← All Benches
ITAT Nagpur Bench
3,585 judgments
SUMEDH SOPANRAO MANWAR,WASHIM vs ITO WARD 2 AKOLA, AKOLA
ITA 257/NAG/2024[2013-14]Status: Disposed30/1/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
GEETA KRUSHNA MAHILA URBAN CREDIT CO OP SOC LIMITED NAGPUR,NAGPUR vs ITO WARD 4(4), NAGPUR
ITA 246/NAG/2024[2017-18]Status: Disposed30/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
PURUSHOTTAM NARAYANRAO JADHAO,NAGPUR vs ITO WARD 3(4), NAGPUR
ITA 234/NAG/2024[2013-14]Status: Disposed30/1/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
SHRIDHAR PACHGHARE GURUJI DNYAN PRABODHINI,AMRAVATI vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), PUNE, PUNE
ITA 208/NAG/2024[NA]Status: Disposed30/1/2025
SHRI V. DURGARAO (Judicial Member)
DATTU SAMPAT VANKHEDE,NAGPUR vs PCIT-2, NAGPUR
ITA 581/NAG/2024[2014-15]Status: Disposed29/1/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
BALIRAJA BAHUUDDESHIYA SEVA SANSTHA,WARDHA vs CIT(EXWMPTION), PUNE
ITA 562/NAG/2024[-]Status: Disposed29/1/2025
SHRI V. DURGA RAO (Judicial Member)
DEEPA RAJIVNAYAN BAJAJ,WARDHA vs ACIT-CIRCLE -3, NAGPUR
ITA 453/NAG/2024[2018-19]Status: Disposed29/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
PANKAJ BHAURAO CHUDE,AMRAVATI vs INCOME TAX OFFICER WARD 1, AMRAVATI
ITA 436/NAG/2024[2017-18]Status: Disposed29/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
HARISH AGRAWAL,AKOLA vs ITO WARD - 1, AKOLA, AKOLA
ITA 353/NAG/2024[2017-18]Status: Disposed29/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
MINAKSHI SATISH NIMODIA,NAGPUR vs INCOME TAX OFFICER WARD 1(4), NAGPUR, NAGPUR
ITA 233/NAG/2024[AY 2010-11]Status: Disposed29/1/2025
SHRI V. DURGA RAO (Judicial Member)
SHRI AMIT ARVIND BANDE,GADCHIROLI vs INCOME TAX OFFICER WARD 1 CHANDRAPUR, CHANDRAPUR
ITA 221/NAG/2024[2013-14]Status: Disposed29/1/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
VIDHI MINERALS AND ALLOYS PRIVATE LIMITED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-3, NAGPUR
ITA 219/NAG/2024[2013-14]Status: Disposed29/1/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
AJAY KUMAR VISHANDAS KAMNANI (HUF),NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(2), NAGPUR
ITA 59/NAG/2023[2020-21]Status: Disposed29/1/2025AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), NAGPUR vs SHRI MADHUSUDAN M. MUDE, NAGPUR
ITA 137/NAG/2021[2016-17]Status: Disposed29/1/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
MADHUSUDAN MAROTRAO MUDE,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), NAGPUR
ITA 132/NAG/2021[2014-15]Status: Disposed29/1/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
AMJAD AHMADBHAI SHEIKH,NAGPUR vs DCIT/ACIT-CIRCLE-3, NAGPUR
ITA 565/NAG/2024[2017-18]Status: Disposed28/1/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SANT SHANKAR MAHARAJ AASHRAM ,AMRAVATI vs DCIT ACIT CIR-EXEMP, NAGPUR
ITA 556/NAG/2024[2022-23]Status: Disposed28/1/2025AY 2022-23
SHRI V. DURGA RAO (Judicial Member)
NURUDDIN ALIHUSAIN SURATWALA,AMATULLAH MANZIL vs ITO WARD 4(4) NAGPUR, BSNL RTTC BUILDING
ITA 459/NAG/2024[2018-19]Status: Disposed28/1/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
SANT TUKDOJI NAGRI SHAHKARI PAT SANSTHA LIMITED HINGANGHAT,HINGANGHAT vs INCOMETAX OFFICER WARD-2, WARDHA, WARDHA
ITA 448/NAG/2024[2022-23]Status: Disposed28/1/2025AY 2022-23
SHRI V. DURGA RAO (Judicial Member)
MOHD ZUBAIR ASHARAFI,NAGPUR vs THE INCOME TAX OFFICER, WARD - 4(1), NAGPUR
ITA 438/NAG/2024[2014-2015]Status: Disposed28/1/2025AY 2014-2015
