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ITAT Nagpur Bench
3,585 judgments
BHARTIYA SEVA SADAN,AKOLA vs CIT EXEMPTION, PUNE , PUNE
ITA 614/NAG/2024[2023-24]Status: Disposed25/2/2025AY 2023-24
ADITYA URBAN CO-OP CREDIT SOCITETY LIMITED BULDANA,BULDHANA vs ITO WARD-1, KHAMGAON, KHAMGAON
ITA 612/NAG/2024[2015-16]Status: Disposed25/2/2025AY 2015-16
SHRI V. DURGARAO (Judicial Member)
YOGESH HARILAL PATEL,NAGPUR vs ITO WARD-4(3), NAGPUR
ITA 557/NAG/2024[2017-18]Status: Disposed25/2/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
ASHISH KESHAV UKEY,NAGPUR vs ITO WARD 1(5), NAGPUR, NAGPUR
ITA 516/NAG/2024[2017-18]Status: Disposed25/2/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
ASHISH KESHAV UKEY,NAGPUR vs ITO WARD 1(5), NAGPUR, NAGPUR
ITA 515/NAG/2024[2017-18]Status: Disposed25/2/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SANGEET ASHOKRAO CHAVAN,NAGPUR vs ACIT/DCIT CIRCLE-1, NAGPUR
ITA 510/NAG/2024[2016-17]Status: Disposed25/2/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
PANHERA GRAMIN BIGARSHETI SAHAKARI PAT SANSTHA MARYADIT,BULDHANA vs ITO WARD-2, KHAMGAON, KHAMGAON
ITA 496/NAG/2024[2020-21]Status: Disposed25/2/2025AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
PANHERA GRAMIN BIGARSHETI SAHAKARI PAT SANSTHA MARYADIT,BULDHANA vs ITO WARD-2, KHAMGAON, KHAMGAON
ITA 495/NAG/2024[2020-21]Status: Disposed25/2/2025AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
RAJURA NAGARI SAHAKARI PAT SANSTHA MARYADIT,CHANDRAPUR vs OFFICE OF THE INCOME TAX OFFICER WARD 5, CHANDRAPUR
ITA 483/NAG/2024[2016-17]Status: Disposed25/2/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
GAYATRI GRAM VIKAS SANSTHA,AKOLA vs INCOME TAX OFFICER WARD 2 EXEMPTION NAGPUR, NAGPUR
ITA 482/NAG/2024[2024-25]Status: Disposed25/2/2025AY 2024-25
INCOME TAX OFFICER WARD 2(1), THIRD FLOOR, AAYAKAR BHAVAN vs N KUMAR HOUSING AND INFRASTRUCTURE PVT. LTD, SEVENTH FLOOR
ITA 481/NAG/2024[2020-21]Status: Disposed25/2/2025AY 2020-21
AVI FOUNDATION,NAGPUR vs ITO WARD-1 (EXEMPTION), NAGPUR, NAGPUR
ITA 478/NAG/2024[2024-25]Status: Disposed25/2/2025AY 2024-25
HARMONY HOMES,NAGPUR vs DCIT ACIT CENCIR 2(1), NAG, NAGPUR
ITA 325/NAG/2024[2019-20]Status: Disposed25/2/2025AY 2019-20
DCIT CIRCLE-2, NAGPUR vs M/S TRISTER RETAIL CONCEPTS PRIVATE LIMITED, NAGPUR
ITA 319/NAG/2024[2015-16]Status: Disposed25/2/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
RAJU VASANTRAO MAHAKALKAR,WARDHA vs ACIT, CENTRAL CIRCLE 2(1), NAGPUR
ITA 300/NAG/2024[2011 - 2012]Status: Disposed25/2/2025
SHRI V. DURGA RAO (Judicial Member)
RAJU VASANTRAO MAHAKALKAR,WARDHA vs ACIT, CENTRAL CIRCLE 2(1), NAGPUR
ITA 299/NAG/2024[2010 - 2011]Status: Disposed25/2/2025
SHRI V. DURGA RAO (Judicial Member)
RAJU VASANTRAO MAHAKALKAR,WARDHA vs ACIT, CENTRAL CIRCLE 2(1), NAGPUR
ITA 298/NAG/2024[2009 - 2010]Status: Disposed25/2/2025
SHRI V. DURGA RAO (Judicial Member)
AMOL BABANRAV KOLAKAR,MANGRULPIR vs ITO WARD-2, AKOLA
ITA 294/NAG/2024[2017-18]Status: Disposed25/2/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
HAMEEDA ARIF LALANI,YAVATMAL vs ITO WARD 2, YAVATMAL
ITA 264/NAG/2024[2017-18]Status: Disposed25/2/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER, WARD-1, BHANDARA, FIRST FLOOR, GANGA MOTORS BUILDING, Z P CHOWK, BHANDARA Z vs ZILLA PARISHAD SHASHKIYA KARMCHARI SAHKARI PAT SANSTHA MARYADIT, BHANDARA
ITA 250/NAG/2024[2013-14]Status: Disposed25/2/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
