ITAT Nagpur Bench

3,585 judgments

SHRI ASHOK MAHADEORAO GAWHANDE,BULDHANA vs ASSISTANT DIRECTOR OF INCOME TAX, BANGALORE

ITA 10/NAG/2023[2018-19]Status: Disposed19/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

MOHAN BALIRAMJI THAKRE,NAGPUR vs INCOME TAX OFFICE, DELHI

ITA 375/NAG/2022[2018-19]Status: Disposed19/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

SHREE AGARWAL COAL INDIA PRIVATE LIMITED,NAGPUR vs DCIT/ACIT, CIRCLE 4, NAGPUR

ITA 28/NAG/2022[2019-20]Status: Disposed19/4/2024AY 2019-20

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

RAJENDRA GARGISHANKAR MISHRA,NAGPUR vs INCOME TAX OFFICER, WARD-2(1), NAGPUR

ITA 236/NAG/2022[2012-13]Status: Disposed19/4/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

MAHARASHTRA INSECTICIDE LTD,AKOLA vs ASST. COMMISSIONER OF INCOME TAX,AKOLA CIRCLE, AKOLA

ITA 178/NAG/2022[2013-14]Status: Disposed18/4/2024AY 2013-14

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

VIDEHI SADGURU JAGANNATH MAHARAJ SANSTHAN ,YAVATMAL vs INCOME TAX OFFICER, WARD-4, EXEMPATION, NAGPUR

ITA 24/NAG/2023[2017-18]Status: Disposed17/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

ARVIND PRABHAKAR BAJIRAO,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE

ITA 376/NAG/2022[2020-21]Status: Disposed17/4/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

PANDURANG PANJABRAO TIWADE,NAGPUR vs JOINT COMMISSIONER OF INCOME TAX, RANGE-2, NAGPUR

ITA 60/NAG/2023[2017-18]Status: Disposed16/4/2024AY 2017-18

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ASHTA VINAYAK NAGARI SAHAKARI PATH SANSTHA MARYADIT,AMRAVATI vs INCOME TAX OFFICE, WARD-1, AMRAVATI

ITA 54/NAG/2023[2014-15]Status: Disposed16/4/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member)

MAHARASHTRA NAGRI CO OP CREDIT SOCIETY LTD,HINGHANGHAT vs ITO, WARD-1, WARDHA, WARDHA

ITA 52/NAG/2023[2017-18]Status: Disposed16/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

M/S. SHI vs HAKTI VEHICLE AGENCY PVT. LTD,NAGPURVS.ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, NAGPUR

ITA 30/NAG/2023[2014-15]Status: Disposed16/4/2024AY 2014-15

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

TEJASWINI PRIMARY SCHOOL KORADI ,NAGPUR vs ITO TDS WD 52 (1), NAGPUR, NAGPUR

ITA 29/NAG/2023[2015-16]Status: Disposed16/4/2024AY 2015-16

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

RAVINDRA MADHUKAR KHARCHE,NAGPUR vs ACIT CIRCLE, CHANDRAPUR, CHANDRAPUR

ITA 228/NAG/2023[2017-2018]Status: Disposed16/4/2024AY 2017-2018

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

TUSHAR RAMPAL SAHU,NAGPUR vs INCOME TAX OFFICER, WARD-4(3), NAGPUR

ITA 124/NAG/2023[2014-15]Status: Disposed16/4/2024AY 2014-15

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

CENTRAL BANK STAFF CO-OPERATIVE CREDIT SOCIETY LTD.,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 378/NAG/2022[2018-19]Status: Disposed16/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

JAYANTARA DEVELOPMENT FOUNDATION,NAGPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE

ITA 155/NAG/2023[00-00]Status: Disposed15/4/2024

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

M/S. CONCRETE DEVELOPERS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-1(3), NAGPUR

ITA 39/NAG/2023[2017-18]Status: Disposed12/4/2024AY 2017-18

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S. CONCRETE DEVELOPERS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 38/NAG/2023[2016-17]Status: Disposed12/4/2024AY 2016-17

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S. CONCRETE DEVELOPERS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTREAL CIRCEL-1(3), NAGPUR

ITA 37/NAG/2023[2015-16]Status: Disposed12/4/2024AY 2015-16

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S. CONCRETE DEVELOPERS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR

ITA 36/NAG/2023[2012-13]Status: Disposed12/4/2024AY 2012-13

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)