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ITAT Nagpur Bench
3,585 judgments
SAGAR PRADEEP KESHWANT,AKOLA vs ITO WARD-2, AKOLA, AKOLA
ITA 174/NAG/2025[2018-19]Status: Disposed20/6/2025AY 2018-19
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
NAMDEO SHYAMAJI KADU,NAGPUR vs ITO WARD 5(1), INCOME TAX NAGPUR
ITA 153/NAG/2025[2013-14]Status: Disposed20/6/2025AY 2013-14
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
KANIKA TRUST,NAGPUR vs ITO WARD - 1, EXEMP, NAGPUR
ITA 276/NAG/2024[2022-23]Status: Disposed20/6/2025AY 2022-23
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
SHRI SHAMLAL SHIVANDAS RAJPAL PROP M.S HIRALAL TRADING CO. ,MALKAPUR vs INCOME TAX OFFICER WARD-2, KHAMGAON
ITA 407/NAG/2023[2014-15]Status: Disposed20/6/2025AY 2014-15
SHRI N.K. CHOUDHRY (Judicial Member)
DATTATRAYA PIMPLE THROUGH LEGAL HEIR SACHIN PIMPLE,AMRAVATI vs ITO WARD-5, AMRAVATI
ITA 98/NAG/2025[2014-15]Status: Disposed19/6/2025AY 2014-15
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
SHIV SAI SERVICES,GADCHIROLI vs ITO WARD-2, , CHANDRAPUR
ITA 97/NAG/2025[2017-18]Status: Disposed19/6/2025AY 2017-18
SHRI NARENDRA KUMAR CHOUDHRY (Judicial Member)
SMT. KANCHAN KISHORE JHAM,NAGPUR vs INCOME TAX OFFICER WARD 4(2), NAGPUR
ITA 92/NAG/2025[ACCPJ1529R]Status: Disposed19/6/2025
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
THE YEOTMAL URBAN CO-OPERATIVE BANK LTD,YAVATMAL vs DCIT/ACIT CIRCLE-3, NAGPUR, NAGPUR
ITA 277/NAG/2025[2018-2019]Status: Disposed19/6/2025AY 2018-2019
PANKAJ ASHOK AHUJA,NAGPUR vs INCOME TAX OFFICER WARD 4(4) NAGPUR, NAGPUR
ITA 172/NAG/2025[2013-14]Status: Disposed19/6/2025AY 2013-14
VAIDIK ANUSANDHAN KENDRA,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 160/NAG/2025[Not Applicable]Status: Disposed19/6/2025
VAIDIK ANUSANDHAN KENDRA,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 159/NAG/2025[Not Applicable]Status: Disposed19/6/2025
SHRI NARENDRA KUMAR CHOUDHRY (Judicial Member)
SAKSHAM KUSHTHANTEYA SWABHIMANI SANSTHA,NAGBHID vs CIT EXEMPTION, PUNE
ITA 154/NAG/2025[-]Status: Disposed19/6/2025
SHRI NARENDRA KUMAR CHOUDHRY (Judicial Member)
PAHLAJMAL PARTOMAL KHATRI HUF,AMRAVATI vs I.T.O., WARD 4, AMRAVATI, AMRAVATI
ITA 145/NAG/2025[AY 2015-16]Status: Disposed19/6/2025
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
UDAY PANJABRAO DHOK,AMRAVATI vs DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CICLE 1 (2) NAGPUR, NAGPUR
ITA 132/NAG/2025[2017-18]Status: Disposed19/6/2025AY 2017-18
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
ANJALI DEVRAO SONAR,ACHALPUR vs I.T.O., WARD 4, AMRAVATI, AMRAVATI
ITA 128/NAG/2025[AY 2017-18]Status: Disposed19/6/2025
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
RAJESH BHAGWANDAS PREMANI,AKOLA vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX CENTRE CIRCLE 1(3) NAGPUR, NAGPUR
ITA 119/NAG/2025[2018-19]Status: Disposed19/6/2025AY 2018-19
DEVISION ESTATE PRIVATE LIMITED,NAGPUR vs DCIT/ACIT , CIRCLE-1
ITA 100/NAG/2025[2015-2016]Status: Disposed19/6/2025AY 2015-2016
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
UDAY MAHILA SEVA SANSTHA,UMRED vs CIT EXEMPTION , PUNE
ITA 638/NAG/2024[.00]Status: Disposed19/6/2025
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
RAMESH KISHORILAL KANOJIYA,NAGPUR vs ITO WARD-2(3), NAGPUR
ITA 430/NAG/2024[2021-22]Status: Disposed19/6/2025AY 2021-22
SHRI NARENDRA KUMAR CHOUDHRY (Judicial Member)
RAMESH KISHORILAL KANOJIYA,NAGPUR vs ITO WARD 2(3), NAGPUR
ITA 429/NAG/2024[2020-21]Status: Disposed19/6/2025AY 2020-21
SHRI NARENDRA KUMAR CHOUDHRY (Judicial Member)
