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ITAT Nagpur Bench

3,585 judgments

SHRI VISHAL NANAJI KONDAWAR,NAGPUR vs ASSTT.COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), NAGPUR

ITA 219/NAG/2018[2011-12]Status: Disposed19/10/2023AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)

THE MALKAPUR URBAN CO-OPT .BANK LTD,AKOLA vs ASSISTANT COMMISSIONER OF INCOME TAX ALOLA CIRCLE,AKOLA, AKOLA

ITA 334/NAG/2017[2013-2014]Status: Disposed18/10/2023AY 2013-2014

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

SHAILBALA CHOWDARY L/H LATE SHRI KAILASHCHANDRA CHOWADAY,YAVATMAL vs ACIT, CENTRAL CIRCLE-1(2), NAGPUR

ITA 205/NAG/2017[2005-06]Status: Disposed18/10/2023AY 2005-06

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

DY. CIT, CENTRAL CIRCLE-2(2), NAGPUR vs M/S. SIDHESHWAR COAL CORPORATION, INDORE (M.P.)

ITA 122/NAG/2017[2010-11]Status: Disposed18/10/2023AY 2010-11

SHRI INTURI RAMA RAO (Accountant Member), SHRI S. S. VISWANETHRA RAVI (Judicial Member)

BALLARPUR INDUSTRIES LIMITED,NEW DELHI vs JCIT SPECIAL RANGE-1, NAGPUR

ITA 136/NAG/1999[1993-94]Status: Disposed17/10/2023AY 1993-94

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VISHAL NANJI KONDAWAR,NAGPUR vs ACIT, CIRCLE-2(1), NAGPUR

ITA 12/NAG/2021[2007-08]Status: Disposed13/10/2023AY 2007-08

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

NANAJI LAXMAN KONDAWARE,NAGPUR vs ACIT, CENTRAL CIRCLE-2(1), NAGPUR

ITA 11/NAG/2021[2009-10]Status: Disposed13/10/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

M/S OM DEVELOPERS,NAGPUR vs INCOME TAX OFICER WARD-3(5), NAGPUR

ITA 31/NAG/2020[2009-10]Status: Disposed13/10/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

SHRI DIGAMBAR JAIN KHANDELWAL PANCHAYAT,NAGPUR vs CIT EXEMPTION, PUNE

ITA 13/NAG/2020[00]Status: Disposed13/10/2023

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, AKOLA CIRCLE, AKOLA vs DSD PROGRESIVE ASSOCIATE, BULDHANA

ITA 387/NAG/2019[206-17]Status: Fixed13/10/2023

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

DEPURTY COMMISSION OF INCOME TAX CIRCLE-3, NAGPUR vs M/S P.N. DEWALKAR CONSTRUCTIONS, NAGPUR

ITA 200/NAG/2019[2011-12]Status: Disposed13/10/2023AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DEPURTY COMMISSION OF INCOME TAX CIRCLE-3, NAGPUR vs M/S P.N. DEWALKAR CONSTRUCTIONS, NAGPUR

ITA 199/NAG/2019[2009-10]Status: Disposed13/10/2023AY 2009-10

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHRI VARDHAMAN TRUNST,AKOLA vs CIT(EXEMPTION), PUNE

ITA 8/NAG/2021[2017-18]Status: Disposed12/10/2023AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

LALITA SANJIVREDDY BODKURWAR,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, NAGPUR

ITA 90/NAG/2020[2015-16]Status: Disposed12/10/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR vs M/S STAR ORCHEM INTERNATIONAL PVT LTD, NAGPUR

ITA 89/NAG/2020[2012-13]Status: Disposed12/10/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

INCOME TAX OFFICER, WARD 1(3), NAGPUR vs M/S MACRO LEAFIN PVT LTD, NAGPUR

ITA 114/NAG/2020[2011-12]Status: Disposed12/10/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, NAGPUR vs M/S INDOWORTH INDIA LIMITED, NAGPUR

ITA 108/NAG/2020[2009-10]Status: Disposed12/10/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

ACIT, WARDHA CIRCLE, WARDHA vs M/S EUREKA MEDICARE PVT LTD, YAVATMAL

ITA 102/NAG/2020[2013-14]Status: Disposed12/10/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)

M/S B.HIMMATLAL AGRAWAL,NAGPUR vs INCOME TAX OFFICER 4(4), NAGPUR

ITA 194/NAG/2019[2014-15]Status: Disposed12/10/2023AY 2014-15

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHRI PADMAKAR RAMBHAU SOMWANSHI,AMRAVATI vs A,C.I.T CENT CIR., AKOLA

ITA 552/NAG/2016[2007-08]Status: Disposed12/10/2023AY 2007-08

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK RIPOTE (Accountant Member)