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ITAT Nagpur Bench

3,585 judgments

SHETKARI SOLVENT (INDIA) LIMITED,NAGPUR vs DY.COMMISSIONER OF INCOME TAX, NAGPUR

ITA 62/NAG/2019[2007-08]Status: Disposed30/10/2023AY 2007-08

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

C-DET EXPLOSIVE INDUSTRIES PVT. LTD,NAGPUR vs D.C.I.T, CIRCLE-2, NAGPUR

ITA 312/NAG/2019[2014-15]Status: Disposed30/10/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

C-DET EXPLOSIVE INDUSTRIES PVT. LTD,NAGPUR vs D.C.I.T, CIRCLE-2, NAGPUR

ITA 311/NAG/2019[2013-14]Status: Disposed30/10/2023AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

C-DET EXPLOSIVE INDUSTRIES PVT.LTD.,NAGPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2, NAGPUR

ITA 310/NAG/2019[2012-13]Status: Disposed30/10/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

INCOME TAX OFFICER, WARD -1, AKOLA vs SHRI JAGDISHPRASAD PRABHUDAYAL BACHHUKA, AKOLA

ITA 236/NAG/2019[2010-11]Status: Disposed30/10/2023AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S B.S.ISPAT LIMITED,NAGPUR vs ASSISTANT COMISSIONER OF INCOME TAX CIRCLE- 1, NAGPUR

ITA 64/NAG/2018[2012-2013]Status: Disposed30/10/2023AY 2012-2013

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S GUPTA CORPORATION PVT LTD,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE2(1), NAGPUR

ITA 49/NAG/2018[2011-2012]Status: Disposed30/10/2023AY 2011-2012

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

M/S CONCRETE DEVELOPERS,NAGPUR vs ACIT,C(C)-2(2), NAGPUR

ITA 248/NAG/2018[2009-10]Status: Fixed30/10/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

SHREE HEMANT SHANKARRAO JADHAO,AMRAVATI vs PR. CIT, NAGPUR

ITA 22/NAG/2018[2012-2013]Status: Disposed30/10/2023AY 2012-2013

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

RAJENDRA G MISHRA,NAGPUR vs PR. CIT-2, NAGPUR

ITA 94/NAG/2020[2015-16]Status: Disposed26/10/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

SHRI SOUMYA SARIT CHOUDHARY,NAGPUR vs INCOME TAX OFFICER WARD-2(1), NAGPUR

ITA 127/NAG/2020[2008-09]Status: Disposed26/10/2023AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

SOUMYA SARIT CHOUDHARY,NAGPUR vs INCOME TAX OFFICER WARRD -2(1), NAGPUR

ITA 126/NAG/2020[2008-09]Status: Disposed26/10/2023AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

ANIL RAMKRISHNA KOLHE,NAGPUR vs INCOME TAX OFFICER,WARD 2(3), NAGPUR

ITA 52/NAG/2020[2013-14]Status: Disposed24/10/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

ACIT, CIRCLE -1, NAGPUR vs SMT DESHA DEVEN MALVIYA L/H OF LATE SHRI DEVEN MALVIYA, NAGPUR

ITA 402/NAG/2019[2010-11]Status: Heard24/10/2023AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

ACIT, CIRCLE-1, NAGPUR vs SMT DISHA DEVEN MALVIYA L/H OF LATE SHRI DEVEN MALVIYA, NAGPUR

ITA 401/NAG/2019[2009-10]Status: Heard24/10/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

ACIT, CIRCLE-1, NAGPUR vs SMT DISHA DEVEN MALVIYA, NAGPUR

ITA 400/NAG/2019[2009-10]Status: Heard24/10/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

NAV VIDYA NIKETAN SHIKSHAN SANSTHA,AMRAVATI vs CIT(EXEMPTION), PUNE

ITA 245/NAG/2019[00]Status: Disposed20/10/2023

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

DY. CIT CENTRAL CIRCLE -1(2), NAGPUR vs SHRI AMIT BHAURAO JICHKAR, NAGPUR

ITA 167/NAG/2019[2012-13]Status: Disposed20/10/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

DY. CIT CENTRAL CIRCLE -1(2), NAGPUR vs SHRI AMIT BHAURAO JICHKAR, NAGPUR

ITA 151/NAG/2019[2012-13]Status: Disposed20/10/2023AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

NENAJI LAXMAN KONDAWAR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), NAGPUR

ITA 235/NAG/2018[2011-2012]Status: Disposed19/10/2023AY 2011-2012

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)