← All Benches
ITAT Nagpur Bench
3,585 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs ATUL YAMSANWAR , NAGPUR
ITA 259/NAG/2022[2015-16]Status: Disposed9/6/2025AY 2015-16
ATUL MANOHARRAO YAMSANWAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1), NAGPUR
ITA 256/NAG/2022[2020-21]Status: Disposed9/6/2025AY 2020-21
ATUL MANOHARRAO YAMSANWAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1), NAGPUR
ITA 255/NAG/2022[2019-20]Status: Disposed9/6/2025AY 2019-20
ATUL MANOHARRAO YAMSANWAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1), NAGPUR
ITA 254/NAG/2022[2018-19]Status: Disposed9/6/2025AY 2018-19
ATUL MANOHARRAO YAMSANWAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1), NAGPUR
ITA 253/NAG/2022[2017-2018]Status: Disposed9/6/2025AY 2017-2018
ATUL MANOHARRAO YAMSANWAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1), NAGPUR
ITA 252/NAG/2022[2016-2017]Status: Disposed9/6/2025AY 2016-2017
ATUL MANOHARRAO YAMSANWAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1), NAGPUR
ITA 251/NAG/2022[2015-16]Status: Disposed9/6/2025AY 2015-16
ATUL MANOHARRAO YAMSANWAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1), NAGPUR
ITA 250/NAG/2022[2014-2015]Status: Disposed9/6/2025AY 2014-2015
ATUL MANOHARRAO YAMSANWAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1), NAGPUR
ITA 249/NAG/2022[2013-14]Status: Disposed9/6/2025AY 2013-14
SHRI V. DURGA RAO, HON'BLE (Judicial Member)
YRCE EDUCATE PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), NAGPUR
ITA 246/NAG/2022[2019-2022]Status: Disposed9/6/2025AY 2019-2022
YRCE EDUCATE PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), NAGPUR
ITA 245/NAG/2022[2018-2019]Status: Disposed9/6/2025AY 2018-2019
YRCE EDUCATE PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), NAGPUR
ITA 244/NAG/2022[2017-2018]Status: Disposed9/6/2025AY 2017-2018
UMESH SADASHIV THAKRE ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), NAGPUR
ITA 243/NAG/2022[2019-20]Status: Disposed9/6/2025AY 2019-20
UMESH SADASHIV THAKRE ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), NAGPUR
ITA 242/NAG/2022[2020-2021]Status: Disposed9/6/2025AY 2020-2021
UMESH SADASHIV THAKRE ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), NAGPUR
ITA 241/NAG/2022[2018-2019]Status: Disposed9/6/2025AY 2018-2019
UMESH SADASHIV THAKRE ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), NAGPUR
ITA 240/NAG/2022[F.Y.2017-18]Status: Disposed9/6/2025
UMESH SADASHIV THAKRE ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), NAGPUR
ITA 239/NAG/2022[2016-17]Status: Disposed9/6/2025AY 2016-17
VISHWAS SUDHAKAR CHAKNALWAR ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRA CIRCLE 2(1), NAGPUR
ITA 238/NAG/2022[2020-21]Status: Disposed9/6/2025AY 2020-21
SHRI V. DURGA RAO, HON'BLE (Judicial Member)
KISHOR KESHAV RANGARI,BHADRAWATI vs ITO WARD-2, CHANDRAPUR
ITA 207/NAG/2025[2020-2021]Status: Disposed27/5/2025AY 2020-2021
SHRI V. DURGA RAO (Judicial Member)
PARTH ENTERPRISES ,BHADRAWATI vs ITO WARD-2, CHANDRAPUR
ITA 204/NAG/2025[2018-19]Status: Disposed27/5/2025AY 2018-19
SHRI V. DURGA RAO (Judicial Member)