ITAT Nagpur Bench
3,585 judgments
SOCIETY FOR PEOPLE ACTION IN RURAL SERVICE AND HEALTH,GADCHIROLI vs CIT EXEMPTION, PUNE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
KSHITIZ RAMPRASAD AGRAWAL,NAGPUR vs THE INCOME TAX OFFICER, WARD 4(1), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
GANGADHAR NAGORAO NIKAM,NAGPUR vs DCIT ACIT CIRCLE - 1 NAGPUR, NAGPUR
SHRI N.K. CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)
SANDEEP CHAGANLAL NIPANE,NAGPUR vs ITO WARD -1(4), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
MOHAN GAJANAN KAHNDELWAL,NAGPUR vs ITO WARD 3(4), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
M/S JAIN SPICE FOODS PRIVATE LIMITED, NAGPUR vs M/S JAIN SPICE FOODS PRIVATE LIMITED , NAGPUR
SHRI NARENDER KUMAR CHOUDRY (Judicial Member)
M J PRA SEVA NIVRUT ADHIKARI KARMACHARI SANGHATANA ,AMRAVATI vs ITO WARD-3 (EXEMPTION), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
PRITI KAILASH VYAS,AMRAVATI vs ITO WARD -5, AMRAVATI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
VISHWAMANGALYA TRUST,AMRAVATI vs ITO WARD-2, EXEMP, NAGPUR, NAGPUR
SHRINARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER & SHRIK.M. ROY (Accountant Member)
DY. COMMISSIONER OF INCOME TAX CIRCLE (EXEMPTIONS), NAGPUR, NAGPUR vs VASANTRAO NAIK STATE AGRICULTURE EXTENTION MANAGEMENT INSTITUTE, NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
M/S SANT YOGIRAJ URBAN CREDIT CO-OP SOCIETY,NAGPUR vs INCOME TAX OFFICER WARD-4(4), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)
BERAR FINANCE LIMITED,NAGPUR vs DCIT/ACIT CIRCLE -1, NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)
INCOME TAX OFFICER WARD-1, BHANDARA, BHANDARA vs BHANDARA ZILLA PRATHAMIK SHIKHAK SAHAKARI SAMITI LTD. , BHANDARA
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
ACIT, CIRCLE-4, NAGPUR, NAGPUR vs THE VIDARBHA CO OPERATIVE MARKETING FEDERATION LTD , NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)
YAMINI PANKAJ GAWANDE,AKOLA vs ITO WARD 1(1), AKOLA
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)
ITO WARD 1 WARDHA, WARDHA vs TULSIRAM HIRANAND DULANI, WARDHA
PARAS AGRO PROCESSORS,CHANDRAPUR vs DCIT CENTRAL CIRCLE 1(2), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
AKASH VIJAY GHUGE,WASHIM vs ITO WARD-1, AKOLA, AKOLA
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
SHRAMNER MAGASWARGIYA BAHUUDESSHIYA SANSTHA ,NAGPUR vs CIT EXEMPTION , PUNE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
SHILPA STEEL AND POWER LTD.,NAGPUR vs ACIT CIRCLE 2, NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
