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ITAT Nagpur Bench

3,585 judgments

UMESH ATMARAM CHAKOLE TH. L/R. BABITA U. CHAKOLE,NAGPUR vs INCOME TAX OFFICER, WARD-4(4), NAGPUR

ITA 369/NAG/2023[2013-14]Status: Heard1/5/2024AY 2013-14

SHRI R.K. PANDA (Vice President), SHRI V. DURGA RAO (Judicial Member)

M/S. N. KUMAR HOUSING & INFRASTRUCTURE PVT. LTD.,NAGPUR vs INCOME TAX OFFICER, WARD-2(1), NAGPUR

ITA 299/NAG/2023[2010-11]Status: Heard1/5/2024AY 2010-11

SHRI R.K. PANDA (Vice President), SHRI V. DURGA RAO (Judicial Member)

ORDNANCE FACTORY BHANDARA KARAMCHARI SAHAKARI PAT SANSTHA LTD.,BHANDARA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

ITA 28/NAG/2023[2020-21]Status: Disposed1/5/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

GONDWANA ENGINEERING PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR

ITA 145/NAG/2023[2018-19]Status: Heard1/5/2024AY 2018-19

SHRI R.K. PANDA (Vice President), SHRI V. DURGA RAO (Judicial Member)

VISHAL SINGH DESHRAJ,NAGPUR vs INCOME TAX OFFICER, WARD-2(1), NAGPUR

ITA 130/NAG/2023[2014-15]Status: Disposed1/5/2024AY 2014-15

SHRI R.K. PANDA (Vice President), SHRI V. DURGA RAO (Judicial Member)

SALILKUMAR MADHUKARRAO MAJGAONKAR,NAGPUR vs INCOME TAX OFFICER WARD 1(3), NAGPUR

ITA 127/NAG/2023[2016-17]Status: Heard1/5/2024AY 2016-17

SHRI R.K. PANDA (Vice President), SHRI V. DURGA RAO (Judicial Member)

SHEIKH NAJMUDDIN SHEIKH MOHAMMED BHAI FIDVI,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, NAGPUR

ITA 120/NAG/2023[2016-17]Status: Heard1/5/2024AY 2016-17

SHRI R.K. PANDA (Vice President), SHRI V. DURGA RAO (Judicial Member)

VDA AGRO PRODUCTS PRIVATE LIMINTED,NAGPUR vs INCOME TAX OFFICER, DELHI

ITA 117/NAG/2023[2012-13]Status: Heard1/5/2024AY 2012-13

SHRI R.K. PANDA (Vice President), SHRI V. DURGA RAO (Judicial Member)

VINAY JAMNADAS UDESHI,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, NAGPUR

ITA 116/NAG/2023[2017-18]Status: Heard1/5/2024AY 2017-18

SHRI R.K. PANDA (Vice President), SHRI V. DURGA RAO (Judicial Member)

DILIP JAIKUMAR CHANDAK,AMRAVATI vs ITO WARD-1, AMRAVATI

ITA 48/NAG/2024[2016-17]Status: Disposed30/4/2024AY 2016-17

JUSTICE (RETD.) C.V. BHADANG (President), SHRI R.K. PANDA (Vice President)

SHRINIWASA CONSTRUCTION,AMRAVATI vs INCOME TAX OFFICER, WARD-4, AMRAVATI

ITA 297/NAG/2023[2011-12]Status: Disposed30/4/2024AY 2011-12

JUSTICE (RETD.) C.V. BHADANG (President), SHRI R.K. PANDA (Vice President)

M/S. DHARNI TALUKA CO-OP AGRICULTURAL PURCHASE & SALE SOCIETY LTD.,AMRAVATI vs ADDITIONAL DIRECTOR OF INCOME TAX, BANGALORE

ITA 26/NAG/2023[2018-19]Status: Disposed30/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

M/S. DHARNI TALUKA CO-OP AGRICULTURAL PURCHASE & SALE SOCIETY,DHARNI vs INCOME TAX OFFICER, WARD-3, AMRAVATI

ITA 25/NAG/2023[2016-17]Status: Disposed30/4/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs SHRI BIHARILAL SHADHURAM CHHABRIYA, NAGPUR

ITA 105/NAG/2023[2015-16]Status: Disposed30/4/2024AY 2015-16

JUSTICE (RETD.) C.V. BHADANG (President), SHRI R.K. PANDA (Vice President)

DEPUTY COMMISSIONER OF INCOME TAX, CENTAL CIRCLE-2(1), NAGPUR vs SHRI BIHARILAL SHADHURAM CHHABRIYA, NAGPUR

ITA 104/NAG/2023[2014-15]Status: Disposed30/4/2024AY 2014-15

JUSTICE (RETD.) C.V. BHADANG (President), SHRI R.K. PANDA (Vice President)

MURLI HARUMAL SAWLANI,NAGPUR vs INCOME TAX OFFICER, WARD 5(2), NAGPUR

ITA 380/NAG/2022[2017-18]Status: Disposed30/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

BAJIRAO KESHAVRAO SHEJU,NAGPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGHLORE

ITA 336/NAG/2022[2018-2019]Status: Disposed30/4/2024AY 2018-2019

SHRI SATBEER SINGH GODARA (Judicial Member)

M/S. BHAWANI DEVELOPERS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCL-2(1), NAGPUR

ITA 316/NAG/2022[2012-2013]Status: Disposed30/4/2024AY 2012-2013

JUSTICE (RETD.) C.V. BHADANG (President), SHRI R.K. PANDA (Vice President)

M/S. BHAWANI DEVELOPERS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCL-2(1), NAGPUR

ITA 315/NAG/2022[2011-2012]Status: Disposed30/4/2024AY 2011-2012

JUSTICE (RETD.) C.V. BHADANG (President), SHRI R.K. PANDA (Vice President)

M/S. BHAWANI DEVELOPERS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCL-2(1), NAGPUR

ITA 314/NAG/2022[2010-2011]Status: Disposed30/4/2024AY 2010-2011

JUSTICE (RETD.) C.V. BHADANG (President), SHRI R.K. PANDA (Vice President)