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ITAT Nagpur Bench

3,585 judgments

A.C.I.T. CENTRAL CIR. 2(1), NAGPUR vs M/S SAPHIRE STEEL PVT. LTD., KOLKATTA (W.B)

ITA 40/NAG/2016[2005-06]Status: Disposed14/11/2023AY 2005-06

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

RUBY TOUCH INFRSTRUCTURE PRIVATE LIMITED,NAGPUR vs ACIT CIRCLE -II, NAGPUR

ITA 323/NAG/2019[2013-14]Status: Disposed13/11/2023AY 2013-14

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SATYENDRA L NAHATA,NAGPUR vs COMMISSIONER OF INCOME TAX (TDS), NAGPUR

ITA 218/NAG/2018[2012-13]Status: Disposed13/11/2023AY 2012-13

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI SACHIN M. SATHONE,NAGPUR vs ACIT-CIRCLE-6, NAGPUR

ITA 212/NAG/2014[2008-09]Status: Disposed8/11/2023AY 2008-09

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CRICLE-2(1), NAGPUR vs SHRI SUNIL PRATAP AHUJA, AKOLS

ITA 87/NAG/2022[2014-15]Status: Disposed31/10/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRRLE-2(1), NAGPUR vs SHRI RAMESH DAYARAM AHUJA, AKOLA

ITA 86/NAG/2022[2014-15]Status: Disposed31/10/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRRLE-2(1), NAGPUR vs SHRI RAMESH DAYARAM AHUJA, AKOLA

ITA 85/NAG/2022[2012-13]Status: Disposed31/10/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs SHRI ASHISH MURLIDHAR AHUJA, AKOLA

ITA 84/NAG/2022[2015-16]Status: Disposed31/10/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs SHRI ASHISH MURLIDHAR AHUJA, AKOLA

ITA 83/NAG/2022[2014-15]Status: Disposed31/10/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs SHRI MANISH PRATAP AHUJA, AKOLA

ITA 82/NAG/2022[2014-15]Status: Disposed31/10/2023AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs SHRI MANISH PRATAP AHUJA, AKOLA

ITA 81/NAG/2022[2012-13]Status: Disposed31/10/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs M/S. GUPTA METALLICS & POWER LTD., NAGPUR

ITA 80/NAG/2022[2011-12]Status: Disposed31/10/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SEEMA MUKESH GUPTA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), NAGPUR

ITA 78/NAG/2022[2007-08]Status: Disposed31/10/2023AY 2007-08

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SEEMA MUKESH GUPTA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), NAGPUR

ITA 77/NAG/2022[2006-07]Status: Disposed31/10/2023AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

VIRAJ BALLAJI BUILDERS,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), NAGPUR

ITA 75/NAG/2022[2009-10]Status: Disposed31/10/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(1), NAGPUR vs M/S. GUPTA GLOBAL RESOURCES PVT. LTD., NAGPUR

ITA 72/NAG/2022[2012-13]Status: Disposed31/10/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs M/S GUPTA GLOBAL RESOURCES PVT. LTD., NAGPUR

ITA 71/NAG/2022[2011-12]Status: Disposed31/10/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs M/S GUPTA COAL INDIA PVT. LTD, NAGPUR

ITA 70/NAG/2022[2011-12]Status: Disposed31/10/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), NAGPUR vs L/H SMT. MAYADEVI MOHANDAS MOTWANI LATE MAHESH MOHANDAS MOTWANI, AKOLA

ITA 67/NAG/2022[2018-19]Status: Disposed31/10/2023AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), NAGPUR vs BHARAT TRADERS, HYDERABAD

ITA 66/NAG/2022[2017-18]Status: Disposed31/10/2023AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)