ITAT Nagpur Bench
3,585 judgments
SHRI NITYANAND CHARITABLE TRUST,NAGPUR vs ITO WARD-1, NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
SHRI DIGAMBER JAIN SENGAN MANDIR,NAGPUR vs ITO WARD-1 EXEMP, NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
SHRI DIGAMBER JAIN SENGAN MANDIR,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR
IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR "SMC" BENCH : NAGPUR BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER Ι.Τ.Α.Νο. 297/NAG/2025 (Assessment Year 2017-18) Shri Digamber Jain Sengan Mandir, Behind Balaji Mandir, Ladpura, Nagpur. PAN: AAFTS 7410 M (Appellant) VS. ITO (Exemption), Ward-1, Nagpur. (Respondent) For Assessee : Shri Naresh Jakhotai, Ld.CA For Revenue : Shri Surjit Kumar Saha, Ld.Sr.DR Date of Hearing: 24.06.2025 Date of Pronouncement: 24.06.2025 ORDER This appeal has b
GANESH VIJAY PANPALIYA,YAVATMAL vs ITO WARD-1, YAVATMAL
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
JAI KONDESHWAR NAGARI SAHAKARI BADNERAPAT SANSTHA MARYADIT ,AMRAVATI vs INCOME TAX OFFICER, WARD 3, AMRAVATI, AMRAVATI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
SIDDHANT TRUST,WARDHA vs THE INCOME TAX OFFICER WARD 2, WARDHA
SIDDHANT TRUST,WARDHA vs THE INCOME TAX OFFICER WARD 2, WARDHA
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
RANJITKUMAR LALSING RATHOD,NAGPUR vs ITO WARD 1(4), NAGPUR
VAIBHAVLAXMI MAHILA NAGRI SAHAKARI PAT SANSTHA MARYADIT,NAGPUR vs ITO WARD 1(5), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
NITIN PRABHAKAR VAIDYA,NAGPUR vs ITO 1(5), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
ITO, WARD-5, AMRAVATI, AMRAVATI vs SKR VEG OIL INDUSTRIES PVT LTD, AMRAVATI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)
PRAKASH INGOLE,NAGPUR vs ITO WARD 3(3), NAGPUR
PRAKASH INGOLE,NAGPUR vs ITO WARD 3(3),, NAGPUR
THANJAVUR COMMERCE PRIVATE LIMITED,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR, NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
THANJAVUR COMMERCE PRIVATE LIMITED,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR, NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
GURMEETSINGH BALBIRSINGH BHAMRA,NAGPUR vs ITO WARD 2(1), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)
GURMEETSINGH BALBIRSINGH BHAMRA,NAGPUR vs ITO WARD 2(1), NAGPUR, NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)
VANITA PRADEEP AGARWAL,NAGPUR vs INCOME TAX OFFICER WARD-1(1), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)
POONAM RAJKUMAR DIWANKA,NAGPUR vs PCIT (CENTRAL), NAGPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
RITA NANDLAL CHELWANI,NAGPUR vs DCIT CENTRAL PROCESSING CELL TDS, GHAZIBAD
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI K.M. ROY (Accountant Member)
