← All Benches
ITAT Nagpur Bench
3,585 judgments
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs M/S SHREE AGRAWAL FINANCE INDIA P. LTD.,, NAGPUR
ITA 176/NAG/2016[2011-12]Status: Disposed15/5/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs M/S SHREE AGRAWAL FINANCE INDIA P. LTD.,, NAGPUR
ITA 172/NAG/2016[2007-08]Status: Disposed15/5/2025AY 2007-08
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs M/S SHREE AGRAWAL FINANCE INDIA P. LTD.,, NAGPUR
ITA 171/NAG/2016[2006-07]Status: Disposed15/5/2025AY 2006-07
CEINSYS TECH LIMITED,NAGPUR vs DCIT/ACIT CIRCLE-1, NAGPUR, NAGPUR
ITA 68/NAG/2025[2023-24]Status: Disposed4/4/2025AY 2023-24
SHRI V. DURGA RAO (Judicial Member)
MANISHA ASHUTOSH SHEWALKAR,NAGPUR vs INCOME TAX OFFICER WARD 5(3), NAGPUR
ITA 67/NAG/2025[2014-15]Status: Disposed4/4/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
INCOME TAX OFFICER WARD 4(1) , NAGPUR vs SANJAY MEEMRAJ AGRAWAL, NAGPUR
ITA 38/NAG/2025[2016-17]Status: Disposed4/4/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
JAYESH RAMPAL SHAHU,NAGPUR vs ITO, WARD-4(3), NAGPUR
ITA 591/NAG/2024[2014-15]Status: Disposed4/4/2025AY 2014-15
SHRI V. DURGA RAO (Judicial Member)
SARASWATI VIDYALAYA & JR COLLEGE,CHANDRAPUR vs ITO, TDS WARD-52(3), CHANDRAPUR
ITA 575/NAG/2024[2013-14]Status: Disposed4/4/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, NAGPUR vs AVANTHA HOLDINGS LIMITED, CHANDRAPUR
ITA 354/NAG/2023[2012-13]Status: Disposed4/4/2025AY 2012-13
AVANTHA HOLDINGS LIMITED,NEW DELHI vs A.C.I.T. CIR-5,, NAGPUR
ITA 45/NAG/2016[2011-12]Status: Disposed4/4/2025AY 2011-12
DY. C.I.T. CIR-.5, NAGPUR vs M/S AVANTHA HOLDINGS LTD.,, CHANDRAPUR
ITA 248/NAG/2016[2011-12]Status: Disposed4/4/2025AY 2011-12
THE WARDHA DISTRICT CENTRAL CO-OP. BANK LTD.,WARDHA vs DCIT/ACIT CIRCLE-3, NAGPUR
ITA 11/NAG/2025[2009-10]Status: Disposed3/4/2025AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
BHARATIYA BAROOD UDHYOG,NAGPUR vs DCIT JCIT CIRCLE 2, NAGPUR
ITA 293/NAG/2024[2017-18]Status: Disposed3/4/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs DEEPAK SURESH GADGE, NAGPUR
ITA 99/NAG/2023[2018-19]Status: Disposed3/4/2025AY 2018-19
SHRI V. DURGA RAO, HON'BLE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX- CENTRAL-CIRCLE-2 (1), NAGPUR, NAGPUR vs JAYMAHAKALI SHIKSHAN SANSTHA, WARDHA
ITA 337/NAG/2023[2019-20]Status: Disposed3/4/2025AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
DY. COMMISSIONER OF INCOME TAX- CENTRAL-CIRCLE-2(1), NAGPUR, NAGPUR vs JAYMAHAKALI SHIKSHAN SANSTHA, WARDHA
ITA 336/NAG/2023[2018-19]Status: Disposed3/4/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)
DY. COMMISSIONER OF INCOME TAX- CENTRAL-CIRCLE-2(1), NAGPUR, NAGPUR vs JAYMAHAKALI SHIKSHAN SANSTHA, WARDHA
ITA 335/NAG/2023[2017-18]Status: Disposed3/4/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs DEEPAK SURESH GADGE, NAGPUR
ITA 100/NAG/2023[2019-20]Status: Disposed3/4/2025AY 2019-20
SHRI V. DURGA RAO, HON'BLE (Judicial Member)
AYSHA SIDDIQUI,NAGPUR vs INCOME TAX OFFICER, WARD-4(3), NAGPUR
ITA 329/NAG/2022[2014-2015]Status: Disposed3/4/2025AY 2014-2015
SHRI V. DURGA RAO (Judicial Member)
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), NAGPUR vs SHRI SANJAY GAURISHANKAR AGRAWAL , NAGPUR
ITA 109/NAG/2019[2014-15]Status: Disposed3/4/2025AY 2014-15
