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ITAT Nagpur Bench

3,585 judgments

AMOL DEWAJI WALKE,NAGPUR vs DEPUTY COMMISSIONER OF ICNOME TAX, NAGPUR

ITA 97/NAG/2022[2012-13]Status: Disposed30/1/2024AY 2012-13

AMOL DEWAJI WALKE,NAGPUR vs DEPUTY COMMISSIONER OF ICNOME TAX, NAGPUR

ITA 96/NAG/2022[2011-12]Status: Disposed30/1/2024AY 2011-12

AMOL DEWAJI WALKE,NAGPUR vs DEPUTY COMMISSIONER OF ICNOME TAX, NAGPUR

ITA 95/NAG/2022[2010-11]Status: Disposed30/1/2024AY 2010-11

MEGHA AMOL WALKE,NAGPUR vs DEPUTY COMMISSIONR OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR

ITA 94/NAG/2022[2013-14]Status: Disposed30/1/2024AY 2013-14

MEGHA AMOL WALKE,NAGPUR vs DEPUTY COMMISSIONR OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR

ITA 93/NAG/2022[2012-13]Status: Disposed30/1/2024AY 2012-13

MEGHA AMOL WALKE,NAGPUR vs DEPUTY COMMISSIONR OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR

ITA 92/NAG/2022[2011-12]Status: Disposed30/1/2024AY 2011-12

SANJAY KISAN CHOPDE,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR

ITA 176/NAG/2022[2014-15]Status: Disposed30/1/2024AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR vs SHRI MUKESH D. GUPTA, NAGPUR

ITA 106/NAG/2022[2005-06]Status: Disposed30/1/2024AY 2005-06

AMOL DEWAJI WALKE,NAGPUR vs DEPUTY COMMISSIONER OF ICNOME TAX, NAGPUR

ITA 101/NAG/2022[2016-17]Status: Disposed30/1/2024AY 2016-17

AMOL DEWAJI WALKE,NAGPUR vs DEPUTY COMMISSIONER OF ICNOME TAX, NAGPUR

ITA 100/NAG/2022[2015-16]Status: Disposed30/1/2024AY 2015-16

ASSTT.COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR vs M/S DEBASHU SERVICES PRIVATE LTD, NAGPUR

ITA 19/NAG/2020[2016-17]Status: Disposed25/1/2024AY 2016-17

SHRI PRALHAD CHODHARY,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1(3), NAGPUR

ITA 164/NAG/2019[2007-08]Status: Disposed25/1/2024AY 2007-08

SMT.SAROJ RAMESH RANDER,NAGPUR vs ASSTT. CIT, CENTRAL CIRCLE 1(3), NAGPUR

ITA 81/NAG/2019[2013-14]Status: Disposed24/1/2024AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCAL-2(2), NAGPUR vs SMT. ANJU A. SARAF, NAGPUR

ITA 510/NAG/2016[2007-08]Status: Disposed24/1/2024AY 2007-08

ITO, WARD- 4, CHANDRAPUR vs M/S. K.S.R. TRANSPORT COMPANY, CHANDRAPUR

ITA 364/NAG/2019[2009-10]Status: Disposed9/1/2024AY 2009-10

SHRI JAGDISH NARAYAN KAREMORE,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR

ITA 174/NAG/2022[2013-14]Status: Disposed4/1/2024AY 2013-14

SHRIRAM DADAJI MATTE,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR

ITA 181/NAG/2022[2016-17]Status: Disposed2/1/2024AY 2016-17

MURLI INDUSTRIES LTD.,CHANDRAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR

ITA 185/NAG/2022[2016-17]Status: Fixed1/1/2024AY 2016-17

MURLI INDUSTRIES LTD.,CHANDRAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR

ITA 184/NAG/2022[2015-16]Status: Fixed1/1/2024AY 2015-16

MURLI INDUSTRIES LTD.,CHANDRAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR

ITA 183/NAG/2022[2010-11]Status: Fixed1/1/2024AY 2010-11