← All Benches
ITAT Nagpur Bench
3,585 judgments
G. H. R. EDUCATION FOUNDATION ,NAGPUR vs CIT EXEMPTION, PUNE
ITA 538/NAG/2024[0]Status: Disposed10/2/2025
PANJABRAO DESHMUKH NAGARI SAHAKARIPAT SANSTHA MARYADIT BULDANA,BULDANA vs INCOME TAX OFFICER WARD-2 , KHAMGAON
ITA 531/NAG/2024[2020-21]Status: Disposed10/2/2025AY 2020-21
PANJABRAO DESHMUKH NAGARI SAHAKARIPAT SANSTHA MARYADIT BULDANA,BULDANA vs INCOME TAX OFFICER WARD-2, KHAMGAON
ITA 530/NAG/2024[2016-17]Status: Disposed10/2/2025AY 2016-17
PANJABRAO DESHMUKH NAGARI SAHAKARIPAT SANSTHA MARYADIT BULDANA,BULDANA vs INCOME TAX OFFICER WARD-2, KHAMGAON
ITA 529/NAG/2024[2014-15]Status: Disposed10/2/2025AY 2014-15
PANJABRAO DESHMUKH NAGARI SAHAKARIPAT SANSTHA MARYADIT BULDANA,BULDANA vs INCOME TAX OFFICER WARD-2, KHAMGAON
ITA 528/NAG/2024[2013-14]Status: Disposed10/2/2025AY 2013-14
TIGER RESEARCH AND CONSERVATION TRUST,NAGPUR vs COMMISSIONER OF INCOME TAX - EXEMPTION PUNE, PUNE
ITA 518/NAG/2024[2022-23]Status: Disposed10/2/2025AY 2022-23
VIJAYKUMAR MANIKRAM GAUTAM ,NAGPUR vs ACIT CENTRAL CIRCLE 1(2), NAGPUR
ITA 475/NAG/2024[2012-13]Status: Disposed10/2/2025AY 2012-13
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
VIJAYKUMAR MANIKRAM GAUTAM ,NAGPUR vs ACIT CENTRAL CIRCLE-1(2), NAGPUR
ITA 474/NAG/2024[2011-12]Status: Disposed10/2/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
VIJAYKUMAR MANIKRAM GAUTAM ,NAGPUR vs ACIT CENTRAL CIRCLE-1(2), NAGPUR
ITA 473/NAG/2024[2010-11]Status: Disposed10/2/2025AY 2010-11
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
VIJAYKUMAR MANIKRAM GAUTAM,NAGPUR vs ACIT CENTRAL CIRCLE-1(2), NAGPUR
ITA 472/NAG/2024[2009-10]Status: Disposed10/2/2025AY 2009-10
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
VIJAYKUMAR MANIKRAM GAUTAM,NAGPUR vs ACIT CENTRAL CIRCLE-1(2), NAGPUR
ITA 471/NAG/2024[2007-08]Status: Disposed10/2/2025AY 2007-08
SHRI V. DURGA RAO (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
SWARGIY GOPALRAO GAWANDE BAHUUDESHIY SANSTHA BHIDI,WARDHA vs ITO WARD 4, NAGPUR
ITA 457/NAG/2024[2009-10]Status: Disposed10/2/2025AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
LATE BHIMANDAS LAHORIMAL KHATRI,AMRAVATI vs I.T.O. WARD - 3, AMRAVATI
ITA 391/NAG/2024[2015-16]Status: Disposed10/2/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
AKSHAY GAJANAN SURYAWANSHI DESHMUKH,CHIKHLI vs ITO WARD-2, KHAMGAON
ITA 385/NAG/2024[2018-19]Status: Disposed10/2/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
AMAR,MOHANKUMAR vs I.T.O., WARD - 2, AMRAVATI, AMRAVATI
ITA 348/NAG/2024[2013-14]Status: Disposed10/2/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
SANJAY UMARSHI DAND,MALKAPUR vs PCIT-1, NAGPUR
ITA 321/NAG/2024[2014-15]Status: Disposed10/2/2025AY 2014-15
DCIT CC 1(1), NAGPUR, NAGPUR vs BRINDESH GOVERDHANDAS AGRAWAL, NAGPUR
ITA 258/NAG/2023[2017-18]Status: Disposed10/2/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SPICK AND SPAN SERVICE ,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX , CPC, BANGLORE-560500, BANGLORE
ITA 204/NAG/2023[2019-2020]Status: Disposed10/2/2025AY 2019-2020
SHRI V. DURGA RAO (Judicial Member)
SPICK AND SPAN SERVICE,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 203/NAG/2023[2018-2019]Status: Disposed10/2/2025AY 2018-2019
SHRI V. DURGA RAO (Judicial Member)
SPICK AND SPAN SERVICE,NAGPUR vs DEPUTY COMMSSIONER OF INCOME TAX, CPC, BANGALORE
ITA 202/NAG/2023[2017-18]Status: Disposed10/2/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
