ITAT Nagpur Bench

3,585 judgments

CHANDRAKALA SHIVMANGAL DUBEY,NAGPUR vs INCOME TAX OFFICER WARD 1(2) NAGPUR, NAGPUR

ITA 411/NAG/2023[2013-14]Status: Disposed22/4/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member)

NAV VIDYA NIKETAN SHIKSHAN SANSTHA,AMRAVATI vs ITO WARD 2 EXEMP NAGPUR, NAGPUR

ITA 397/NAG/2023[2010-11]Status: Disposed22/4/2024AY 2010-11

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

NAV VIDYA NIKETAN SHIKSHAN SANSTHA,AMRAVATI vs ITO WARD2 EXEMP, NAGPUR

ITA 393/NAG/2023[2012-13]Status: Disposed22/4/2024AY 2012-13

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

WESTLINE TRADING COMPANY PRIVATE LIMITED,NAGPUR vs DCIT CIRCLE 4, NAGPUR

ITA 391/NAG/2023[2012-13]Status: Disposed22/4/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

AMOL DEVIDAS WAGH,NAGPUR vs ITO WARD3(5) NAGPUR, NAGPUR

ITA 313/NAG/2023[2017-18]Status: Disposed22/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

ARUN LAXMANRAO KHANDEKAR,NAGPUR vs NATIONAL FACELESS APPEAL CENTRE DELHI, NAGPUR

ITA 302/NAG/2023[2018-19]Status: Disposed22/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

MS SHREE KESHAORAO DILLUSAO NASHINE COUNTRY LIQOUR SHOP,GONDIA vs ITO, WARD-1, GONDIA

ITA 292/NAG/2023[2018-19]Status: Disposed22/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

PANCHAMLAL GAUR,NAGPUR vs ITO, NAGPUR

ITA 270/NAG/2023[2017-18]Status: Disposed22/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

SHOBHA RAJENDRA SOMANI,WASHIM vs INCOME TAX OFFICER- WARD -3, AKOLA, AKOLA

ITA 232/NAG/2023[2011-12]Status: Disposed22/4/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member)

BANK OF INDIA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCEL-51(1), NAGPUR

ITA 2/NAG/2023[2013-14]Status: Disposed22/4/2024AY 2013-14

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

KANHAIYALAL JETHANAND LAKHWANI L/H CHANDRAWANTI JETHANAND LAKHAWANI,NAGPUR vs INCOME TAX OFFICER, WARD 4(2), NAGPUR

ITA 175/NAG/2022[2017-18]Status: Disposed22/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

NARESH PUKHRAJ SHARMA,AMRAVATI vs INCOME TAX OFFICER, WARD-4, AMRAVATI

ITA 97/NAG/2023[2014-15]Status: Disposed19/4/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member)

FATTESING PUNAJI DHABRE,NAGPUR vs INCOME TAX OFFICER, WARD 3(1), NAGPUR

ITA 82/NAG/2023[2011-12]Status: Disposed19/4/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

FATTESING PUNAJI DHABRE,NAGPUR vs INCOME TAX OFFICER, NAGPUR

ITA 81/NAG/2023[2011-12]Status: Disposed19/4/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

PRERNA RITESH RATHI,AMRAVATI vs ADIT, CPC, BENGALURU, BENGALURU

ITA 291/NAG/2023[AY 2021-22]Status: Disposed19/4/2024

SHRI SATBEER SINGH GODARA (Judicial Member)

ASHOK NANDLAL MUNDHADA,AMRAVATI vs INCOME TAX OFFICER, WARD 3 - AMRAVATI

ITA 197/NAG/2023[2015-16]Status: Disposed19/4/2024AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

NIKHIL INDERCHAND JAIN,NAGPUR vs INCOME TAX OFFICER, WARD 5(3), NAGPUR

ITA 121/NAG/2023[2017-18]Status: Disposed19/4/2024AY 2017-18

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

DILIP RAJESHWAR RAJKONDAWAR,NAGPUR vs INCOME TAX OFFICE, NFAC, DELH

ITA 118/NAG/2023[2018-19]Status: Disposed19/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

VINOD SABHAPATI PANDEY,CHANDRAPUR vs INCOME TAX OFFICER, WARD-4, NAGPUR

ITA 111/NAG/2023[2013-14]Status: Disposed19/4/2024AY 2013-14

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

APEAK INFOTECH PRIVATE LIMINTED,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, NAGPUR

ITA 103/NAG/2023[2012-13]Status: Disposed19/4/2024AY 2012-13

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)