/NAG/2018[2013-2014]Status: Disposed23/1/2025AY 2013-2014
SHRI V. DURGA RAO (Judicial Member)
ZIM LABORATORIES LIMITED ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), NAGPUR
ITA 117/NAG/2018[2009-2010]Status: Disposed23/1/2025AY 2009-2010
SHRI V. DURGA RAO (Judicial Member)
ZIM LABORATORIES LIMITED ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), NAGPUR
ITA 116/NAG/2018[2008-2009]Status: Disposed23/1/2025AY 2008-2009
SHRI V. DURGA RAO (Judicial Member)
SHRI PANCMURTI EDUCATION SOCIETY,NAGPUR vs ITO WARD-4(5), NAGPUR
ITA 488/NAG/2024[2017-18]Status: Disposed21/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
