ITAT Nagpur Bench
3,585 judgments
ACIT, CHANDRAPUR CIRCLE, CHANDRAPUR vs SHRI AVEREL GANGADHAR SHETTY, CHANDRAPUR
SHRI PARTH SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
GANESH GUPTA,WANI vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, NAGPUR vs M/S VICTRANS ENGINEERS, NAGPUR
SHRI PARTH SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
AKSHATA COTTON INDUSTRIES PVT.LTD,YAVATMAL vs PRINCIPAL COMMISSIONER OF INCOME TAX -2, NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
VIDARBHA DEFENCE INDUSTRIES,NAGPUR vs COMMISSIONER OF INCOME TAX- EXEMPTION, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
JESWANI LIQUORS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-4, NAGPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4, NAGPUR vs SHRI VIVEK VINAYAK VAIDYA, NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER, WARD -3, AMRAVATI vs SHIR VIVEK RAMESH MATHKAR, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
MOHD. SHAFI NAUSHAHI,NAGPUR vs COMMISSIONER OF INOCME TAX -IV, NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
S. R. TECHNICAL SERVICES,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI ABDUL GAFFAR SHAIKH CHAND,AKOLA vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR vs M/S FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LTD, NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHANKARLAL JALAN FOUNDATION,NAGPUR vs COMMISSIONER OF INCOME TAX ( EXEMPTION ), PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
M/S PEE VEE TEXTILES LIMITED,WARDHA vs ASSISTATN COMMISSIONER OF INCOME TAX WARDHA CIRCLE, WARDHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
M/S PEE VEE TEXTILES LIMITED,WARDHA vs ASSISTATN COMMISSIONER OF INCOME TAX WARDHA CIRCLE, WARDHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
SUNIL NARAYANDAS KHATOD,AKOLA vs COMMISSIONER OF INCOME TAX -1, NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
ITO WARDHA -2, WARDHA vs M/S WADHA NAGRI SHAKARI ADHIKOSH ( BANK ) MARYADIT, WARDHA
HON’BLE SHRI PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
M/S JAGDAMBA REALTORS PVT.LTD,NAGPUR vs ASSTT COMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
A.C.I.T. CENTRAL CIR. 2(1), NAGPUR vs M/S SAPHIRE STEEL PVT. LTD., KOLKATTA (W.B)
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
A.C.I.T. CENTRAL CIR. 2(1), NAGPUR vs M/S SAPHIRE STEEL PVT. LTD., KOLKATTA (W.B)
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
