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ITAT Nagpur Bench
3,585 judgments
SARDA ENERGY LIMITED,NAGPUR vs INCOME TAX OFFICER WARD-4(3), NAGPUR
ITA 534/NAG/2024[2017-2018]Status: Disposed21/3/2025AY 2017-2018
SANDIP DOHARE,GONDIA vs THE INCOME TAX OFFICER, WARD 1, GONDIA
ITA 533/NAG/2024[2017 - 2018]Status: Disposed21/3/2025
SHRI V. DURGA RAO (Judicial Member)
DCIT, CIRCLE-2, NAGPUR, NAGPUR vs NARESH LAXMINARAYAN GROVER, NAGPUR
ITA 526/NAG/2024[2016-17]Status: Disposed21/3/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
DCIT, CIRCLE-2, NAGPUR, NAGPUR vs NARESH LAXMINARAYAN GROVER, NAGPUR
ITA 525/NAG/2024[2015-16]Status: Disposed21/3/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
DCIT, CIRCLE-2, NAGPUR, NAGPUR vs NARESH LAXMINARAYAN GROVER, NAGPUR
ITA 524/NAG/2024[2014-15]Status: Disposed21/3/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
JANGAJANJAGRUTI JAN VIKAS SHIKSHAN SANSTHA,AKOLA vs INCOME TAX OFFICER WARD 2 EXEMPTION NAGPUR, NAGPUR
ITA 514/NAG/2024[2024-25]Status: Disposed21/3/2025AY 2024-25
SHRI V. DURGA RAO (Judicial Member)
SANT SHANKAR MAHARAJ AASHRAM,AMRAVATI vs DCIT ACIT CIR-EXEMP, NAGPUR
ITA 504/NAG/2024[2018-19]Status: Disposed21/3/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
SANT SHANKAR MAHARAJ AASHRAM,AMRAVATI vs DCIT ACIT CIR-EXEMP, NAGPUR
ITA 503/NAG/2024[2018-19]Status: Disposed21/3/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
BHAVESH SURESH SEJPAL,AKOT vs ITO WARD-3, AKOLA
ITA 467/NAG/2024[2014-15]Status: Disposed21/3/2025AY 2014-15
OSHIAN REALTORS INDIA PRIVATE LIMITED,NAGPUR vs ITO WARD-1(4), NAGPUR
ITA 460/NAG/2024[2021-22]Status: Disposed21/3/2025AY 2021-22
SHRI V. DURGA RAO (Judicial Member)
NARAYAN MAHADEORAO DHAWANE,MAHARASHTRA, NAGPUR vs ITO WARD -5(1), MAHARASHTRA, NAGPUR
ITA 414/NAG/2024[2011-12]Status: Disposed21/3/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
SHRI VYANKANATH MAHARAJ SHIKSHAN SANSTHA MURTIZAPUR,AKOLA vs ITO WARD - 2, EXEMP, NAGPUR, NAGPUR
ITA 398/NAG/2024[2022-23]Status: Disposed21/3/2025AY 2022-23
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR, NAGPUR vs MS GONDWANA ENGINEERS LIMITED, NAGPUR
ITA 387/NAG/2024[2015-16]Status: Disposed21/3/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member)
M/S ASHWINKUMAR KAILASHCHAND BAJORIYA,AKOLA vs ITO WARD-1, AKOLA
ITA 374/NAG/2024[2016-17]Status: Disposed21/3/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
LALITA DHEERAJ JUNGHARE,NAGPUR vs ITO, WARD-3(4), NAGPUR
ITA 360/NAG/2024[2020-21]Status: Disposed21/3/2025AY 2020-21
SHRI V. DURGA RAO (Judicial Member)
SHRI LAXMI SHANKARI PAT SANSTHA MARYADIT NAGPUR,NAGPUR vs ITO WARD - 4(4), NAGPUR
ITA 340/NAG/2024[2017-18]Status: Disposed21/3/2025AY 2017-18
SHRI V. DURGARAO (Judicial Member)
SHILP GROVER,NAGPUR vs ITO- WARD 2(3), NAGPUR
ITA 268/NAG/2024[2015-16]Status: Disposed21/3/2025AY 2015-16
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
MOHAMMAD RAFIQUE MOHAMMAD JALIL,ARNI vs ITO, WARD-II, YAVATMAL
ITA 265/NAG/2024[2017-18]Status: Disposed21/3/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, NAGPUR vs SUMEET RAMESHCHANDRA BAJORIYA, YAVATMAL
ITA 256/NAG/2024[2013]Status: Disposed21/3/2025
SHRI V. DURGA RAO (Judicial Member)
SHILP GROVER,NAGPUR vs ITO, WARD 2(3), NAGPUR, NAGPUR
ITA 249/NAG/2024[2014-2015]Status: Disposed21/3/2025AY 2014-2015
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)