ITAT Nagpur Bench
3,585 judgments
MURLI INDUSTRIES LTD.,CHANDRAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR
INCOME TAX OFFICE, WARD-4(4), NAGPUR vs M/S. NAGPUR ZILLA PARISHAD PRIMARY SHIKSHAK SAHAKARI SANSTHA MARYADIT, NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RITESH GANDHARE,CHANDRAPUR vs INCOME TAX OFFICER, WARD-2, CHANDRAPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
PRAVIN SHRAWANLAL SAHU,NAGPUR vs ASSESSING OFFICER, NFAC, DELHI
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
PRAVIN SHRAWANLAL SAHU,NAGPUR vs ASSESSING OFFICER, NFAC, NEW DELHI
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER WARD-3(4), NAGPUR vs SHRI DADARO GOVINDRAO DHABRE, NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX CHANDRAPUR CIRCLE, CHANDRAPUR vs M/S CHADDA TRANSPORT, CHANDRAPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHREE SHIRKAL BUILDERS & DEVELOPERS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
SHRI PARTH SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHREE SHIRKAL BUILDERS & DEVELOPERS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
SHRI PARTH SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHREE SHIRKAL BUILDERS & DEVELOPERS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
SHRI PARTH SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHREE SHIRKAL BUILDERS & DEVELOPERS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
SHRI PARTH SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHREE SHIRKAL BUILDERS & DEVELOPERS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
SHRI PARTH SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHREE SHIRKAL BUILDERS & DEVELOPERS,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
SHRI PARTH SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
M/S. JAIKA AUTOMOBILES PVT. LTD.,NAGPUR vs DEPUTY COMMIISSIONER OF INCOME TAX,CPC, BANGALORE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
MALU PAPER MILLS LIMITED,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCEL-4(1), NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-2(1), NAGPUR vs M/S. GUPTA DOMESTIC FUELS (NAGPUR) LTD., NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
M/S. JAIKA AUTOMOBILES AND FINANCE PVT. LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
ANJUMAN HAMI E ISLAM,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
BANK OF INDIA,MIDCOPORATE BRANCH vs JCIT(TDS), NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DY. COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR vs M/S SPACEWOOD OFFICE SOLUTIONS PRIVATE LIMITED, MUMBAI
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)