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ITAT Nagpur Bench

3,585 judgments

KRISHNA LAXMANRAO GABHANE,AMRAVATI vs I.T.O., WARD - 2, AMRAVATI

ITA 358/NAG/2024[2013-14]Status: Disposed3/2/2025AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

PADMAVATI REALITIES,NAGPUR vs PCIT - PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR

ITA 255/NAG/2024[2019-20]Status: Disposed3/2/2025AY 2019-20

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

PADMAVATI REALITIES,NAGPUR vs PCIT - PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR

ITA 254/NAG/2024[2017-18]Status: Disposed3/2/2025AY 2017-18

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

NEEL INFRATECH,NAGPUR vs PCIT - PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR

ITA 253/NAG/2024[2019-20]Status: Disposed3/2/2025AY 2019-20

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

NEEL INFRATECH,NAGPUR vs PCIT - PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR

ITA 252/NAG/2024[2018-19]Status: Disposed3/2/2025AY 2018-19

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

NEEL INFRATECH,NAGPUR vs PCIT - PRINCIPAL COMMISSIONER OF INCOME TAX, NAGPUR-1, NAGPUR

ITA 251/NAG/2024[2017-18]Status: Disposed3/2/2025AY 2017-18

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

ITO WARD 2(1), NAGPUR , CIVIL LINES vs DATAMATIC SYSTEM PVT. LTD. , NAGPUR

ITA 579/NAG/2024[2013]Status: Disposed30/1/2025

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

ITO WARD 2(1), NAGPUR , CIVIL LINES NAGPUR vs DATAMATIC SYSTEM PVT. LTD., NAGPUR

ITA 577/NAG/2024[2015]Status: Disposed30/1/2025

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

INCOME TAX OFFICER WD 2(1), CIVIL LINES vs DATAMATIC SYSTEM PVT. LTD, NAGPUR

ITA 576/NAG/2024[2014-15]Status: Disposed30/1/2025AY 2014-15

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

RAKESH PREMNARAYAN SHARMA,NAGPUR vs ITO WARD-4(3), NAGPUR

ITA 570/NAG/2024[2016-17]Status: Disposed30/1/2025AY 2016-17

SHRI V. DURGARAO (Judicial Member), SHRI K.M. ROY (Accountant Member)

ANAND AND MANDAL ASSOCIATES,NAGPUR vs ITO WARD 2(1), NAGPUR, NAGPUR

ITA 452/NAG/2024[2017-18]Status: Disposed30/1/2025AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

INFOSPECTRUM INDIA PRIVATE LIMITED,NAGPUR vs ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR

ITA 407/NAG/2024[2011-12]Status: Disposed30/1/2025AY 2011-12

SHRI V. DURGARAO (Judicial Member)

MOHAN PITALE (HUF),AMRAVATI vs ITO WARD - 3, AMRAVATI

ITA 273/NAG/2024[2014-15]Status: Disposed30/1/2025AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

MOHAN PITALE (HUF),AMRAVATI vs ITO WARD - 3, AMRAVATI

ITA 272/NAG/2024[2013-14]Status: Disposed30/1/2025AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

MEDICAL COLLEGE AND HOSPITAL EMPLOYEES CREDIT COOPERATIVE SOCIETY,NAGPUR vs INCOME TAX OFFICER WARD-4(4), AAYKAR BHAVAN, BSNL BUILDING, NAGPUR

ITA 271/NAG/2024[2017-18]Status: Disposed30/1/2025AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

AMARLAL THAVARDAS PANJWANI,AMRAVATI vs INCOME TAX OFFICER WARD-5, AMRAVATI

ITA 262/NAG/2024[2013-14]Status: Disposed30/1/2025AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

SUMEDH SOPANRAO MANWAR,WASHIM vs ITO WARD 2 AKOLA, AKOLA

ITA 261/NAG/2024[2017-18]Status: Disposed30/1/2025AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

SUMEDH SOPANRAO MANWAR,WASHIM vs ITO WARD 2 AKOLA, AKOLA

ITA 260/NAG/2024[2016-17]Status: Disposed30/1/2025AY 2016-17

SHRI V. DURGA RAO (Judicial Member)

SUMEDH SOPANRAO MANWAR,WASHIM vs ITO WARD 2 AKOLA, AKOLA

ITA 259/NAG/2024[2015-16]Status: Disposed30/1/2025AY 2015-16

SHRI V. DURGA RAO (Judicial Member)

SUMEDH SOPANRAO MANWAR,WASHIM vs ITO WARD 2 AKOLA, AKOLA

ITA 258/NAG/2024[2014-15]Status: Disposed30/1/2025AY 2014-15

SHRI V. DURGA RAO (Judicial Member)