← All Benches

ITAT Nagpur Bench

3,585 judgments

SIDDHIVINAYAK NAGRIK SAHAKARI PAT SANSTHA MARYADIT,NAGPUR vs INCOME TAX OFFICER, WARD-5(3), NAGPUR

ITA 149/NAG/2023[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SIDDHIVINAYAK NAGRIK SAHAKARI PAT SANSTHA MARYADIT,NAGPUR vs INCOME TAX OFFICER, WARD-5(3), NAGPUR

ITA 148/NAG/2023[2016-17]Status: Disposed29/4/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SIDDHIVINAYAK NAGRIK SAHAKARI PAT SANSTHA MARYADIT,NAGPUR vs INCOME TAX OFFICER, WARD-5(3), NAGPUR

ITA 147/NAG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ORANGE CITY CREDIT CO-OP. SOCIETY LTD.,NAGPUR vs INCOME TAX OFFICER, WARD 4(4), NAGPUR

ITA 19/NAG/2023[2018-19]Status: Disposed26/4/2024AY 2018-19

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

NAV VIDYA NIKETAN SHIKSHAN SANSTHA,AMRAVATI vs ITO WARD-2 EXEMP NAGPUR, NAGPUR

ITA 392/NAG/2023[2011-12]Status: Disposed25/4/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member)

RAJENDRA NAMDEV NASARE,NARKHED, NAGPUR vs THE INCOME TAX OFFICER, WARD 5(2), NAGPUR

ITA 363/NAG/2023[2017-2018]Status: Disposed25/4/2024AY 2017-2018

SHRI SATBEER SINGH GODARA (Judicial Member)

BIDHYA MATHURA GOSAI,PARSEONI vs INCOME TAX OFFICER WARD 3(3), NAGPUR

ITA 358/NAG/2023[2017-18]Status: Disposed25/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

KAILASH GULABCHAND LILADIYA,NAGPUR vs INCOME TAX OFFICER, WARD 5(3), NAGPUR

ITA 254/NAG/2023[AY 2016-17]Status: Disposed25/4/2024

SHRI SATBEER SINGH GODARA (Judicial Member)

MRS. BEANT KAUR JUNEJA,NAGPUR vs INCOME TAX OFFICER, WARD-4(2), NAGPUR

ITA 18/NAG/2023[2017-18]Status: Disposed25/4/2024AY 2017-18

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

RAJEEV BAL SAWANGIKAR, NAGPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCEL-4, NAGPUR

ITA 16/NAG/2023[2015-16]Status: Disposed25/4/2024AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member)

SUBHASHI YADAORAO CHIMURKAR,NAGPUR vs INCOME TAX OFFICER, WARD-5(3), NAGPUR

ITA 168/NAG/2023[2018-19]Status: Disposed24/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)

VIVIDH KARMACHARI SAHAKARI PATA SANSTHA MARYADIT ,WARDHA vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALURU

ITA 157/NAG/2023[2018-19]Status: Disposed24/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ROYAL DRINKS PVT. LTD.,NAGPUR vs INCOME TAX OFFICER, WARD 4(3), NAGPUR

ITA 372/NAG/2022[2019-20]Status: Disposed24/4/2024AY 2019-20

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

GORAKSHAN SABHA, NAGPUR,NAGPUR vs COMMISSIONER OF INCOME TAX (APPEALS) INCOME TAX DEPARTMENT, NATIONAL FACELESS APPEAL CENTRE (NFAC), MOF, GOI

ITA 92/NAG/2023[2014-15]Status: Disposed23/4/2024AY 2014-15

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

GORAKSHAN SABHA, NAGPUR,WARDHA ROAD, NAGPUR vs COMMISSIONER OF INCOME TAX (APPEALS) INCOME TAX DEPARTMENT, NATIONAL FACELESS APPEAL CENTRE (NFAC), MOF,GOI

ITA 91/NAG/2023[2013-14]Status: Disposed23/4/2024AY 2013-14

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

KUMUDINI NARENDRA MISHRA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, NAGPUR

ITA 72/NAG/2023[2012-13]Status: Disposed22/4/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), Dr. DIPAK P. RIPOTE (Accountant Member)

ANUPKUMAR RATHI,NAGRPUR vs CENTRALIZED PROCESSING CENTER, BANGALORE

ITA 70/NAG/2023[2015-16]Status: Disposed22/4/2024AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member)

PRIDE DISTRIBUTORS PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, NAGPUR

ITA 69/NAG/2023[2014-15]Status: Disposed22/4/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member)

LOKSEWA SHIKSHAN BAHUUDDESHIYA MANDAL,BULDHANA vs COMMISSIONER OF INCOME TAX-1, NAGPUR

ITA 62/NAG/2023[2015-16]Status: Disposed22/4/2024AY 2015-16

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

REKHA VIJAY UGALE,DHAMANGAON RAILWAY vs INCOME TAX OFFICER WARD-5, AMRAVATI

ITA 61/NAG/2023[2014-2015]Status: Disposed22/4/2024AY 2014-2015

SHRI SATBEER SINGH GODARA (Judicial Member)