ITAT Nagpur Bench

UKANI OPENCAST COALFIELD KARMACHARI SAHAKARI PATASANSTHA M UKANI,YAVATMAL vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)

CHANDRAKANT SUBHASHRAO THAKARE, HUF,WASHIM vs ASSISTANT COMMISSIONER OF INCOME TAX, AKOLA CIRCLE, WASHIM

GWALIOR ALCOBREW PVT. LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, NAGPUR

VAISHALI ARVIND TAYADE,AMRAVATI vs INCOME TAX OFFICER, WARD-5, AMRAVATI

MAHARASHTRA CARBON PVT. LTD,CHANDRAPUR vs ASSISTANT COMMISSIONER OF INCOME TAC, CIRCLE, AMRAVATI

MANN ENGINEERING COMPANY,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

SANT TUKDOJI GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,NAGPUR vs INCOME TAX OFFICER (TDS) WARD 2(4), BHANDARA

SANT TUKDOJI GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,NAGPUR vs INCOME TAX OFFICER (TDS) WARD 2(4), BHANDARA

SANT TUKDOJI GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,NAGPUR vs INCOME TAX OFFICER (TDS) WARD 2(4), BHANDARA

SHRI SANJAY GAYAPRASAD GUPTA,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BANGLORE

DEPUTY COMMISSIONER OF INCOME TAX, AMRAVATI, AMRAVATI vs SHRI PRAMOD MAROTRAO WAYLALWAR, NAGPUR

INCOME TAX OFFICER, WARD -5, AMRAVATI vs JITENDRA PRANSINGH THAKUR, AMRAVATI

SHRI PREMROOP V. SAHU,NAGPUR vs A.C.I.T. CIRCLE 1(2), NAGPUR

SHRI PREMROOP V. SAHU,NAGPUR vs A.C.I.T. CENTRAL CIR.,- 1(2), NAGPUR

SHRI PREMROOP V. SAHU,NAGPUR vs A.C.I.T. CENTRAL CIR.,- 1(2), NAGPUR

M/S. UNIFUES LIFE SCIENCES LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR

PRAKASH RAMESH SHARMA,NAGPUR vs INCOME TAX OFFICER, WARD 4(5), NAGPUR

MAROTRAO LAXMAN KHADSE,NAGPUR vs INCOME TAX OFFICER, WARD 3(4), NAGPUR

TUSHAR AMBADAS PATIL,NAGPUR vs COMMISSIONER OF INCOME TAX NAGPUR -1, NAGPUR

BAJAJ STEEL INDUSTRIES LIMITED,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD