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ITAT Nagpur Bench

3,585 judgments

KIRAN ANIL GOTHI,WASHIM vs ITO WARD-1, AKOLA

ITA 217/NAG/2024[2018-19]Status: Disposed25/2/2025AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

RAMESHKUMAR PARASDAS ,NAGPUR vs ITO WARD 4(3) NAGPUR, NAGPUR

ITA 150/NAG/2024[2017-2018]Status: Disposed25/2/2025AY 2017-2018

SHRI V. DURGA RAO (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs UNIQUE REALITIES BUILDERS & DEVELOPERS, NAGPUR

ITA 12/NAG/2023[2019-20]Status: Disposed25/2/2025AY 2019-20

SHRI V. DURGA RAO (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs UNIQUE REALITIES BUILDERS & DEVELOPERS , NAGPUR

ITA 11/NAG/2023[2018-19]Status: Disposed25/2/2025AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

ABHISHEK GOLECHHA,NAGPUR vs INCOME TAX OFFICER, WARD 1(2), NAGPUR

ITA 88/NAG/2022[2015-16]Status: Disposed25/2/2025AY 2015-16

SHRI V. DURGA RAO (Judicial Member)

SHRI SANJAY DHANRAJ JAIN,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 59/NAG/2022[2017-18]Status: Disposed25/2/2025AY 2017-18

SHRI SANJAY DHANRAJ JAIN,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 58/NAG/2022[2015-16]Status: Disposed25/2/2025AY 2015-16

SHRI SANJAY DHANRAJ JAIN,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 57/NAG/2022[2014-15]Status: Disposed25/2/2025AY 2014-15

SHRI SANJAY DHANRAJ JAIN,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 56/NAG/2022[2013-14]Status: Disposed25/2/2025AY 2013-14

SHRI SANJAY DHANRAJ JAIN,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 55/NAG/2022[2012-13]Status: Disposed25/2/2025AY 2012-13

SHRI SANJAY DHANRAJ JAIN,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 54/NAG/2022[2011-12]Status: Disposed25/2/2025AY 2011-12

SHRI SANJAY DHANRAJ JAIN,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 53/NAG/2022[2010-11]Status: Disposed25/2/2025AY 2010-11

ACIT-CENTRAL CIRCLE -2(1), NAGPUR vs SHRI NANDKUMAR KHATTUMAL HARCHANDANI , NAGPUR

ITA 411/NAG/2019[2015-16]Status: Disposed25/2/2025AY 2015-16

SHRI V. DURGA RAO (Judicial Member)

ACIT-CENTRAL CIRCLE -2(1), NAGPUR vs SHRI NANDKUMAR KHATTUMAL HARCHANDANI , NAGPUR

ITA 410/NAG/2019[2014-15]Status: Disposed25/2/2025AY 2014-15

AACHARYA SHRI RUSHIRAJBABA PRATISTHAN,NAGPUR vs CIT, EXEMPTION , PUNE

ITA 592/NAG/2024[2022-23]Status: Disposed17/2/2025AY 2022-23

SHRI V. DURGA RAO (Judicial Member)

SHRI SANT GAJANAN MAHARAJ URBAN CO OP CR SOCIETY,BULDHANA vs ITO WARD-2, KHAMGAON

ITA 548/NAG/2024[2018-19]Status: Disposed17/2/2025AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

GEETADEVI BADRINARAYAN PANPALIYA,NAGPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR

ITA 477/NAG/2024[2014-15]Status: Disposed17/2/2025AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

UDAY MAHILA SEVA SANSTHA,UMRED vs INCOME TAX OFFICER, WARD 5(1), NAGPUR

ITA 466/NAG/2024[2018-19]Status: Disposed17/2/2025AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

INCOME TAX OFFICER WARD-2, CHANDRAPUR, CHANDRAPUR vs JANARDAN SHYAM BIHARI SINGH, CHANDRAPUR

ITA 40/NAG/2024[2014]Status: Disposed17/2/2025

SHRI V. DURGA RAO (Judicial Member)

INCOME TAX OFFICER, WARD-2, CHANDRAPUR, CHANDRAPUR vs JANARDAN SHYAM BIHARI SINGH, CHANDRAPUR

ITA 37/NAG/2024[2011]Status: Disposed17/2/2025

SHRI V. DURGA RAO (Judicial Member)