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ITAT Nagpur Bench
3,585 judgments
AJIT GANU LEGAL HEIR OF LATE SHRIPAD GANGADHAR GANU,AMRAVATI vs DCIT AMRAVATI CIRCLE, AMRAWATI
ITA 222/NAG/2024[2011-12]Status: Disposed21/3/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
MOHAMMAD ISMAIL HAJI SHEIKH ABDULLAH,YAVATMAL vs ITO WARD -2, YAVATMAL
ITA 209/NAG/2024[2017-18]Status: Disposed21/3/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
VIKAS GUPTA ,INDORE vs PR. COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR, NAGPUR
ITA 186/NAG/2024[2016-17]Status: Disposed21/3/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
ROSHAN DIWAKARRAO DHORE,NAGPUR vs ACIT CEN CIR 2(1), NAGPUR
ITA 154/NAG/2024[2017-18]Status: Disposed21/3/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SHRINIWAS NARAYAN GADGONIWAR,CHANDRAPUR vs DCIT CIRCLE CHANDRAPUR, CHANDRAPUR
ITA 104/NAG/2024[2017-18]Status: Disposed21/3/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
AJIT GANU LEGAL HEIR OF LATE SHRIPAD GANGADHAR GANU,AMRAVATI vs DCIT AMRAVATI CIRCLE, AMRAVATI
ITA 102/NAG/2024[2015-16]Status: Disposed21/3/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
VGI MARKETING DIVISION,AKOLA vs INCOME TAX OFFICER, WARD - 3, AKOLA
ITA 309/NAG/2023[2011-12]Status: Disposed21/3/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), NAGPUR vs M/S. KARAN KOTHARI JEWLLERS PVT. LTD., NAGPUR
ITA 14/NAG/2023[2015-16]Status: Disposed21/3/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
VINAY RAMSHARANDAS AGRAWAL,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-II, NAGPUR
ITA 110/NAG/2023[2017-18]Status: Disposed21/3/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
VAISHALI ARVIND TAYADE,NAGPUR vs INCOME TAX OFFICER, WARD-5, AMARAVATI
ITA 374/NAG/2022[2018-2019]Status: Disposed21/3/2025AY 2018-2019
SHRI V. DURGA RAO (Judicial Member)
INCOM TAX OFFICER , WARD -2, AKOLA vs SHRI SAGAR VASANT KHANDELWAL, AKOLA
ITA 275/NAG/2019[2011-12]Status: Disposed21/3/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER, WARD -2, AKOLA vs SHRI GAURAV VASANT KHANDELWAL, AKOLA
ITA 274/NAG/2019[2011-12]Status: Disposed21/3/2025AY 2011-12
ASSTT. COMMISSIONER OF INOCME TAX CENTRAL CIRCLE-2(2), NAGPUR vs SHRI SUDHIR RAMSWAROOP SARDA , NAGPUR
ITA 103/NAG/2019[2014-15]Status: Disposed21/3/2025AY 2014-15
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs M/S MANSA AGRO FOOD PROCESSING PVT. LTD.,, NAGPUR
ITA 375/NAG/2016[2010-11]Status: Disposed21/3/2025AY 2010-11
A,C.I.T. CENTRAL CIR.- 2(2), NAGPUR vs SHRI DHARAMPAL R.AGRAWAL, NAGPUR
ITA 294/NAG/2016[2010-11]Status: Disposed21/3/2025AY 2010-11
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs M/S THANJAVUR COMMERCE PVT. LTD.,, NAGPUR
ITA 178/NAG/2016[2011-12]Status: Disposed21/3/2025AY 2011-12
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs M/S SHREE AGRAWAL FINANCE INDIA P. LTD.,, NAGPUR
ITA 175/NAG/2016[2010-11]Status: Disposed21/3/2025AY 2010-11
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs M/S SHREE AGRAWAL FINANCE INDIA P. LTD.,, NAGPUR
ITA 174/NAG/2016[2009-10]Status: Disposed21/3/2025AY 2009-10
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs M/S SHREE AGRAWAL FINANCE INDIA P. LTD.,, NAGPUR
ITA 173/NAG/2016[2008-09]Status: Disposed21/3/2025AY 2008-09
NITIN NARAYAN KADAMDHAD,NAGPUR vs ITO WARD 4(5) NAGPUR, NAGPUR
ITA 564/NAG/2024[2014-15]Status: Disposed5/3/2025AY 2014-15
SHRI V. DURGARAO (Judicial Member)
