ITAT Nagpur Bench
3,585 judgments
ANKIT CONSTRUCTION,NAGPUR vs DCIT, CIRCLE - 1, NAGPUR
SHRI V. DURGA RAO (Judicial Member)
BALWANT JICHKAR,NAGPUR vs INCOME TAX OFFICER, NAGPUR
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
INCOME TAX OFFICER WARD-2, CHANDRAPUR, CHANDRAPUR vs JANARDAN SHYAM BIHARI SINGH, CHANDRAPUR
SHRI V. DURGA RAO (Judicial Member)
SANVIJAY ROLLING AND ENGINEERING LIMITED,NAGPUR vs DCIT CIRCLE-2, NAGPUR
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
SALILKUMAR MAHUKARRAO MAJGAONKAR,NAGPUR vs ITO WARD 1(3), NAGPUR
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
SANDHYA RAJESH BHELE,CHANDUR BAZAR, AMRAVATI vs INCOME TAX OFFICER, WARD 1,, AMRAVATI
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
VIVEK PRAKASH WANKHEDE,CHANDRAPUR vs ITO WARD-5 , CHANDRAPUR, CHANDRAPUR
SHRI V. DURGA RAO (Judicial Member)
ORIYA SAMAJ NAGPUR,NAGPUR vs CIT EXEMPTION , PUNE, NAGPUR
ORIYA SAMAJ NAGPUR,NAGPUR vs CIT EXEMPTION, PUNE, NAGPUR
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
GIMATEX KAMGAR KARMACHARI PAT SANSTHA,HINGANGHAT DIST WARDHA vs ITO WARD-2,, WARDHA
SHRI V. DURGA RAO (Judicial Member)
VANITA DILIPRAO DEHANKAR,AMRAVATI vs ITO WARD -3, AMRAVATI
SHRI V. DURGA RAO (Judicial Member)
TIRUPATI MINERALS AND INDUSTRIES,NAGPUR vs DCIT OR ACIT - DEPUTY OR ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), NAGPUR
SHRI V. DURGA RAO (Judicial Member)
TIRUPATI MINERALS AND INDUSTRIES,NAGPUR vs DCIT OR ACIT - DEPUTY OR ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), NAGPUR
SHRI V. DURGA RAO (Judicial Member)
TIRUPATI MINERALS AND INDUSTRIES,NAGPUR vs DCIT OR ACIT - DEPUTY OR ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), NAGPUR, NAGPUR
SHRI V. DURGA RAO (Judicial Member)
RACHANA BUILDERS AND DEVELOPERS,AMRAVATI vs ITO WARD 5 , AMRAVATI
SHRI V. DURGA RAO (Judicial Member)
RACHANA BUILDERS AND DEVELOPERS,AMRAVATI vs DCIT, AMRAVATI CIRCLE, AMRAVATI
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
VNIT KARMACHARI SAHAKARI PAT SANSTHA,NAGPUR vs ITO WARD 1(5), NAGPUR
SHRI V. DURGA RAO (Judicial Member)
AJAZ AHMAD,AKOLA vs INCOME TAX OFFICER, WARD-1, AKOLA
SHRI V. DURGA RAO (Judicial Member)
GOSPEL INDIA MINISTRIES,CHANDRAPUR vs CIT (EXEMPTION), PUNE
SHRI V. DURGARAO (Judicial Member)
MOHAMMAD RAFIQUE ABDUL RAHIM ,AKOLA vs ITO WARD -2, AKOLA
SHRI V. DURGARAO (Judicial Member)
