← All Benches
ITAT Nagpur Bench
3,585 judgments
SANJIVANI MAHILA GRAMIN BIGAR SHETI SAHKARI PAT SANSTHA,BHANDARA vs ITO WARD-2, BHANDARA, BHANDARA
ITA 198/NAG/2025[2019-20]Status: Disposed27/5/2025AY 2019-20
SHRI V. DURGA RAO (Judicial Member)
RUPESH LALDAS DHAKATE,NAGPUR vs ITO WARD -1, BHANDARA
ITA 185/NAG/2025[2017-18]Status: Disposed27/5/2025AY 2017-18
SHRI V. DURGA RAO (Judicial Member)
SHRI NAVDURGA NAGARI SAHAKARI PAT SANSTHA MARYADIT,WARDHA vs INCOME TAX OFFICER WARD-2, WARDHA
ITA 176/NAG/2025[2017-18]Status: Disposed27/5/2025AY 2017-18
NEST HOSPITALITY,NAGPUR vs ITO WARD 1(2), NAGPUR
ITA 173/NAG/2025[2013-14]Status: Disposed27/5/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
AKSHAY DEVIDAS TAJANE,CHANDRAPUR vs ITO WARD -1, CHANDRAPUR
ITA 161/NAG/2025[2021-22]Status: Disposed27/5/2025AY 2021-22
SHRI V. DURGA RAO (Judicial Member)
OMPRAKASH SHANKARLAL SHARMA,DARYAPUR vs D.C.I.T, AMRAVATI CIRCLE, AMRAVATI
ITA 156/NAG/2025[AY 2017-18]Status: Disposed27/5/2025
SHRI V. DURGA RAO (Judicial Member)
VISHAL KISHORILAL JAIN,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR
ITA 108/NAG/2025[2016-17]Status: Disposed15/5/2025AY 2016-17
SHRI V. DURGA RAO (Judicial Member)
SMT RAJKUMARI DHARAMPAL AGARWAL ,NAGPUR vs DCIT , CENTRAL CIRCLE-2(2) , NAGPUR
ITA 46/NAG/2018[2013-14]Status: Disposed15/5/2025AY 2013-14
SHRI V. DURGA RAO (Judicial Member)
SMT RAJKUMARI DHARAMPAL AGARWAL ,NAGPUR vs DCIT , CENTRAL CIRCLE-2(2) , NAGPUR
ITA 45/NAG/2018[2012-2013]Status: Disposed15/5/2025AY 2012-2013
SHRI V. DURGA RAO (Judicial Member)
DY. C.I.T. CENTRAL CIR.-2(2), NAGPUR vs SHRI DHARAMPAL R.AGRAWAL, NAGPUR
ITA 307/NAG/2016[2011-12]Status: Disposed15/5/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
A,C.I.T. CENTRAL CIR.- 2(2), NAGPUR vs SHRI DHARAMPAL R.AGRAWAL, NAGPUR
ITA 293/NAG/2016[2008-09]Status: Disposed15/5/2025AY 2008-09
A,C.I.T. CENTRAL CIR.- 2(2), NAGPUR vs SHRI DHARAMPAL R.AGRAWAL, NAGPUR
ITA 292/NAG/2016[2007-08]Status: Disposed15/5/2025AY 2007-08
SHRI V. DURGA RAO (Judicial Member)
A,C.I.T. CENTRAL CIR.- 2(2), NAGPUR vs SMT. RAJKUMARI DHARAMPAL AGRAWAL, NAGPUR
ITA 289/NAG/2016[2011-12]Status: Disposed15/5/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
DHARAMPAL RAMKUMAR AGRAWAL,NAGPUR vs A,C.I.T CENT CIR. 1(2), NAGPUR
ITA 240/NAG/2016[2007-08]Status: Disposed15/5/2025AY 2007-08
SHRI V. DURGA RAO (Judicial Member)
SMT RAJKUMARI DHARAMPAL AGRAWAL,NAGPUR vs A,C.I.T CENT CIR. 1(2), NAGPUR
ITA 235/NAG/2016[2011-12]Status: Disposed15/5/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
DY. C.I.T. CENTRAL CIR2(2), NAGPUR vs M/S SHREE AGRAWAL COAL INDIA PVT. LTD.,, NAGPUR
ITA 23/NAG/2016[2008-09]Status: Disposed15/5/2025AY 2008-09
SHRI V. DURGA RAO (Judicial Member)
DY. C.I.T. CENTRAL CIR2(2), NAGPUR vs M/S SHREE AGRAWAL COAL INDIA PVT. LTD.,, NAGPUR
ITA 19/NAG/2016[2011-12]Status: Disposed15/5/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
M/S THANJAVUR COMMERECE PVT; LTD.,,NAGPUR vs A,C.I.T CENT CIR. 1(2), NAGPUR
ITA 182/NAG/2016[2011-12]Status: Disposed15/5/2025AY 2011-12
SHRI V. DURGA RAO (Judicial Member)
M/S SHREE AGRAWAL COAL INDIA PVT. LTD,NAGPUR vs A,C.I.T CENT CIR. 1(2), NAGPUR
ITA 180/NAG/2016[2009-10]Status: Disposed15/5/2025AY 2009-10
SHRI V. DURGA RAO (Judicial Member)
DY. C.I.T. CENTRAL CIR2(2), NAGPUR vs M/S SHREE AGRAWAL COAL INDIA PVT. LTD.,, NAGPUR
ITA 18/NAG/2016[2009-10]Status: Disposed15/5/2025AY 2009-10
