← All Benches

ITAT Nagpur Bench

3,585 judgments

DATTA MEGHE INSTITUTE OF HIGHER EDUCATION AND RESEARCH NAGPUR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIR- EXEMPTION, NAGPUR, NAGPUR

ITA 172/NAG/2024[2021-22]Status: Disposed16/6/2025AY 2021-22

BHIMRAO RAMAJI GEDAM,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), NAGPUR

ITA 96/NAG/2023[2010-11]Status: Disposed16/6/2025AY 2010-11

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

ABC REALTY PRIVATE LIMITED,AMRAVATI vs INCOME TAX OFFICER, AMRAVATI

ITA 420/NAG/2023[2011-12]Status: Disposed16/6/2025AY 2011-12

SHAILESH CHAMPAKLAL VAKHARIA,NAGPUR vs ASSISSTANT COMMISSIONER OF INCOME (CENTRAL) CIRCLE - 1(1), NAGPUR

ITA 344/NAG/2023[2017-18]Status: Disposed16/6/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

LATE MS. SHAHEDABEGUM SHAIKH AKRAM THROUGH LEGAL REPERESENTATIVE MR. AKRAM SHAIKH,UMRED vs INCOME TAX OFFICER, WARD 4(4), NAGPUR

ITA 338/NAG/2023[2015-16]Status: Disposed16/6/2025AY 2015-16

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

ASSTT. CIT, CHANDRAPUR CIRCLE , CHANDRAPUR vs M/S A.M.G. TRNSFORMER CONSORTIUM , CHANDRAPUR

ITA 119/NAG/2019[2010-11]Status: Disposed16/6/2025AY 2010-11

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

RAJESH PUNYANI (L/H OF LATE BHAGWANDAS PUNYANI),NAGPUR vs ITO WARD 4(3), NAGPUR

ITA 179/NAG/2025[2017-18]Status: Disposed9/6/2025AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

INDIAN INSTITUTE OF FIRE ENGINEERING NAGPUR,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR

ITA 171/NAG/2025[2025-26]Status: Disposed9/6/2025AY 2025-26

SHRI V. DURGA RAO (Judicial Member)

DILIP SAMPATRAO YEWALE,ACHALPUR vs I.T.O., WARD,- 5, AMRAVATI, AYAKAR BHAVAN

ITA 162/NAG/2025[AY 2017-18]Status: Disposed9/6/2025

SHRI V. DURGA RAO (Judicial Member)

ASTAVINAYAK GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,JANEPHAL vs ITO WARD-1, KHAMGAON

ITA 158/NAG/2025[2017-18]Status: Disposed9/6/2025AY 2017-18

SHRI V. DURGA RAO (Judicial Member)

PURUSHOTTAM NARAYANRAO JADHAO,NAGPUR vs ITO WARD 3(4), NAGPUR

ITA 155/NAG/2025[2014-15]Status: Disposed9/6/2025AY 2014-15

SHRI V. DURGA RAO (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs M/S. AAKAR HOTELS, NAGPUR

ITA 47/NAG/2023[2013-14]Status: Disposed9/6/2025AY 2013-14

DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs MS AVC HOMES, NAGPUR

ITA 384/NAG/2023[2018-19]Status: Disposed9/6/2025AY 2018-19

DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs MS AVC HOMES, NAGPUR

ITA 383/NAG/2023[2018-19]Status: Disposed9/6/2025AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), NAGPUR vs YRCE EDUCATE PVT. LTD, NAGPUR

ITA 265/NAG/2022[2017-18]Status: Disposed9/6/2025AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs VISHWAS SUDHAKAR CHAKNALWAR, NAGPUR

ITA 264/NAG/2022[2018-2019]Status: Disposed9/6/2025AY 2018-2019

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs ATUL YAMSANWAR , NAGPUR

ITA 263/NAG/2022[2020-21]Status: Disposed9/6/2025AY 2020-21

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs ATUL YAMSANWAR , NAGPUR

ITA 262/NAG/2022[2019-2022]Status: Disposed9/6/2025AY 2019-2022

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs ATUL YAMSANWAR , NAGPUR

ITA 261/NAG/2022[2018-19]Status: Disposed9/6/2025AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs ATUL YAMSANWAR , NAGPUR

ITA 260/NAG/2022[2017-18]Status: Disposed9/6/2025AY 2017-18