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ITAT Nagpur Bench
3,585 judgments
SHREE SADGURU GAJANAN MAHARAJ SEWABHAVI MANDAL,NAGPUR vs ITO WARD-1, EXEMPTION, NAGPUR
ITA 304/NAG/2024[2017-18]Status: Disposed27/1/2025AY 2017-18
SHRI V. DURGARAO (Judicial Member)
SACHIN KHARE,NAGPUR vs DCIT ACIT, CIRCLE 1, NAGPUR
ITA 281/NAG/2024[2018-19]Status: Disposed27/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
SACHIN KHARE,NAGPUR vs DCIT ACIT, CIRCLE 1 , NAGPUR
ITA 280/NAG/2024[2018-19]Status: Disposed27/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
ACIT-CENTRAL CIRCLE-1(3), NAGPUR vs R.B.S.D. AND F.N. DAS (EXPORT FIRM), VIZIANAGARAM
ITA 28/NAG/2024[2019-20]Status: Disposed27/1/2025AY 2019-20
PRABHUKUMAT DHANDHANIA (HUF),NAGPUR vs ITO WARD 1(4), NAGPUR
ITA 279/NAG/2024[2018-19]Status: Disposed27/1/2025AY 2018-19
SHRI V. DURGARAO (Judicial Member)
MEDITRINA SOCIAL WELFARE FOUNDATION,NAGPUR vs ITO WARD-1, EXEMP., NAGPUR
ITA 278/NAG/2024[2022-23]Status: Disposed27/1/2025AY 2022-23
SHRI V. DURGA RAO (Judicial Member)
ACIT CENTRAL CIRCLE-1(3), NAGPUR vs R.B.S.D. AND F.N. DAS (EXPORT FIRM), VIZIANAGARAM
ITA 27/NAG/2024[2018-19]Status: Disposed27/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
GOSPEL INDIA MINISTERIES,CHANDRAPUR vs CIT (EXEMPTION), PUNE
ITA 267/NAG/2024[00-00]Status: Disposed27/1/2025
SHRI V. DURGARAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX CENT CIRCLE -1(3), NAGPUR vs RADHIKA METALS AND MINERALS, VIZIANAGARAM
ITA 24/NAG/2024[2018-19]Status: Disposed27/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER INCOME TAX-CENTRAL CIRCLE-1(3), NAGPUR vs RADHIKA METALS AND MINERALS, VIZIANAGARAM
ITA 23/NAG/2024[2017-18]Status: Disposed27/1/2025AY 2017-18
DCIT CENT. CIRCLE 1(3), NAGPUR vs MOR ALLOYS PRIVATE LIMITED, VIZIANAGARAM
ITA 18/NAG/2024[2018-19]Status: Disposed27/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
DCIT CENT, CIRCLE 1(3), NAGPUR vs RADHIKA VEGETABLE OILS PVT LIMITED, VIZIANAGARAM
ITA 17/NAG/2024[2019-20]Status: Disposed27/1/2025AY 2019-20
JOYSHISH AMARENDRANATH MAITRA,AKOLA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE AKOLA, AKOLA
ITA 140/NAG/2024[2017-2018]Status: Disposed27/1/2025AY 2017-2018
SHRI V. DURGARAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX CENT. CIRCLE-1(3), CENTRAL CIRCLE, AAYAKAR BHAWAN, NAGPUR vs MOR ALLOYS PRIVATE LIMITED, VIZIANAGARAM
ITA 14/NAG/2024[2019-20]Status: Disposed27/1/2025AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
BHAGIRATH DEVIDATTA MURARKA,NAGPUR vs THE INCOME TAX OFFICER, WARD 3(3), NAGPUR
ITA 132/NAG/2024[2005-2006]Status: Disposed27/1/2025AY 2005-2006
SHRI V. DURGARAO (Judicial Member)
BHAGIRATH DEVIDATTA MURARKA,NAGPUR vs THE INCOME TAX OFFICER, WARD 3(3), NAGPUR
ITA 131/NAG/2024[2004-2005]Status: Disposed27/1/2025AY 2004-2005
BHAGIRATH DEVIDATTA MURARKA,NAGPUR vs THE INCOME TAX OFFICER, WARD 3(3), NAGPUR
ITA 130/NAG/2024[2003-2004]Status: Disposed27/1/2025AY 2003-2004
SHRI V. DURGARAO (Judicial Member)
BHAGIRATH DEVIDATTA MURARKA,NAGPUR vs INCOME TAX OFFICER, WARD 3(3), NAGPUR
ITA 129/NAG/2024[2002-2003]Status: Disposed27/1/2025AY 2002-2003
SHRI V. DURGARAO (Judicial Member)
PANKAJ ROSHAN DHAWAN,NAGPUR vs DCIT/ACIT CIRCLE -2, NAGPUR
ITA 105/NAG/2024[2018-19]Status: Disposed27/1/2025AY 2018-19
SHRI V. DURGARAO (Judicial Member)
THE BULDANA ZILLAKRISHI UDOGIK SAHAKARI SANSTHA LTD, ,MALKAPUR vs INCOME TAX OFFICER WARD-2, KHAMGAON
ITA 408/NAG/2023[2018-19]Status: Disposed27/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)