ITAT Nagpur Bench
3,585 judgments
MAHESH RAMKRISHNA BHINGARE,VIVEKANAND NAGAR, NAGPUR vs JOINT COMMISSIONER OF INCOME-TAX OR INCOME-TAX OFFICER, WARD -1 RANGE-1, NAGPUR, SARAF CHAMBER, INCOME TAX OFFICE, SARAF CHAMBERS, SADAR, NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
DNYANGANGA SHIKSHAN PRASARAK BAHUUDDESHIYA MANDAL,BULDHANA vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
DNYANGANGA SHIKSHAN PRASARAK BAHUUDDESHIYA MANDAL,BULDHANA vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
MAYASHANKAR CHARITABLE TRUST,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
AJAY MADHUKAR UGALE,NAGPUR vs INCOME TAX OFFICER, WARD-1(5), NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
VARUN SUDHAKAR ZADE,NAGPUR vs DCIT/ACIT, CIRCLE-4 , NAGPUR
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
GURPALSINGH CHANANSINGH NAGRA,AKOLA vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
SANJAY SHANKARRAO JADHAO,AMRAVATI vs ASSISTANT COMMISSIONER OF INCOME TAX, AMRAVATI CIRCLE, AMRAVATI
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
JAINARAYAN H. JAISWAL,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE
SHRI SATBEER SINGH GODARA (Judicial Member)
M/S SWASTIK REFRIGERATION ,NAGPUR vs INCOME TAX OFFIER, WARD-4(5), NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
RAMDEOBABA SARVAJANIK SAMITI KATOL ROAD ,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX (EXEMPTION), NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
JNMC EMP CR CO OP SOCIETY,WARDHA vs NATIONAL E-ASSESSMENT CENTRE, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
NNP EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD.,NAGPUR vs INCOME TAX OFFICER, WARD-1(4), NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
CHAWLA SAREE DEPOT ,NAGPUR vs DY. COMMISSIONER OF INCOME TAX , CPC , BANGALORE , BANGALORE
SHRI SATBEER SINGH GODARA (Judicial Member)
ANANTHAKRISHNA SUBRAMANIAM IYER,NAGPUR vs DCIT, CIRCLE 5, NAGPUR
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
YAKTI INFRASTRUCTURE PRIVATE LIMITED,NAGPUR vs INCOME TAX OFFICER WARD-2(2), NAGPUR
SHRI R.K. PANDA (Vice President), SHRI V. DURGA RAO (Judicial Member)
MOHD ZUBAIR ASHARAFI,NAGPUR vs ITO, WARD 4(1), NAGPUR
SHRI R.K. PANDA (Vice President), SHRI V. DURGA RAO (Judicial Member)
BANK OF INDIA, PANCHGAON,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
BANK OF INDIA, ARMORI ,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
BANK OF INDIA,UMRED vs ASSISTANT COMMISSIONER OF INCOME TAX,CPC.TDS, GHAZIABAD
SHRI V. DURGA RAO (Judicial Member), SHRI K.M. ROY (Accountant Member)
