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ITAT Nagpur Bench

3,585 judgments

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS , CIRCEL-51(1), NAGPUR

ITA 189/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 188/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 187/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 186/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 185/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 184/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 183/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 182/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 181/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 180/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 179/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 178/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 177/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 176/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 175/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 174/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 173/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 172/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 171/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)

BANK OF INDIA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE51(1), NAGPUR

ITA 170/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI V. DURGA RAO, JUDICIAL MEMBER, SHRI KHETTRA MOHAN ROY (Accountant Member)