← All Benches
ITAT Nagpur Bench
3,585 judgments
PANHERA GRAMIN BIGARSHETI SAHAKARI PAT SANSTHA MARYADIT,BULDHANA vs ITO WARD-2, KHAMGAON, KHAMGAON
ITA 520/NAG/2024[2020-21]Status: Disposed5/3/2025AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
M/S PHOENIX INFRA ESTATE INTERNATIONAL LTD,NAGPUR vs ACIT CENTRAL CIRCLE 2(3), NAGPUR
ITA 161/NAG/2024[2012-13]Status: Disposed5/3/2025AY 2012-13
SHRI V. DURGARAO (Judicial Member)
M/S. GAJANAN COTSPIN ,BULDHANA vs INCOME TAX OFFICER, WARD-2, KHAMGAON
ITA 133/NAG/2023[2014-15]Status: Disposed5/3/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
BHAKTVATSAL SADGURU YOGIRAJ VASANTRAO GOPALRAO GHONGE MAHARAJ TRUST,WARDHA vs ACIT CENTRAL CIRCLE-1(1), NAGPUR
ITA 598/NAG/2024[2009-10]Status: Disposed4/3/2025AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
TAJSHREE AUTOWHEELS PRIVATE LIMITED,NAGPUR vs ACIT CIRCLE-4, NAGPUR
ITA 400/NAG/2024[2014-15]Status: Disposed4/3/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
SHRIPAD GOVIND RISALDAR,NAGPUR vs ITO WARD 5(2), NAGPUR
ITA 309/NAG/2024[2017-18]Status: Disposed4/3/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
M/S TAWARI TRADERS ,BULDHANA vs INCOME TAX OFFICER WARD -2, KHAMGAON
ITA 193/NAG/2019[2013-14]Status: Disposed4/3/2025AY 2013-14
SHRI V. DURGARAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4,, NAGPUR vs SONU MONU AGRO PRIVATE LIMITED, NAGPUR
ITA 62/NAG/2024[2020-21]Status: Disposed3/3/2025AY 2020-21
DY. COMMISSIONER OF INCOME TAX, CENTRAL- CIRCLE-2(1), NAGPUR, NAGPUR vs SHRI YASHWANT AJABRAO KHODKE, NAGPUR
ITA 6/NAG/2024[2014-15]Status: Disposed3/3/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
ANAND DISTILLERIES PRIVATE LIMITED,AMRAVATI vs ITO WARD-3, AMRAVATI
ITA 9/NAG/2025[2018-19]Status: Disposed25/2/2025AY 2018-19
YASHODEEP SANSTHA GADCHIROLI,GADCHIROLI vs ITO WARD-1, EXEMP, NAGPUR, NAGPUR
ITA 8/NAG/2025[2024-25]Status: Disposed25/2/2025AY 2024-25
SHRI V. DURGA RAO (Judicial Member)
YASHODEEP SANSTHA GADCHIROLI,GADCHIROLI vs ITO WARD-1, EXEMP, NAGPUR, NAGPUR
ITA 7/NAG/2025[2024-25]Status: Disposed25/2/2025AY 2024-25
SHRI V. DURGA RAO (Judicial Member)
KOLSA KHADAN KAMGAR SAHAKARI PAT SANSTHA MARYADIT SILLEWADA PROJECT,NAGPUR vs ITO WARD 3(4), NAGPUR, NAGPUR
ITA 12/NAG/2025[2018-19]Status: Disposed25/2/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
ANAND DISTILLERIES PRIVATE LIMITED,AMRAVATI vs ITO WARD-3, AMRAVATI
ITA 10/NAG/2025[2022-23]Status: Disposed25/2/2025AY 2022-23
SUSHMA SINGHAL,HARYANA vs INCOME TAX OFFICER WARD-2(2), NAGPUR, NAGPUR
ITA 86/NAG/2024[2018-19]Status: Disposed25/2/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD-2, KHAMGAON vs MAHARASHTRA URBAN CO-OPERATIVE CREDIT SOCIETY LTD, MEHKAR
ITA 637/NAG/2024[2022]Status: Disposed25/2/2025
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD -2, KHAMGAON vs MAHARASHTRA URBAN CO-OPERATIVE CREDIT SOCIETY LTD, MEHKAR
ITA 636/NAG/2024[2020]Status: Disposed25/2/2025
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD-2, KHAMGAON vs MAHARASHTRA URBAN CO-OPERATIVE CREDIT SOCIETY LTD, MEHKAR
ITA 635/NAG/2024[2018]Status: Disposed25/2/2025
SHRI V. DURGA RAO (Judicial Member)
GANESH MAHADEORAO THAWARE,NAGPUR vs ITO, WARD 5(3), NAGPUR, NAGPUR
ITA 623/NAG/2024[2014-15]Status: Disposed25/2/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
TAKALI JANSEVA NAGRI SAHKARI PAT SANSTHA LIMITED,NAGPUR vs ITO WARD 2(2), NAGPUR, NAGPUR
ITA 616/NAG/2024[2020-21]Status: Disposed25/2/2025AY 2020-21
SHRI V. DURGARAO (Judicial Member)
