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ITAT Nagpur Bench
3,585 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3 NAGPUR, NAGPUR vs JAYPEE ENTERPRISES, NAGPUR
ITA 456/NAG/2024[2014-15]Status: Disposed27/6/2025AY 2014-15
MAYURA NILESH LATI,NAGPUR vs ITO WARD 4(4), NAGPUR, NAGPUR
ITA 96/NAG/2025[2015-2016]Status: Disposed26/6/2025AY 2015-2016
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
RAYAT EDUCATION SOCIETY,NAGPUR vs ITO WARD 1-1 EXEMP, NAGPUR
ITA 51/NAG/2025[2018-19]Status: Pending26/6/2025AY 2018-19
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
JALGAON JAMOD LOKSANCHALIT SADHAN KENDRA,BULDANA vs ITO WARD 1, KHAMGAON, KHAMGAON
ITA 333/NAG/2025[2020-21]Status: Disposed26/6/2025AY 2020-21
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
ASHISH HARISH PARSHIONIKAR,NAGPUR vs ITO WARD 4(5), NAGPUR
ITA 332/NAG/2025[2017-18]Status: Disposed26/6/2025AY 2017-18
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
AJAY KAMALKISHOR RATHI,AMRAVATI vs I.T.O. - WARD - 4, AMRAVATI, AMRAVATI
ITA 329/NAG/2025[AY 2016-17]Status: Disposed26/6/2025
SHRI NARENDER KUMAR CHOUDRY (Judicial Member)
SHRI SAIBABA BAHUUDDESHIYA NAGRIK CREDIT CO-OPERATIVE SOCIETY,NAGPUR vs ITO WARD (3)(4), NAGPUR
ITA 194/NAG/2025[2020-21]Status: Disposed26/6/2025AY 2020-21
M/S SHREE STEEL CQASTINGS PVT. LTD ,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -1, NAGPUR
ITA 112/NAG/2020[2006-07]Status: Disposed26/6/2025AY 2006-07
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
RASHMI SANDEEP KORANNE,YAVATMAL vs ITO WARD-1, YAVATMAL
ITA 343/NAG/2025[2019-20]Status: Disposed25/6/2025AY 2019-20
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
SHRI DIGAMBER JAIN SENGAN MANDIR,NAGPUR vs ITO WARD-1 EXEMP, NAGPUR
ITA 298/NAG/2025[2018-19]Status: Disposed25/6/2025AY 2018-19
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
SHRI DIGAMBER JAIN SENGAN MANDIR,NAGPUR vs ITO WARD -1 EXEMP, NAGPUR
ITA 296/NAG/2025[2016-17]Status: Disposed25/6/2025AY 2016-17
SHRI DIGAMBER JAIN SENGAN MANDIR,NAGPUR vs ITO WARD-1 EXEMP, NAGPUR
ITA 295/NAG/2025[2014-15]Status: Disposed25/6/2025AY 2014-15
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
MAITHILI MILIND RANE,NAGPUR vs ITO WARD 5(3), NAGPUR
ITA 289/NAG/2025[2013-14]Status: Disposed25/6/2025AY 2013-14
NEELAM JANARDHAN RACHALWAR,CHIMUR vs ITO WARD-2, CHANDRAPUR, CHANDRAPUR
ITA 276/NAG/2025[2016-2017]Status: Disposed25/6/2025AY 2016-2017
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
ARCHANA DILIP YELNE,NAGPUR vs ITO WARD 4(4), NAGPUR, NAGPUR
ITA 157/NAG/2025[2020-2021]Status: Disposed25/6/2025AY 2020-2021
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
SURESH TURYAMAL JASWANI,AKOLA vs ITO WARD-2, AKOLA
ITA 618/NAG/2024[2014-15]Status: Disposed25/6/2025AY 2014-15
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
HI-TECH BOARD PRIVATE LIMITED,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR
ITA 611/NAG/2024[2013-14]Status: Disposed25/6/2025AY 2013-14
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
POOJA AMIT FAMILY TRUST,NAGPUR vs ACIT CIRCLE-1, NAGPUR
ITA 486/NAG/2024[2023-24]Status: Disposed25/6/2025AY 2023-24
NYRA TRUST,NAGPUR, MAHARASHTRA vs ITO WARD-1, EXEMP, NAGPUR
ITA 480/NAG/2024[2023-24]Status: Disposed25/6/2025AY 2023-24
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)
PURUSHOTTAM RAMRAO KALE HUF,ACHALPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, NAGPUR-1, NAGPUR
ITA 335/NAG/2024[2015-16]Status: Disposed25/6/2025AY 2015-16
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member)