ITAT Nagpur Bench

3,585 judgments

FULE AMBEDKAR COLLEGE OF SOCIAL WORK,GADCHIROLI vs ITO TDS 52(3), CHANDRAPUR

ITA 226/NAG/2025[2013-14]Status: Disposed23/6/2025AY 2013-14

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

CIAN AGRO INDUSTRIES & INFRASTRUCTURE LIMITED,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR

ITA 18/NAG/2025[2018-19]Status: Disposed23/6/2025AY 2018-19

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

DNYANESHWAR BAPURAO CHUNADE,BHADRAWATI vs INCOME TAX OFFICER WARD-1, CHANDRAPUR

ITA 624/NAG/2024[2018-19]Status: Disposed23/6/2025AY 2018-19

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

KAMLESH SHAMBHUMAL PANJWANI, NAGPUR,NAGPUR vs INCOME TAX OFFICER WARD 2(2), NAGPUR, NAGPUR

ITA 617/NAG/2024[2018-19]Status: Disposed23/6/2025AY 2018-19

SHRI N.K. CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

THE JAYASWAL BASANT LALL SHAW FAMILY TRUST,NAGPUR, MAHARASHTRA vs ITO WARD - 1, EXEMP, NAGPUR

ITA 502/NAG/2024[2023-24]Status: Disposed23/6/2025AY 2023-24

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

JUGDUMBEY MERCANTILE PRIVATE LIMITED,NAGPUR vs INCOME TAX OFFICER WARD 2(3), NAGPUR

ITA 404/NAG/2024[2011-12]Status: Disposed23/6/2025AY 2011-12

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

ACIT, AKOLA CIRCLE, AKOLA vs PRABHA NITIN KHANDELWAL, AKOLA

ITA 327/NAG/2024[2011-12]Status: Disposed23/6/2025AY 2011-12

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

ACIT, AKOLA CIRCLE, AKOLA vs NITIN MADANLAL KHANDELWAL, AKOLA

ITA 286/NAG/2024[2011-12]Status: Disposed23/6/2025AY 2011-12

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

ACIT, AKOLA CIRCLE, AKOLA vs EKTA RAVI KHANDELWAL, AKOLA

ITA 285/NAG/2024[2011-12]Status: Disposed23/6/2025AY 2011-12

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

SHRIRAM GRAM VIKAS SHIKSHAN SANSTHA,NAGPUR vs DCIT/ACIT CIR EXEMP, NAGPUR

ITA 237/NAG/2024[2014-15]Status: Disposed23/6/2025AY 2014-15

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

DICUL AM PRIVATE LIMITED,NAGPUR vs ITO, WARD 2(31), NAGPUR, NAGPUR

ITA 43/NAG/2025[2023-24]Status: Disposed20/6/2025AY 2023-24

SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER Ι.Τ.Α.Νο. 43/NAG/2025 (Assessment Year 2023-24) Dicul (Accountant Member)

UNIVERSAL MULTIPURPOSE SOCIETY,NAGPUR vs CIT EXEMPTION, NAGPUR

ITA 240/NAG/2025[2025-26]Status: Disposed20/6/2025AY 2025-26

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

UNIVERSAL MULTIPURPOSE SOCIETY,NAGPUR vs CIT EXEMPTION, PUNE

ITA 239/NAG/2025[2025-26]Status: Disposed20/6/2025AY 2025-26

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

CENTRAL INDIA MEDICAL TRUST,NAGPUR vs ACIT (EXEMPTION), NAGPUR

ITA 237/NAG/2025[2015-16]Status: Disposed20/6/2025AY 2015-16

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

INCOME TAX OFFICER, WARD-2, KHAMGAON vs PURUSHOTTAM LALSING SURADKAR, CHIKHLI

ITA 235/NAG/2025[2017-18]Status: Disposed20/6/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

INCOME TAX OFFICER, WARD-1, KHAMGAON, KHAMGAON vs SANJAY KRUSHNARAM BULANI, KHAMGAON

ITA 234/NAG/2025[2017-18]Status: Disposed20/6/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

INCOME TAX OFFICER, WARD-1, KHAMGAON, KHAMGAON vs SANJAY KRISHNRAM BULANI, KHAMGAON

ITA 233/NAG/2025[2016-17]Status: Disposed20/6/2025AY 2016-17

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

MALL CONSTRUCTIONS,NAGPUR vs DCIT/ACIT CIRCLE-1, NAGPUR

ITA 232/NAG/2025[2017-18]Status: Disposed20/6/2025AY 2017-18

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)

JAI SHREE BALAJI SPINNING MILLS PRIVATE LIMITED,AKOLA vs DCIT/ACIT AKOLA CIRCLE, AKOLA

ITA 23/NAG/2025[2015-16]Status: Disposed20/6/2025AY 2015-16

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)

SHRI NARESHSINGH THAKUR,PARATWADA vs ITO WARD-5,, AMRAVATI

ITA 22/NAG/2025[2014-15]Status: Disposed20/6/2025AY 2014-15

SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)