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ITAT Nagpur Bench
3,585 judgments
MOHAMMAD RAFIQUE ABDUL RAHIM,AKOLA vs ITO WARD-2, , AKOLA
ITA 549/NAG/2024[2016-2017]Status: Disposed27/1/2025AY 2016-2017
SHRI V. DURGARAO (Judicial Member)
SANKET MURKUTE,NAGPUR vs ITO WARD-4(3), NAGPUR
ITA 537/NAG/2024[2021-22]Status: Disposed27/1/2025AY 2021-22
SHRI V. DURGA RAO (Judicial Member)
VINOD KESHARDEO BAJORIYA,YAVATMAL vs ITO WARD 1, YAVATMAL
ITA 513/NAG/2024[2017-18]Status: Disposed27/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
MOHAMMAD ALI JAFAR,NAGPUR vs ITO WARD-4(2), NAGPUR
ITA 506/NAG/2024[2017-18]Status: Disposed27/1/2025AY 2017-18
SHRI V. DURGARAO (Judicial Member)
RUPESH MOHIT SHAH,NAGPUR vs ACIT,CIRCLE-4, NAGPUR
ITA 499/NAG/2024[2015-16]Status: Disposed27/1/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
SHRI GORAKSHAN SANSTHA,YAVATMAL vs CIT EXEMPTIONS PUNE, PUNE
ITA 493/NAG/2024[AY 2025-26]Status: Disposed27/1/2025
SHRI V. DURGA RAO (Judicial Member)
HIMMAT RAMJIBHAI PATEL,NAGPUR vs ITO WARD 4(3), NAGPUR
ITA 479/NAG/2024[2018-19]Status: Disposed27/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
P GHODE PETROLEUM,NAGPUR vs ITO WARD 3(4), NAGPUR
ITA 461/NAG/2024[2015-16]Status: Disposed27/1/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 3 NAGPUR, NAGPUR vs SWASTIK PETRO CHEM (INDIA) PRIVATE LIMITED, NAGPUR
ITA 422/NAG/2024[2017-18]Status: Disposed27/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
JAI SUBHASH NAGARI SAHAKARI PAT SANSTHA MARYADIT,NAGPUR vs ITO WARD-1(2), NAGPUR
ITA 416/NAG/2024[2020-21]Status: Disposed27/1/2025AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
AVINASH DUDHE,HINGANGHAT vs INCOME TAX OFFICER WARD -1 , WARDHA
ITA 392/NAG/2024[2009-2010]Status: Disposed27/1/2025AY 2009-2010
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD-2, KHAMGAON, KHAMGAON vs RENUKA OIL INDUSTRIES, KHAMGAON
ITA 390/NAG/2024[2013-14]Status: Disposed27/1/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
VAISHALI KAKDE,MANISH NAGAR vs INCOME TAX OFFICER , WARD 4(5), CIVIL LINES
ITA 384/NAG/2024[2017-2018]Status: Disposed27/1/2025AY 2017-2018
INCOME TAX OFFICER WARD-2, CHANDRAPUR vs NITIN SUBHASH SHARMA, CHANDRAPUR
ITA 364/NAG/2024[2015-16]Status: Disposed27/1/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD-2, CHANDRAPUR vs NITIN SUBHASH SHARMA, CHANDRAPUR
ITA 363/NAG/2024[2014-15]Status: Disposed27/1/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD-2, CHANDRAPUR vs NITIN SUBHASH SHARMA, CHANDRAPUR
ITA 362/NAG/2024[2013-14]Status: Disposed27/1/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
INDOUNIQUE FLAME LIMITED,NAGPUR vs DCIT CIRCLE-1, NAGPUR
ITA 361/NAG/2024[2015-16]Status: Disposed27/1/2025AY 2015-16
SHRI V. DURGARAO (Judicial Member)
SANT TUKDOJI NAGRI SHAHKARI PAT SANSTHA LIMITED, HINGANGHAT,HINGANGHAT vs ITO WARD - 2, WARDHA
ITA 355/NAG/2024[2018-19]Status: Disposed27/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
SANT TUKDOJI NAGRI SHAHKARI PAT SANSTHA LIMITED HINGANGHAT,HINGANGHAT vs ITO WARD - 2, WARDHA
ITA 354/NAG/2024[2016-17]Status: Disposed27/1/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
SARVODAYA NAGRI CO OP PAT SOC LTD,SHEGAON vs INCOME TAX OFFICER,WARD-2, KHAMGAON
ITA 330/NAG/2024[2017-18]Status: Disposed27/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)