← All Benches
ITAT Nagpur Bench
3,585 judgments
BAJAJ STEEL INDUSTRIES LIMITED,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 316/NAG/2023[2014-15 (FY2013-14, Q3)]Status: Disposed26/2/2024
BAJAJ STEEL INDUSTRIES LIMITED,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 315/NAG/2023[2013-14 (FY 2012-13, Q4)]Status: Disposed26/2/2024
BAJAJ STEEL INDUSTRIES LIMITED,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 314/NAG/2023[2013-14 (FY 2012-13, Q3)]Status: Disposed26/2/2024
BAJAJ STEEL INDUSTRIES LIMITED,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 308/NAG/2023[2016-17 (FY 2015-16, Q4)]Status: Disposed26/2/2024
BAJAJ STEEL INDUSTRIES LIMITED,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 307/NAG/2023[2014-15 (FY 2013-14, Q2)]Status: Disposed26/2/2024
BAJAJ STEEL INDUSTRIES LIMITED,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 306/NAG/2023[2013-14 (FY 20012-13, Q2)]Status: Disposed26/2/2024
BAJAJ STEEL INDUSTRIES LIMITED,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 284/NAG/2023[2008-09 (FY 2007-08, Q4)]Status: Disposed26/2/2024
BAJAJ STEEL INDUSTIES LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD
ITA 153/NAG/2023[2015-16]Status: Disposed26/2/2024AY 2015-16
BAJAJ STEEL INDUSTIES LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD
ITA 152/NAG/2023[2014-15]Status: Disposed26/2/2024AY 2014-15
BAJAJ STEEL INDUSTIES LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD
ITA 151/NAG/2023[2013-14]Status: Disposed26/2/2024AY 2013-14
BAJAJ STEEL INDUSTIES LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD
ITA 150/NAG/2023[2008-09]Status: Disposed26/2/2024AY 2008-09
ASHOK THUGAOKAR,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR
ITA 61/NAG/2021[2016-17]Status: Heard23/2/2024AY 2016-17
ACIT, CENTRAL CIRCLE -1(3), NAGPUR vs SHRI ASHOK VASANTRAI TRIVEDI, NAGPUR
ITA 413/NAG/2019[2012-13]Status: Disposed21/2/2024AY 2012-13
ACIT-CENTRAL CIRCLE -1(3), NAGPUR vs SHRI AJAY VASANTRAI TRIVEDI, NAGPUR
ITA 412/NAG/2019[2012-13]Status: Disposed21/2/2024AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), NAGPUR vs M/S. GUPTA ENERGY PVT. LTD, NAGPUR
ITA 108/NAG/2022[2014-15]Status: Disposed12/2/2024AY 2014-15
RITESH KHURANA,NAGPUR vs INCOME TAX OFFICER,WARD -4(2), NAGPUR
ITA 172/NAG/2022[2016-17]Status: Disposed2/2/2024AY 2016-17
SARA SPINTEX INDIA PVT. LTD.,YAVATMAL vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR
ITA 56/NAG/2021[2016-17]Status: Disposed2/2/2024AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR vs M/S CENTRAL CABLES LTD, NAGPUR
ITA 83/NAG/2020[2014-15]Status: Disposed31/1/2024AY 2014-15
AMOL DEWAJI WALKE,NAGPUR vs DEPUTY COMMISSIONER OF ICNOME TAX, NAGPUR
ITA 99/NAG/2022[2014-15]Status: Disposed30/1/2024AY 2014-15
AMOL DEWAJI WALKE,NAGPUR vs DEPUTY COMMISSIONER OF ICNOME TAX, NAGPUR
ITA 98/NAG/2022[2013-14]Status: Disposed30/1/2024AY 2013-14
