ITAT Nagpur Bench
3,585 judgments
BHARTIYA SADVICHAR PRASARAK MANDAL,CHANDRAPUR vs CIT - EXEMPTIONS PUNE, PUNE
SHRI V. DURGA RAO (Judicial Member)
NITIN MADANLAL KHANDELWAL,AKOLA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - AKOLA, AKOLA
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AKOLA, NAGPUR vs RBSD AND FN DAS, NAGPUR
SHRI V. DURGA RAO (Judicial Member)
SHRI RAM MANDIR DEOSTHAN WARDHA ,WARDHA vs CIT EXEMPTIONS PUNE, PUNE
SHRI V. DURGA RAO (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs MAKARAND MADHUSUDAN JOSHI, NAGPUR
SHRI V. DURGA RAO (Judicial Member)
SANJAY GULABCHAND GUPTA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-4, NAGPUR
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), NAGPUR vs M/S. FUELCO COAL INDIA LTD., NAGPUR
SHRI V. DURGARAO (Judicial Member)
CITY LAND ASSOCIATES,AMRAVATI vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR
SHRI V. DURGARAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1(2), NAGPUR vs VIDARBHA INFOTECH PRIVATE LIMITED, NAGPUR
SHRI V. DURGA RAO (Judicial Member)
MOHD. IRSHAD MOHD. LATIF AHMAD,NAGPUR vs INCOME TAX OFFICER WARD, 4(1), NAGPUR
SHRI V. DURGA RAO (Judicial Member)
BANSI DAIRY PVT LTD,NAGPUR vs ITO, WARD-4(1), NAGPUR
IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER SMC MATTER ITA no.639/Nag./2024 (Assessment Year : 2015-16) Bansi Diary Pvt. Ltd. Appellant Near S.T. Stand, Opp. Kondhali Restaurant Rambagh Road, Nagpur 440 018 PAN – AABCB6749F v/s Respondent Income Tax Officer Ward-4(1), Nagpur Assessee by : Shri Sanjay Thakar Revenue by : Shri Abhay Y. Marathe Date of Hearing – 03/02/2025 Date of Order – 10/02/2025 ORDER The aforesaid appeal by the asses
MINAL RATHOD,YAVATAMAL vs ITO WARD-1, YAVATMAL
SHRI V. DURGA RAO (Judicial Member)
SUDHIR GOMAJI KUKDE,LAKHNI, BHANDARA vs ITO WARD-2, CHANDRAPUR
SHRI V. DURGA RAO (Judicial Member)
G.H.R. EDUCATION FOUNDATION,NAGPUR vs CIT EXEMPTION, PUNE
ADITYA URBAN CO-OP CREDIT SOCITETY LIMITED BULDANA,BULDHANA vs ITO WARD-1, KHAMGAON, KHAMGAON
SHRI V. DURGA RAO (Judicial Member)
ANURADHA PRAVIN POTE,AMRAVATI vs ITO WARD-5, AMRAVATI
SHRI V. DURGA RAO (Judicial Member)
HINGANGHAT NAGRI SAHAKARI PAT SANSTHA,HINGANGHAT vs INCOME TAX OFFICER WARD-1, WARDHA
SHRI V. DURGA RAO (Judicial Member)
HINGANGHAT NAGRI SAHAKARI PAT SANSTHA,HINGANGHAT vs INCOME TAX OFFICER WARD-1, WARDHA
SHRI V. DURGA RAO (Judicial Member)
