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ITAT Nagpur Bench

3,585 judgments

M/S MANSA AGRO FOOD PROCESSING PVT . LTD ,NAGPUR vs DCIT , CENTRAL CIRCLE -2(2), NAGPUR

ITA 44/NAG/2018[2012-2013]Status: Disposed3/4/2025AY 2012-2013

SHRI V. DURGA RAO, HON'BLE (Judicial Member)

ASRA FOUNDATION NAGPUR,NAGPUR vs ITO WARD-1, EXEMP,, NAGPUR

ITA 61/NAG/2025[2025-26]Status: Disposed21/3/2025AY 2025-26

ASRA FOUNDATION NAGPUR,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR

ITA 60/NAG/2025[2025-26]Status: Disposed21/3/2025AY 2025-26

DR AMBEDKAR INSTITUTE OF SOCIAL WORK,NAGPUR MAHARASHTRA vs ITO WARD-1, NAGPUR

ITA 57/NAG/2025[2013-14]Status: Disposed21/3/2025AY 2013-14

INCOME TAX OFFICER WARD 1(4), NAGPUR vs RAHI MAHILA NAGRI SAHAKARI PATSANSTHA LIMITED, NAGPUR

ITA 56/NAG/2025[2020-21]Status: Disposed21/3/2025AY 2020-21

IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO (Judicial Member)

HEMATOLOGY ONCOLOGY SOCIETY NAGPUR,NAGPUR vs CIT EXEMPTION PUNE, PUNE

ITA 35/NAG/2025[2024-25]Status: Disposed21/3/2025AY 2024-25

RAMRATAN SARDA MEDICAL HELP SOCIETY,NAGPUR vs CIT EXEMPTION, PUNE

ITA 29/NAG/2025[-]Status: Disposed21/3/2025

DEENDAYAL SEVA PRATISHTHAN,YAVATMAL vs ITO WARD-4, EXEMPTION, , NAGPUR

ITA 1/NAG/2025[2022-23]Status: Disposed21/3/2025AY 2022-23

SHRI V. DURGA RAO (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, BSNL RTTC BUILDING vs THE WARDHA DISTRICT CENTRAL COOPERATIVE BANK LTD, WARDHA

ITA 99/NAG/2024[2017-18]Status: Disposed21/3/2025AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

GAURISHANKAR SEWA SAMITI ,NANDURA vs INCOME TAX OFFICER WARD-2, NAGPUR

ITA 73/NAG/2024[2021-20222]Status: Disposed21/3/2025

URMI PANDIT CHARITABLE TRUST,NAGPUR vs ITO WARD-1, EXEMPTION, NAGPUR

ITA 631/NAG/2024[2025-26]Status: Disposed21/3/2025AY 2025-26

R S PANDIT AND DAMYANTI PANDIT CHARITABLE TRUST,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR

ITA 630/NAG/2024[2025-26]Status: Disposed21/3/2025AY 2025-26

SHRI V. DURGA RAO (Judicial Member)

SANGHVI J J GULABCHAND CHARITABLE TRUST,NAGPUR vs ITO WARD-1, EXEMPTION, NAGPUR

ITA 629/NAG/2024[2025-26]Status: Disposed21/3/2025AY 2025-26

SHRI V. DURGA RAO (Judicial Member)

VANDANIYA LAXMIBAI KELAR SMRUTI PRATISHTHAN,CHANDAPUR vs ITO WARD-3,EXMP, NAGPUR, NAGPUR

ITA 628/NAG/2024[2024-25]Status: Disposed21/3/2025AY 2024-25

SHRI V. DURGA RAO (Judicial Member)

VANDANIYA LAXMIBAI KELAR SMRUTI PRATISHTAN,CGANDRAPUR vs ITO WARD-3, EXMP, NAGPUR, NAGPUR

ITA 605/NAG/2024[2024-25]Status: Disposed21/3/2025AY 2024-25

SHRI V. DURGA RAO (Judicial Member)

DCIT/ACIT, CIRCLE (EXEMPTION), NAGPUR vs SANT SHANKAR MAHARAJ AASHRAM, DHAMANGAON AMRAVATI

ITA 573/NAG/2024[2018-19]Status: Disposed21/3/2025AY 2018-19

SHRI V. DURGA RAO (Judicial Member)

INCOME TAX OFFICER (EXEMPTION) - 4, NAGPUR vs DEENDAYAL SEVA PRATISHTHAN, YAVATMAL

ITA 572/NAG/2024[2021-22]Status: Disposed21/3/2025AY 2021-22

SHRI V. DURGA RAO (Judicial Member)

SANKALP VOLUNTARY SOCIAL ORGANISATION NAGPUR,NAGPUR vs INCOME TAX OFFICER WARD 1 (EXEMPTION) NAGPUR , NAGPUR

ITA 553/NAG/2024[2024-25]Status: Disposed21/3/2025AY 2024-25

SHRI V. DURGA RAO (Judicial Member)

DEENDAYAL SEVA PRATISHTHAN,YAVATMAL vs ITO WARD-4, EXEMPTION, NAGPUR

ITA 547/NAG/2024[2020-21]Status: Disposed21/3/2025AY 2020-21

SHRI V. DURGA RAO (Judicial Member)

JANJAGRUTI JAN VIKAS SHIKSHAN SANSTHA,AKOLA vs ITO WARD- 2 (EXEMPTION), NAGPUR , NAGPUR

ITA 536/NAG/2024[2024-25]Status: Disposed21/3/2025AY 2024-25

SHRI V. DURGA RAO (Judicial Member)