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ITAT Nagpur Bench

3,585 judgments

PDKV RESEARCH AND INCUBATION FOUNDATION ,AKOLA vs CIT, EXEMPTION, PUNE

ITA 235/NAG/2023[NA]Status: Disposed21/3/2024

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

NEERI CO-OPERATIVE CREDIT SOCIETY LIMITED,NAGPUR vs INCOME TAX OFFICER WARD 1(4), NAGPUR, NAGPUR

ITA 227/NAG/2023[2014-15]Status: Disposed21/3/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member)

ROYAL DRINKS PTV. LTD.,NAGPUR vs INCOME TAX OFFICER, WARD 4(3), NAGPUR

ITA 371/NAG/2022[2017-18]Status: Disposed21/3/2024AY 2017-18

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

RAI UDYOG LTD.,NAGPUR vs INCOME TAX OFFICER (TDS), NAGPUR

ITA 312/NAG/2022[2014-2015]Status: Disposed21/3/2024AY 2014-2015

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S. RAI UDYOG LTD.,NAGPUR vs JOINT COMMISSIONER OF INCOME TAX (TDS), NAGPUR

ITA 311/NAG/2022[2014-2015]Status: Disposed21/3/2024AY 2014-2015

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

LET SHRI RAJU RAMHARI KALE L/H SMT PRATIBHA , WIFE ,WARUD, ZILLA AMRAVATI vs ACIT ,AMRAVATI CIRCAL ,AMRAVATI , AMRAVATI

ITA 322/NAG/2017[2007-2008]Status: Disposed21/3/2024AY 2007-2008

SHRI SATBEER SINGH GODARA (Judicial Member)

LET SHRI RAJU RAMHARI KALE L/H SMT PRATIBHA , WIFE ,WARUD, ZILLA AMRAVATI vs ACIT ,AMRAVATI CIRCAL ,AMRAVATI , AMRAVATI

ITA 321/NAG/2017[2006-2007]Status: Disposed21/3/2024AY 2006-2007

SHRI SATBEER SINGH GODARA (Judicial Member)

LET SHRI RAJU RAMHARI KALE L/H SMT PRATIBHA , WIFE ,WARUD, ZILLA AMRAVATI vs ACIT ,AMRAVATI CIRCAL ,AMRAVATI , AMRAVATI

ITA 320/NAG/2017[2005-2006]Status: Disposed21/3/2024AY 2005-2006

SHRI SATBEER SINGH GODARA (Judicial Member)

LET SHRI RAJU RAMHARI KALE L/H SMT PRATIBHA , WIFE ,WARUD, ZILLA AMRAVATI vs ACIT ,AMRAVATI CIRCAL ,AMRAVATI , AMRAVATI

ITA 319/NAG/2017[2004-2005]Status: Disposed21/3/2024AY 2004-2005

SHRI SATBEER SINGH GODARA (Judicial Member)

LET SHRI RAJU RAMHARI KALE L/H SMT PRATIBHA , WIFE ,WARUD, ZILLA AMRAVATI vs ACIT ,AMRAVATI CIRCAL ,AMRAVATI , AMRAVATI

ITA 318/NAG/2017[2003-2004]Status: Disposed21/3/2024AY 2003-2004

SHRI SATBEER SINGH GODARA (Judicial Member)

LET SHRI RAJU RAMHARI KALE L/H SMT PRATIBHA , WIFE ,WARUD, ZILLA AMRAVATI vs ACIT ,AMRAVATI CIRCAL ,AMRAVATI , AMRAVATI

ITA 317/NAG/2017[2002-2003]Status: Disposed21/3/2024AY 2002-2003

SHRI SATBEER SINGH GODARA (Judicial Member)

SHRI SARASWATI EDUCATION SOCIETY,AKOLA vs CIT, EXEMPTION, PUNE

ITA 231/NAG/2023[NA]Status: Disposed20/3/2024

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

PDKV RESEARCH AND INCUBATION FOUNDATION,AKOLA vs CIT, EXEMPTION, PUNE

ITA 230/NAG/2023[NA]Status: Disposed20/3/2024

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

HASAMSETH PABLIK LAYBRARI AND CHERITEBAL TRUST,AKOLA vs CIT, EXEMPTION, PUNE

ITA 229/NAG/2023[NA]Status: Disposed20/3/2024

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

HASAMSETH PABLIK LAYBRARI AND CHERITEBAL TRUST,AKOLA vs CIT EXEMPTION, PUNE, PUNE

ITA 226/NAG/2023[NA]Status: Disposed20/3/2024

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHRI SARAWATI EDUCATION SOCIETY,AKOLA vs CIT EXEMPTION, PUNE

ITA 225/NAG/2023[NA]Status: Disposed20/3/2024

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

NAGESHWARA CHARITABLE TRUST,NAGPUR vs CIT EXEMPTION PUNE, PUNE

ITA 371/NAG/2023[2024-25]Status: Disposed19/3/2024AY 2024-25

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

NAGESHWARA CHARITABLE TRUST,NAGPUR vs CIT EXEMPTION, PUNE, PUNE

ITA 370/NAG/2023[2024-25]Status: Disposed19/3/2024AY 2024-25

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

MRS. DEVYANI AJIT MULIK,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCEL-1, NAGPUR

ITA 1/NAG/2023[2016-17]Status: Disposed18/3/2024AY 2016-17

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR vs M/S SUNFLAG IRON & STEEL CO. LTD , NAGPUR

ITA 404/NAG/2019[2010-11]Status: Disposed15/3/2024AY 2010-11

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)