ITAT Nagpur Bench
3,585 judgments
SMT. VINITA M. GUPTA,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), NAGPUR vs M/S. GUPTA METALLICS & POWER LTD., NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
GUPTA DOMESTIC FUELS (NAGPUR) LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ANIL SHANKAR PALEWAR,NAGPUR vs INCOME TAX OFFICER, WARD-5(1), NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SMS LTD.,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)
PREETI JAGDISH AGRAWAL,NAGPUR vs ASSISTNAT COMMISSIONE OF INCOME TAX, CENTAL CIRCLE 1(2), NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)
JAGDISH S. AGRAWAL,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)
CYTEC INDIA SPECIALTY CHEMICALS & MATERIALS PVT. LTD,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICERS WARD -1, AKOLA vs M/S BALKRISHANA TRADERS, AKOLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
INCOME TAX OFFICER WARD -1, AKOLA vs M/S BALKRISHANA TRADERS, NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
INCOME TAX OFFICER WARD -1, AKOLA vs M/S BALKRISHANA TRADERS, NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
M/S VATSALYA BUILDERS & DEVELOPMENT PVT LTD,NAGPUR vs ACIT CENTRAL CIRCLE1(2), NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
M/S VATSALYA BUILDERS & DEVELOPMENT PVT LTD,NAGPUR vs ACIT CENTRAL CIRCLE1(2), NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
M/S VATSALYA BUILDERS & DEVELOPMENT PVT LTD,NAGPUR vs ACIT CENTRAL CIRCLE1(2), NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
M/S VATSALYA BUILDERS,NAGPUR vs ASSISTANT COMISSIONER OF INCOME TAX CENTARL CIRCLE 1(2), NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)
ASHWINKUMAR KAILASHCHAND BAJORIYA,AKOLA vs INCOME TAX OFFICER, WARD -1-1, AKLO
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SOMESHWAR PUSATKAR(L/H REVAN PUSATKAR,AMRAVATI vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
GOLECHHA HOUSING & INFRASTRUCTURE PVT. LTD.,NAGPUR vs PR. COMMISSIONER OF INCOME TAX, PCIT, NAGPUR-1, NAGPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHARDA ISPAT LIMITED,NAGPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
SHETKARI SOLVENT (INDIA) LIMITED,NAGPUR vs DY.COMMISSIONER OF INCOME TAX, NAGPUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)