ITAT Nagpur Bench

3,585 judgments

SHRI AGRASEN NAGARI SAHKARI PAT SANSTHA LTD,AMRAVATI vs INCOME TAX OFFICER, WARD-5, AMRAVATI

ITA 86/NAG/2025[2017-18]Status: Disposed18/6/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

VIVIDHA KARYAKARI CO-OP SOCIETY,CHANDRAPUR vs ITO WARD-2, CHANDRAPUR

ITA 76/NAG/2025[2021-22]Status: Disposed18/6/2025AY 2021-22

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

ANIL NAMDEORAO BAHADURE,NAGPUR vs ITO WARD 5(1), NAGPUR, NAGPUR

ITA 62/NAG/2025[2012-2013]Status: Disposed18/6/2025AY 2012-2013

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

SANT KAVARRAM DHAM,AMRAVATI vs CIT EXEMPTION, PUNE, PUNE

ITA 152/NAG/2025[AY 2022-23]Status: Disposed18/6/2025

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR, NAGPUR vs YANTRA INDIA LIMITED, NAGPUR

ITA 147/NAG/2025[2023-24]Status: Disposed18/6/2025AY 2023-24

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

INCOME TAX OFFICER, WARD -1(2), NAGPUR vs GUPTA DOMESTIC FUELS(NAGPUR) LTD,, NAGPUR

ITA 146/NAG/2025[2011-12]Status: Disposed18/6/2025AY 2011-12

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

GOPAL BINDRABAN AGRAWAL,HYDERABAD vs ITO WARD- 5(3), NAGPUR

ITA 607/NAG/2024[2017-18]Status: Disposed18/6/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

DINESH EKNATH KUMBHARE,NAGPUR vs INCOME TAX OFFICER, WARD - 4(5), NAGPUR

ITA 578/NAG/2024[2017-18]Status: Disposed18/6/2025AY 2017-18

EKNATH SHANKARRAO KAWARKHE,WASHIM vs ITO WARD- 2, AKOLA

ITA 535/NAG/2024[2016-17]Status: Disposed18/6/2025AY 2016-17

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

TAPSHI SAMIRAN CHATTERJEE,NAGPUR vs ITO WARD 2(1), NAGPUR

ITA 494/NAG/2024[2014-15]Status: Disposed18/6/2025AY 2014-15

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

TAPSHI SAMIRAN CHHATTERJEE,NAGPUR vs ITO WARD 2(1) NAGPUR , NAGPUR

ITA 454/NAG/2024[2014-15]Status: Disposed18/6/2025AY 2014-15

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

UJJAWAL GORAKSHAN TRUST,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 95/NAG/2025[2024-2025]Status: Disposed17/6/2025AY 2024-2025

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

MOHD. ZUBAIR ASHARAFI,NAGPUR vs THE INCOME TAX OFFICER, WARD - 4(1), NAGPUR, NAGPUR

ITA 94/NAG/2025[2014-2015]Status: Disposed17/6/2025AY 2014-2015

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

BHATADI OPENCAST KARMACHARI SAHAKARI PATSANSTHA MARYADIT ,BHATADI,CHANDRAPUR vs ITO WARD-1, CHANDRAPUR

ITA 89/NAG/2025[2018-19]Status: Disposed17/6/2025AY 2018-19

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

MAHESH GUPTA,NAGPUR vs DCIT, CENTRAL CIRCLE 2(1), NAGPUR, NAGPUR

ITA 75/NAG/2025[2005-06]Status: Disposed17/6/2025AY 2005-06

ARUNAWATI NAGARI SAHAKARI PATSANSTHA,ARNI vs ITO WARD-1, YAVATMAL

ITA 74/NAG/2025[2016-17]Status: Disposed17/6/2025AY 2016-17

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

ARUNAWATI NAGRI SAHAKARI PAT SANSTHA,ARNI vs ITO WARD-1, YAVATMAL

ITA 73/NAG/2025[2015-16]Status: Disposed17/6/2025AY 2015-16

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

SOCIETY FOR PEOPLE ACTION IN RURAL SERVICE AND HEALTH ,GADCHIROLI vs CIT EXEMPTION,, PUNE

ITA 6/NAG/2025[0]Status: Disposed17/6/2025

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

SHARYOU TAYWADE,NAGPUR vs DCIT, CIRCLE 4, NAGPUR

ITA 190/NAG/2025[2017-18]Status: Disposed17/6/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

PARASKAR AUTO WORLD PRIVATE LIMITED,AKOLA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE AKOLA, AKOLA

ITA 123/NAG/2025[2017-2018]Status: Disposed17/6/2025AY 2017-2018

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)