ITAT Nagpur Bench
3,585 judgments
M/S. CONCRETE DEVELOPERS, NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
M/S. CONCRETE DEVELOPERS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
BAJAJ STEEL INDUSTRIES LTD.,NAGPUR vs DIRECTOR OF INCOME TAX, NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR vs MINERAL EXPLORATION CONSULTANCY LTD., NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
BARBATE AUTOMOTIVE INDIA PVT. LTD.,NAGPUR vs ASSISTANT DIRECTORE OF INCOME TAX, CPC, BANGLORE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
M/S. UNIJULES LIFE SCIENCES LTD.,NAGPUR vs ASSISTNAT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
AKSHAY AJAY RATHI,AMRAVATI vs INCOME TAX OFFICER, WARD-4, AMRAVATI
SHRI SATBEER SINGH GODARA (Judicial Member)
HARISH PAHALAJMAL KHATRI, HUF, AMRAVATI vs INCOME TAX OFFICER, WARD-2, AMRAVATI
SHRI SATBEER SINGH GODARA (Judicial Member)
BANK OF INDIA, BUTIBORI,NAGPUR vs JOINT COMMISSIONER OF INCOME TAX, TDS, RANGE-1, NAGPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER द्वारा / Appearances Assessee by : Mr Pratik Sadrani [‘Ld. AR’] Revenue by : Mr Abhay Marathe [‘Ld. DR’] Date of conclusive Hearing : 22/03/2024 Date of Pronouncement : 22/03/2024 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)
BANK OF INDIA,NAGPUR vs JOINT COMMISSIONER OF INCOME TAX, TDS, RANGE-1, NAGPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER द्वारा / Appearances Assessee by : Mr Pratik Sadrani [‘Ld. AR’] Revenue by : Mr Abhay Marathe [‘Ld. DR’] Date of conclusive Hearing : 22/03/2024 Date of Pronouncement : 22/03/2024 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)
BANK OF INDIA, DONGARGAON,NAGPUR vs JOINT COMMISSIONER OF INCOME TAX, TDS, RANGE-1, NAGPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER द्वारा / Appearances Assessee by : Mr Pratik Sadrani [‘Ld. AR’] Revenue by : Mr Abhay Marathe [‘Ld. DR’] Date of conclusive Hearing : 22/03/2024 Date of Pronouncement : 22/03/2024 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)
BANK OF INDIA,NAGPUR vs JOINT COMMISSIONER OF INCOME TAX, TDS, RANGE-1, NAGPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER द्वारा / Appearances Assessee by : Mr Pratik Sadrani [‘Ld. AR’] Revenue by : Mr Abhay Marathe [‘Ld. DR’] Date of conclusive Hearing : 22/03/2024 Date of Pronouncement : 22/03/2024 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)
BANK OF INDIA, DHARAMPETH,NAGPUR vs JOINT COMMISSIONER OF INCOME TAX, TDS, RANGE-1, NAGPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER द्वारा / Appearances Assessee by : Mr Pratik Sadrani [‘Ld. AR’] Revenue by : Mr Abhay Marathe [‘Ld. DR’] Date of conclusive Hearing : 22/03/2024 Date of Pronouncement : 22/03/2024 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)
ANIRUDHA HARIHAR MANDAL,NAGPUR vs ITO WARD 4(4), , NAGPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
BANK OF INDIA, ITWARI ,NAGPUR vs JOINT COMMISSIONER OF INCOME TAX, (TDS) RANGE-1, NAGPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER द्वारा / Appearances Assessee by : Mr Pratik Sadrani [‘Ld. AR’] Revenue by : Mr Abhay Marathe [‘Ld. DR’] Date of conclusive Hearing : 22/03/2024 Date of Pronouncement : 22/03/2024 आदेश / ORDER PER G. D. PADMAHSHALI (Accountant Member)
FAHIMUDDIN INAMDAR,NAGPUR vs INCOME TAX OFFICER, WARD 4(2), NAGPUR
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
CENTRAL BANK STAFF CO-OPERATIVE CREDIT SOCIETY LTD.,NAGPUR vs ITO WARD 1(1), NAGPUR , NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
FOOD CORPORATION OF INDIA EMPLOYEES CO-OP. CREDIT SOCIETY LTD.,NAGPUR vs ADDITIONAL DIRECTOR OF INCOME TAX,, BANGLORE
SHRI SATBEER SINGH GODARA (Judicial Member)
BHAGYASHRI NAGRI SAHAKARI PAT SANSTHA MARYADIT,CHANDRAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
SHRI SATBEER SINGH GODARA (Judicial Member)
SANT SHANKAR MAHARAJ ASHRAM,AMRAVATI vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)