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ITAT Nagpur Bench

3,585 judgments

DY. C.I.T. CIR-.2, NAGPUR vs SHRI GOVINDDAS GOVERDHAN DAGA, NAGPUR

ITA 614/NAG/2016[2013-14]Status: Disposed5/2/2025AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

SHRI GO0VINDDAS GOVARDHANDAS DAGA,NAGPUR vs A.C.I.T. CIRCLE 2, NAGPUR

ITA 601/NAG/2016[2013-14]Status: Disposed5/2/2025AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

DY. C.I.T. CIR-.2, NAGPUR vs SHRI GOVINDDAS GOVERDHAN DAGA, NAGPUR

ITA 517/NAG/2016[2012-13]Status: Disposed5/2/2025AY 2012-13

NILESH KIRAN DHOTE,AMRAVATI vs ITO WARD-3, AMRAVATI

ITA 594/NAG/2024[2020-21]Status: Disposed4/2/2025AY 2020-21

SHRI V. DURGA RAO (Judicial Member)

RUSIBRAI RAJENDRA SURANA,CHANDRAPUR vs ITO WARD-2, CHANDRAPUR, CHANDRAPUR

ITA 589/NAG/2024[2020-21]Status: Disposed4/2/2025AY 2020-21

SHRI V. DURGA RAO (Judicial Member)

RAMESH HARISHANKAR TIWARI,NAGPUR vs ITO, WARD 2, CHANDRAPUR

ITA 587/NAG/2024[2021-22]Status: Disposed4/2/2025AY 2021-22

SHRI V. DURGA RAO (Judicial Member)

NANA AATMARAMSA UJWANE,AKOLA vs ITO WARD-3, AKOLA

ITA 586/NAG/2024[2017-18]Status: Disposed4/2/2025AY 2017-18

IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR “SMC” BENCH : NAGPUR BEFORE SHRI V. DURGA RAO (Judicial Member)

ASHISH TARUNKUMAR DOSHI,YAVATMAL vs ITO WARD-1, YAVATAMAL

ITA 585/NAG/2024[2016-17]Status: Disposed4/2/2025AY 2016-17

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

MADHAV GANDHE FOUNDATION,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR, NAGPUR

ITA 582/NAG/2024[2022-23]Status: Disposed4/2/2025AY 2022-23

SHRI V. DURGA RAO (Judicial Member)

ARUN PANDURANG ADHALE,NAGPUR vs ITO WARD -1(1), NAGPUR, NAGPUR

ITA 580/NAG/2024[2013-14]Status: Disposed4/2/2025AY 2013-14

SHRI V. DURGA RAO (Judicial Member)

PRIYANKA NITIN CHANDAWAR,NAGPUR vs INCOME TAX OFFICER WARD-1, CHANDRAPUR

ITA 574/NAG/2024[2016-17]Status: Disposed4/2/2025AY 2016-17

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

DINSHAWS DAIRY FOOD PRIVATE LIMITED,NAGPUR vs DCIT CIRCLE-2, NAGPUR

ITA 54/NAG/2024[2019-20]Status: Disposed4/2/2025AY 2019-20

SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

DR PANJABRAO NAGRI SAHAKARI PAT SANSTHA MARYADIT,NAGPUR vs INCOME TAX OFFICER WARD 1 (2), NAGPUR

ITA 599/NAG/2024[2013-14]Status: Disposed3/2/2025AY 2013-14

SANTAJI COOPERATIVE SOCIETY MARYADIT,NAGPUR vs ITO WARD-3(4), NAGPUR

ITA 597/NAG/2024[2018-2019]Status: Disposed3/2/2025AY 2018-2019

SHRI V. DURGA RAO (Judicial Member)

SADBHAWANA GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA MARYADIT,NAGPUR vs ITO WARD 3(5), NAGPUR

ITA 595/NAG/2024[2017-18]Status: Disposed3/2/2025AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

DIGRAS TALUKA Z P SHIKSHAK VA KARMCHARI SAHKARI PAT SANSTHA,YAVATMAL vs INCOME TAX OFFICER, WARD-1, YAVATMAL

ITA 571/NAG/2024[2018-19]Status: Disposed3/2/2025AY 2018-19

R B GRAMINBIGAR SHETI SAHKARI PAT SANSTHA M KAPSI KHURD NAVIN NAGAR ,NAGPUR vs ITO WARD 4(3), NAGPUR

ITA 555/NAG/2024[2016-17]Status: Disposed3/2/2025AY 2016-17

SHRI V. DURGA RAO (Judicial Member)

R B GRAMINBIGAR SHETI SAHKARI PAT SANSTHA M KAPSI KHURD NAVIN NAGAR ,NAGPUR vs ITO WARD 4(3), NAGPUR

ITA 554/NAG/2024[2015-16]Status: Disposed3/2/2025AY 2015-16

SHRI V. DURGA RAO (Judicial Member)

NKT TANSTRUCTURAL,NAGPUR vs ITO, WARD 1(4), NAGPUR

ITA 44/NAG/2024[2017-18]Status: Disposed3/2/2025AY 2017-18

REACKON CONCRETES PRIVATE LIMITED,NAGPUR vs DCIT OR ACIT CIRCLE-4, NAGPUR, NAGPUR

ITA 42/NAG/2024[2017-2018]Status: Disposed3/2/2025AY 2017-2018

SHRI V. DURGA RAO (Judicial Member)