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ITAT Nagpur Bench
3,585 judgments
ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE-5, NAGPUR vs SHRI MUKESH CHAMPALAL MALVIYA, NAGPUR
ITA 389/NAG/2019[2011-12]Status: Disposed10/2/2025AY 2011-12
ASSTT. COMMISSIONER OF INCOMET AX CENTRAL CIRCLE-1(1), NAGPUR vs SHRI SANJAY GAURISHANKAR AGRAWAL , NAGPUR
ITA 62/NAG/2018[2013-2014]Status: Disposed10/2/2025AY 2013-2014
SHRI V. DURGA RAO (Judicial Member)
ASSTT. COMMISSIONER OF INCOMET AX CENTRAL CIRCLE-1(1), NAGPUR vs SHRI SANJAY GAURISHANKAR AGRAWAL , NAGPUR
ITA 148/NAG/2018[2015-2016]Status: Disposed10/2/2025AY 2015-2016
SHRI V. DURGA RAO (Judicial Member)
BABULAL ROSHANLAL PATNI,NAGPUR vs DCIT, CENCIR 1(2), NAGPUR
ITA 196/NAG/2024[2015-16]Status: Disposed6/2/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
PATNI HOUSING PRIVATE LIMITED,NAGPUR vs DCIT, CENCIR 1(2), NAGPUR
ITA 194/NAG/2024[2015-16]Status: Disposed6/2/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
TARADEVI BABULAL PATNI,NAGPUR vs DCIT,CIRCLE-3, NAGPUR
ITA 193/NAG/2024[2015-16]Status: Disposed6/2/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
SAIICHHA LAND DEVELOPERS,NAGPUR vs PRINCIPAL COMMISSINONER OF INCOME TAX-2, NAGPUR
ITA 44/NAG/2023[2017-18]Status: Disposed6/2/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -2, NAGPUR vs SHRI ROHAN JAGDALE , NAGPUR
ITA 85/NAG/2020[2014-15]Status: Disposed6/2/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
KSA TIMBER MART,NAGPUR vs INCOME TAX OFFICER WARD 4(3), NAGPUR
ITA 69/NAG/2024[2020-2021]Status: Disposed5/2/2025AY 2020-2021
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD 4(3), NAGPUR vs NARESH NARAYANDAS RAMRAKHYANI, NAGPUR
ITA 633/NAG/2024[2018-19]Status: Disposed5/2/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD 4(3), NAGPUR vs NARESH NARAYANDAS RAMRAKHYANI, NAGPUR
ITA 632/NAG/2024[2015-16]Status: Disposed5/2/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
JANARDHAN SWAMI YOGABHYASI MANDAL NAGPUR,NAGPUR vs ITO WARD 1 EXEMP, NAGPUR, NAGPUR
ITA 608/NAG/2024[2024-25]Status: Disposed5/2/2025AY 2024-25
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD-2, CHANDRAPUR vs JANARDAN SHYAM BIHARI SINGH, CHANDRAPUR
ITA 550/NAG/2024[2013]Status: Disposed5/2/2025
SHRI V. DURGA RAO (Judicial Member)
RAVI DINKARRAO AGRELWAR,NAGPUR vs ITO WARD 5(3), NAGPUR, NAGPUR
ITA 468/NAG/2024[2020-21]Status: Disposed5/2/2025AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
POLICE KARMACHARI SAHAKARI PAT SANSTHA GONDIA,GONDIA vs INCOME TAX OFFICER WARD -2, GONDIA
ITA 263/NAG/2024[2017-18]Status: Disposed5/2/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
JYOTI NITIN CHAPORKAR,AMRAVATI vs THE INCOME TAX OFFICER, WARD - 1, AMRAVATI, AMRAVATI
ITA 244/NAG/2024[2017-2018]Status: Disposed5/2/2025AY 2017-2018
SHRI V. DURGA RAO (Judicial Member)
SAINATH VIDYALAYA,MAKKEPALLI vs ITO,TDS WARD-52(3), CHANDRAPUR
ITA 242/NAG/2024[2014-15]Status: Disposed5/2/2025AY 2014-15
SAINATH VIDYALAYA,MAKKEPALLI vs ITO, TDS WARD-52(3), CHANDRAPUR
ITA 241/NAG/2024[2013-14]Status: Disposed5/2/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
NAYI SUVIDHA FOUNDATION,NAGPUR vs CIT EXEMPTION, PUNE
ITA 224/NAG/2024[2024-25]Status: Disposed5/2/2025AY 2024-25
SHRI V. DURGA RAO (Judicial Member)
MOONLIGHT STUDIO,NAGPUR vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 287/NAG/2023[2016-17]Status: Disposed5/2/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)